Page No.# 1/3 vs The State Of Assam And 2 Ors
2023 Latest Caselaw 597 Gua

                                                                   Page No.# 1/3

GAHC010044572022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2395/2022

         MD. NOUSHAD ALI AND 6 ORS
         S/O. LT. ISMAIL ALI, VILL. DHAMDHAMA, P.O. NIZ DHAMDHAMA, DIST.
         NALBARI, ASSAM.

         2: NAGESH BARZA BARO

          S/O. LT. AMIN CH. BARO
          R/O. UTTARPARA
          P.O. BAGANPARA
          DIST. BAKSA
          PIN-781344
          ASSAM.

         3: SONALI BRAHMA RAMCHIARY
          D/O. DEBANDRA NATH
          R/O. DAIMUGURI
          FATASIL AMBARI
          GUWAHATI-781025
         ASSAM.

         4: ANUP KALITA
          S/O. LT. BHUPENDRA KALITA
         VILL. MAZDIA
          P.O. CHOOK BAZAR
          NALBARI
         ASSAM.

         5: SYED ARIF HUSSAIN
          S/O. LT. SYED MANIRUDDIN AHMED
          R/O. AND P.O. BARPALAHA
          P.S. BAIHATA
          CHARIALI
          DIST. KAMRUP
         ASSAM-781121.
                                                                      Page No.# 2/3


           6: BOBITA BORAH
            D/O. JAPNESWAR BORAH
            R/O. VILL. NEW CENTRE
            SOOTEA
            DIST. BISWANATH
            PIN-784175
           ASSAM.

           7: JADURAM KALITA
            S/O. BALO KALITA
           VILL. ADIALENGI
            P.O. BALICHAPORI
            DIST. MAJULI
            PIN-785104
           ASSAM

           VERSUS

           THE STATE OF ASSAM AND 2 ORS
           REP. BY THE COMMISSIONER AND SECY. OF THE GOVT. OF ASSAM,
           SECONDARY EDUCATION DEPTT., DISPUR, ASSAM, GUWAHATI-781006.

           2:THE DIRECTOR OF SECONDARY EDUCATION
            KAHILPARA
           ASSAM, GUWAHATI-781019.

           3:THE COMMISSIONER AND SECY.
           TO THE GOVT. OF ASSAM
            FINANCE DEPTT.
            DISPUR-781006, ASSAM

Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : SC, SEC. EDU.

                                  BEFORE
                 HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                         ORDER

17-02-2023

Heard Mr. U.K. Nair, learned senior counsel, assisted by Ms. B. Mahanta, learned counsel for the petitioners.

Mr. U. Sarma, learned standing counsel Secondary Education Department is Page No.# 3/3

allowed three weeks' time to receive necessary instructions as to whether this case is covered by the judgment and order dated 17-11-2021, passed in WP(C) No. 3816/2021.

List the matter again on 22-02-2023.

JUDGE

Comparing Assistant