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Md. Nurmohammad vs Md. Nurul Islam And Ors
2023 Latest Caselaw 732 Gua

Citation : 2023 Latest Caselaw 732 Gua
Judgement Date : 24 February, 2023

Gauhati High Court
Md. Nurmohammad vs Md. Nurul Islam And Ors on 24 February, 2023
                                                                Page No.# 1/12

GAHC010225772022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3380/2022

         MD. NURMOHAMMAD
         S/O- LATE JABAN ALI
         R/O- VILL.- WEST SINGIMARI, MOUZA- LAWKHOWA, P.S. RUPAHIHAT,
         DIST.- NAGAON, ASSAM



         VERSUS

         MD. NURUL ISLAM AND ORS.
         S/O- MD. YAKUB ALI R/O- VILL.- WEST SINGIMARI, MOUZA- LAWKHOWA,
         P.S. RUPAHIHAT, DIST.- NAGAON, ASSAM

         2:MD. TAIJUL ISLAM
          S/O- MD. YAKUB ALI
         R/O- VILL.- WEST SINGIMARI
          MOUZA- LAWKHOWA
          P.S. RUPAHIHAT
          DIST.- NAGAON
         ASSAM

         3:MD. ZIARUL ISLAM
          S/O- MD. YAKUB ALI
         R/O- VILL.- WEST SINGIMARI
          MOUZA- LAWKHOWA
          P.S. RUPAHIHAT
          DIST.- NAGAON
         ASSAM

         4:ON THE DEATH OF MD. YAKUB ALI
          S/O- LATE AHMEDI SHEIKH
          HIS LEGAL HEIRS

         4.1:MUSSTT. SHAIHDA KHATUN
                             Page No.# 2/12

W/O UMAR ALI
R/O SALMARA
P.S.RUPOHIHAT
MOUZA LAUKHOWA
DIST. NAGAON

4.2:MUSTT. MULIKA KHATOON
W/O IKBAL HUSSAIN
 R/O DOBOKA
 P.S. DOBOKA
 MAUZA JAMUNAMUKH
 DIST. HOJAI

4.3:MUSTT. MOMINA KHATOON
W/O MAKBUL ALI
 R/O PACHIM SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.4:MUSTT. ADILA KHATOON
W/O LATE JALAL ALI
 R/O PACHIM SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.5:REJINA KHATUN
W/O DILDAR HUSSAIN
 R/O PUB SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.6:SUHURA KHATUN
W/O AKKAS ALI
 R/O BARMA
 P.S.SAMUGURI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.7:MEHERI KHATUN
W/O MD. SIRAJ ALI
 R/O VILL MAHARIPAR

P.S. JURIA
MAUZA SAIDARIA
DIST. NAGAON
                              Page No.# 3/12


4.8:AASIA KHATUN
W/O MD. FAKHRUL
 R/O VILLAGE BORGHULI NO.3
 P.S.ULUONI
 MAUZA PUB THORIA
 DIST. NAGAON

4.9:JAIDA KHATUN
W/O SIRAJ ALI
 R/O PUB SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.10:MAINUL HAQUE
 S/O LATE YAKUB ALI
 R/O PACHIM SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.11:MASIQUR HAQUE
 S/O LATE YAKUB ALI
 R/O PACHIM SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.12:BABLU HAQUE
 S/O LATE YAKUB ALI
 R/O PACHIM SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.13:HABIBUR RAHMAN
 S/O LATE YAKUB ALI
 R/O PACHIM SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
 DIST. NAGAON

4.14:SALMA KHATUN
 D/O LATE YAKUB ALI
 R/O PACHIM SHINGIMARI
 P.S. RUPOHI
 MAUZA LAUKHOWA
                                                     Page No.# 4/12

             DIST. NAGAO

Advocate for the Petitioner   : MR. M K CHOUDHURY

Advocate for the Respondent : MR. A MOBARAQUE




             Linked Case : I.A.(Civil)/1043/2019

            MD. NURMOHAMMAD
            S/O- LATE JABAN ALI
            R/O- VILL.- WEST SINGIMARI
            MOUZA- LAWKHOWA
            P.S. RUPAHIHAT
            DIST.- NAGAON
            ASSAM


             VERSUS

            SRI D. MD. NURUL ISLAM AND 3 ORS.
            S/O- MD. YAKUB ALI
            R/O- VILL.- WEST SINGIMARI
            MOUZA- LAWKHOWA
            P.S. RUPAHIHAT
            DIST.- NAGAON
            ASSAM

            2:MD. TAIJUL ISLAM
            S/O- MD. YAKUB ALI
            R/O- VILL.- WEST SINGIMARI
             MOUZA- LAWKHOWA
             P.S. RUPAHIHAT
             DIST.- NAGAON
            ASSAM
             3:MD. ZIARUL ISLAM
            S/O- MD. YAKUB ALI
            R/O- VILL.- WEST SINGIMARI
             MOUZA- LAWKHOWA
             P.S. RUPAHIHAT
             DIST.- NAGAON
            ASSAM
             4:MD. YAKUB ALI
            S/O- LATE AHMEDI SHEIKH
                                                             Page No.# 5/12

R/O- VILL.- WEST SINGIMARI
MOUZA- LAWKHOWA
P.S. RUPAHIHAT
DIST.- NAGAON
ASSAM
------------

Advocate for : MR. A BARKATAKI Advocate for : MR. A MOBARAQUE appearing for SRI D. MD. NURUL ISLAM AND 3 ORS.

Linked Case : I.A.(Civil)/3379/2022

MD. NURMOHAMMAD S/O- LATE JABAN ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM

VERSUS

MD. NURUL ISLAM AND ORS. S/O- MD. YAKUB ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM

2:MD. TAIJUL ISLAM S/O- MD. YAKUB ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM 3:MD. ZIARUL ISLAM S/O- MD. YAKUB ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM 4:ON THE DEATH OF MD. YAKUB ALI S/O- LATE AHMEDI SHEIKH Page No.# 6/12

HIS LEGAL HEIRS 4.1:MUSSTT. SHAIHDA KHATUN W/O UMAR ALI R/O SALMARA P.S.RUPOHIHAT MOUZA LAUKHOWA DIST. NAGAON 4.2:MUSTT. MULIKA KHATOON W/O IKBAL HUSSAIN R/O DOBOKA P.S. DOBOKA MAUZA JAMUNAMUKH DIST. HOJAI 4.3:MUSTT. MOMINA KHATOON W/O MAKBUL ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.4:MUSTT. ADILA KHATOON W/O LATE JALAL ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.5:REJINA KHATUN W/O DILDAR HUSSAIN R/O PUB SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.6:SUHURA KHATUN W/O AKKAS ALI R/O BARMA P.S.SAMUGURI MAUZA LAUKHOWA DIST. NAGAON 4.7:MEHERI KHATUN W/O MD. SIRAJ ALI R/O VILL MAHARIPAR

P.S. JURIA MAUZA SAIDARIA DIST. NAGAON 4.8:AASIA KHATUN W/O MD. FAKHRUL R/O VILLAGE BORGHULI NO.3 P.S.ULUONI Page No.# 7/12

MAUZA PUB THORIA DIST. NAGAON 4.9:JAIDA KHATUN W/O SIRAJ ALI R/O PUB SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.10:MAINUL HAQUE S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.11:MASIQUR HAQUE S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.12:BABLU HAQUE S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.13:HABIBUR RAHMAN S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.14:SALMA KHATUN D/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON

------------

Advocate for : MR. M K CHOUDHURY Advocate for : MR. A MOBARAQUE appearing for MD. NURUL ISLAM AND ORS.

Linked Case :

MD NURMOHAMMAD Page No.# 8/12

VERSUS

MD NURUL ISLAM AND 3 ORS

------------

Advocate for :

Advocate for : appearing for MD NURUL ISLAM AND 3 ORS

Linked Case : I.A.(Civil)/3378/2022

MD. NURMOHAMMAD S/O- LATE JABAN ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM

VERSUS

MD. NURUL ISLAM AND ORS. S/O- MD. YAKUB ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM

2:MD. TAIJUL ISLAM S/O- MD. YAKUB ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM 3:MD. ZIARUL ISLAM S/O- MD. YAKUB ALI R/O- VILL.- WEST SINGIMARI MOUZA- LAWKHOWA P.S. RUPAHIHAT DIST.- NAGAON ASSAM Page No.# 9/12

4:ON THE DEATH OF MD. YAKUB ALI S/O- LATE AHMEDI SHEIKH HIS LEGAL HEIRS 4.1:MUSSTT. SHAIHDA KHATUN W/O UMAR ALI R/O SALMARA P.S.RUPOHIHAT MOUZA LAUKHOWA DIST. NAGAON 4.2:MUSTT. MULIKA KHATOON W/O IKBAL HUSSAIN R/O DOBOKA P.S. DOBOKA MAUZA JAMUNAMUKH DIST. HOJAI 4.3:MUSTT. MOMINA KHATOON W/O MAKBUL ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.4:MUSTT. ADILA KHATOON W/O LATE JALAL ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.5:REJINA KHATUN W/O DILDAR HUSSAIN R/O PUB SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.6:SUHURA KHATUN W/O AKKAS ALI R/O BARMA P.S.SAMUGURI MAUZA LAUKHOWA DIST. NAGAON 4.7:MEHERI KHATUN W/O MD. SIRAJ ALI R/O VILL MAHARIPAR

P.S. JURIA MAUZA SAIDARIA DIST. NAGAON 4.8:AASIA KHATUN W/O MD. FAKHRUL Page No.# 10/12

R/O VILLAGE BORGHULI NO.3 P.S.ULUONI MAUZA PUB THORIA DIST. NAGAON 4.9:JAIDA KHATUN W/O SIRAJ ALI R/O PUB SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.10:MAINUL HAQUE S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.11:MASIQUR HAQUE S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.12:BABLU HAQUE S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.13:HABIBUR RAHMAN S/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON 4.14:SALMA KHATUN D/O LATE YAKUB ALI R/O PACHIM SHINGIMARI P.S. RUPOHI MAUZA LAUKHOWA DIST. NAGAON

------------

Advocate for : MR. M K CHOUDHURY Advocate for : MR. A MOBARAQUE appearing for MD. NURUL ISLAM AND ORS.

Page No.# 11/12

BEFORE HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

ORDER Date : 24.02. 2023 Heard Mr. A. Barkataki, learned counsel for the applicant and Mr. A. Mabarak, learned counsel for the respondents.

These three interlocutory applications have been filed for condonation of delay in filing the application for setting aside abatement and for substitution of the respondent No. 4 Md. Yakub Ali, who expired on 30.06.2016.

Mr Barkataki submits that the said respondent No. 4 expired subsequent to the passing of the judgment of the first appellate court and prior to filing of the second appeal. It is also submitted that legal heirs of the respondent No. 4 Md. Yakub Ali are already on record as respondent Nos. 1, 2 and 3. Mr. A. Mobarak, learned counsel for the respondent Nos. 1, 2 and 3 submits that there are daughters of the respondent No. 4, who are not on record.

Therefore, the applicant is to file separate application for impleadment of the daughters of the respondent No. 4.

In view of the above, learned counsel for the applicant has prayed for allowing him to withdraw these three interlocutory applications and to file a fresh petition incorporating the names of the daughters of the deceased respondent No. 4 as party respondents in the connected application and prays for time.

Prayer for time and withdrawal of these three applications is allowed.

In the meantime, Mr. Mobarak learned counsel for the respondents shall furnish details of the daughters of the deceased respondent No. 4 to the learned counsel for the applicant.

Page No.# 12/12

With the aforesaid directions, three interlocutory applications stand closed with liberty as prayed for.

JUDGE

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