Citation : 2023 Latest Caselaw 635 Gua
Judgement Date : 20 February, 2023
Page No.# 1/5
GAHC010223252022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3264/2022
ANU HAZARIKA @ ANU HAZARIKA DUTTA AND 2 ORS.
W/O LATE PALASH MONI HAZARIKA, RESIDENT OF VILLAGE SONARI, PO
FURKATING, PS AND DIST GOLAGHAT, ASSAM.
2: MISS MOUSUMI @ SHARIKA HAZARIKA
D/O LATE PALASH MONI HAZARIKA
RESIDENT OF VILLAGE SONARI
PO FURKATING
PS AND DIST GOLAGHAT
ASSAM.
3: SRI PRIJYOBROT @ PRIYABROTO HAZARIKA
S/O LATE PALASH MONI HAZARIKA
RESIDENT OF VILLAGE SONARI
PO FURKATING
PS AND DIST GOLAGHAT
ASSAM
VERSUS
RELIANCE GEN. INS CO. LTD. AND 4 ORS.
HAVING ITS REGISTERED OFFICE AT 19 RELIANCE CENTRE, WALCHAND
HIRACHAND MARG, BALLARD ESTATE, MUMBAI 400001 AND
CORPORATE OFFICE AT 570 RECTIFIER HOUSE NAGAUM CROSS, NEXT TO
ROYAL INDUSTRIAL ESTATE, WADALA W MUMBAI 400031 AND ONE OF
THE BRANCH OFFICES AT ANIL PLAZA 5TH FLOOR G.S. ROAD,
BHANGAGARH, GUWAHATI 781005
2:MD. AINUDDIN ALI
S/O MD. ALIMUDDIN ALI
VILL. SIMINA
P.S. PALASHBARI
Page No.# 2/5
DIST. KAMRUP
ASSAM
PIN 781128
3:TAHAR ALI
S/O MD. KHARO SEIKH
VILL. SIMINA
P.S. PALASHBARI
DIST. KAMRUP
ASSAM
PIN 781128
4:SRI HEMANTA DAS
S/O SRI GAMA RAM DAS
RESIDENT OF VILLAGE CHAYGAON
PS CHAYGAON
DIST KAMRUP (R)
ASSAM
5:SRI PARESH CHANDRA DAS
S/O LATE RAM CHANDRA DAS
RESIDENT OF VILLAGE CHOUDHURY KHAT
PS CHAYGAON
DIST KAMRUP (R) ASSA
Advocate for the Petitioner : MR D MONDAL
Advocate for the Respondent :
Linked Case :
ANU HAZARIKA @ ANU HAZARIKA DUTTA AND 2 ORS.
VERSUS
RELIANCE GEN. INS CO. LTD. AND 4 ORS. B
Page No.# 3/5
------------
Advocate for : MR D MONDAL
Advocate for : appearing for RELIANCE GEN. INS CO. LTD. AND 4 ORS. B
Linked Case : MACApp./664/2017
THE RELIANCE GENERAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT 19 RELIANCE CENTRE
WALCHAND HIRACHAND MARG
BALLARD ESTATE
MUMBAI 400001 AND CORPORATE OFFICE AT 570 RECTIFIER HOUSE
NAGAUM CROSS
NEXT TO ROYAL INDUSTRIAL ESTATE
WADALA W MUMBAI 400031 AND ONE OF THE BRANCH OFFICES AT ANIL
PLAZA 5TH FLOOR G.S. ROAD
BHANGAGARH
GUWAHATI 781005
VERSUS
SMTI ANU HAZARIKA and 7 ORS
W/O LATE PALASHMANI HAZARIKA
2:MISS MOUSUMI HAZARIKA
D/O LATE PALASHMANI HAZARIKA
3:MISS MOUSUMI HAZARIKA
D/O LATE PALASHMANI HAZARIKA
4:PRIOBROTO HAZARIKA
S/O LATE PALASHMANI HAZARIKA
5:SMTI RANGMAI HAZARIKA
MOTHER OF LATE PALASHMANI HAZARIKA
ALL ARE R/O VILL. SONARI
P.O. and P.S. GOLAGHAT
DIST. GOLAGHAT
ASSAM
PIN 785621 THE CLAIMANT / RESPONDENT NO. 1 BEING MOTHER AND
NATURAL GUARDIAN OF THE CLAIMANTS / RESPONDENTS 2 AND 3
6:MD. AINUDDIN ALI
S/O MD. ALIMUDDIN ALI
VILL. SIMINA
P.S. PALASHBARI
DIST. KAMRUP
Page No.# 4/5
ASSAM
PIN 781128
7:TAHAR ALI
S/O MD. KHARO SEIKH
VILL. SIMINA
P.S. PALASHBARI
DIST. KAMRUP
ASSAM
PIN 781128
8:HEMANTA GOGOI
S/O SHRI GAMA RAM DAS
VILL. CHAYGAON
DIST. KAMRUP
ASSAM
PIN 781124
9:PARESH CH. DAS
S/O LATE RAM CHANDRA DAS
VILL. CHOUDHURYKHAT
P.S. CHAYGAON
DIST. KAMRUP
ASSAM
PIN 781124
------------
Advocate for : MR.B KAKATI
Advocate for : appearing for SMTI ANU HAZARIKA and 7 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
20.02.2023
Heard Mr. D. Mondol, learned counsel for the applicant.
This is an application under Section 5 of the Limitation Act, 1963 for condonation of delay of 61 days in preferring Cross-Objection corresponding to MAC Appeal No. 664/2017 against the impugned Judgment and order dated 26.05.2017 passed by the learned Member, MACT No. 3, Kamrup (M), Guwahati Page No.# 5/5
in MAC Case No. 1451/2010.
As the connected appeal has already been admitted, the delay of 61 days in preferring Cross Objection has properly been explained, the delay is condoned.
Registry to register the Cross Objection, if same is not defective.
This Interlocutory Application stands disposed of.
JUDGE
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