On The Death Of Smritirekha ... vs Anuradha Chakraborty
2023 Latest Caselaw 696 Gua

                                                                       Page No.# 1/2

GAHC010251492022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RFA/45/2022

            ON THE DEATH OF SMRITIREKHA CHAKRABORTY BEING SUBSTITUTED
            BY PINKY CHAKRABORTY
            W/O ABHISHEK CHAKRABORTY,
            R/O R.K.B. PATH, STATION ROAD, DIBRUGARH, PIN- 786001, AND ALSO AT
            WEST SRIPURIA, DHEKIAJURI, BONGALI GAON, P.O.- SRIPURIA, P.S.-
            TINSUKIA, TINSUKIA DISTRICT, ASSAM, PIN- 786125.



            VERSUS

            ANURADHA CHAKRABORTY
            W/O ASHISH CHAKRABORTY,
            R/O DHOEDHAAM TEA ESTATE,
            P.O.- BORHAPJAN,
            P.S.- DOOMDOMA, TINSUKIA DISTRICT, ASSAM, PIN- 786190.



Advocate for the Petitioner   : MR S KHOUND

Advocate for the Respondent : MR. A K GUPTA




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

22.02.2023.

The present appeal is filed assailing the judgment and decree dated Page No.# 2/2

05.09.2022, passed by the learned Civil Judge, Tinsukia, in Title Suit No. 34/2019.

Appeal is admitted.

As the record has already been received and parties are duly represented, list this matter for hearing in its own turn.

JUDGE

Comparing Assistant