Md. Kamaruddin Ali vs The State Of Assam
2023 Latest Caselaw 700 Gua

Citation : 2023 Latest Caselaw 700 Gua
Judgement Date : 22 February, 2023

Gauhati High Court

Md. Kamaruddin Ali vs The State Of Assam on 22 February, 2023

                                                                         Page No.# 1/2

GAHC010226632022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRL.A(J)/112/2022

             MD. KAMARUDDIN ALI
             S/O. MD. ABDUL GANI, R/O. BALIPUKHURI, P.S. DHEKIAJULI, DIST.
             SONITPUR, TEMPORARY ADDRESS- C/O. MD. ABDUL KHAN, R/O.
             PANCHALI, P.S. DIBRUGARH, DIST. DIBRUGARH.



             VERSUS

             THE STATE OF ASSAM
             REP. BY PP, ASSAM.



Advocate for the Petitioner   :X

Advocate for the Respondent : PP, ASSAM




                                           :: BEFORE ::
                        HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           O R D E R

22.02.2023

This is a jail appeal challenging the judgment dated 13.07.2018 passed by the learned Sessions Judge, Dibrugarh in POCSO Case Page No.# 2/2

No.3/2015.

Registry is directed to appoint Mr. Atul Tiwary as the Amicus Curiae representing the appellant.

The appeal is admitted for hearing.

Issue Notice to the informant.

Call for the LCR.

Paper Book shall be prepared.

List this appeal after preparation of the Paper Book.

JUDGE

Comparing Assistant