Gauhati High Court
National Insurance Company Ltd vs Sabita Saikia @ Borah And 4 Ors on 17 February, 2023
Page No.# 1/4
GAHC010003272023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
PRADESH)
Case No. : I.A.(Civil)/206/2023
NATIONAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
MIDDLETON STREET
KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
GS ROAD
GUWAHATI 781005
REPRESENED BY THE CHIEF REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
VERSUS
SABITA SAIKIA @ BORAH AND 4 ORS
W/O LATE APURBA SAIKIA
RESIDENT OF VILLAGE JUMARMUR AHOMGAON
PS KAMPUR
DIST NAGAON
ASSAM
782426 PRESENT RESIDENTS OF CARE OF MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
2:JYOTIRMOY SAIKIA
S/O LATE APURBA SAIKIA
RESIDENT OF VILLAGE JUMARMUR AHOMGAON
PS KAMPUR
DIST NAGAON
ASSAM
782426
PRESENT RESIDENTS OF CARE OF MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
Page No.# 2/4
DIST KAMRUP M ASSAM 781035
TO BE REP. BY. RES. NO. 1
3:DUBORI SAIKIA @ ANANYA SAIKIA
D/O LATE APURBA SAIKIA
RESIDENT OF VILLAGE JUMARMUR AHOMGAON
PS KAMPUR
DIST NAGAON
ASSAM
782426
PRESENT RESIDENTS OF CARE OF MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
TO BE REP. BY. RES. NO. 1
4:GYAS UDDIN
S/O LATE AHMED ALI
RESIDENT OF NARAMARI
PO SHILLONGONI
PS NAGAON SADAR
DIST NAGAON
ASSAM 782002
5:RAMJAN ALI
S/O KUDDUS ALI
RESIDENT OF MADHUPUR
PO CHOTAHAIBOR
PS NAGAON
DIST NAGAON
ASSAM 782003
------------
Advocate for : MR T KALITA
Advocate for : MR. A R AGARWALA appearing for SABITA SAIKIA @ BORAH AND 4
ORS
Linked Case: MACApp./26/2023
NATIONAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3,
MIDDLETON STREET, KOLKATA AND ITS REGIONAL OFFICE AT
BHANGAGARH, GS ROAD, GUWAHATI 781005, REPRESENED BY
THE CHIEF REGIONAL MANAGER, GUWAHATI REGIONAL OFFICE
Page No.# 3/4
VERSUS
SABITA SAIKIA @ BORAH AND 4 ORS
W/O LATE APURBA SAIKIA,
RESIDENT OF VILLAGE JUMARMUR AHOMGAON, PS KAMPUR,
DIST NAGAON, ASSAM, 782426
PRESENT RESIDENTS OF CARE OF MONOWARA KHATUN,
RESIDENT OF KATAHBARI, PS GARCHUK, DIST KAMRUP M ASSAM
781035
2:JYOTIRMOY SAIKIA
S/O LATE APURBA SAIKIA
RESIDENT OF VILLAGE JUMARMUR AHOMGAON
PS KAMPUR
DIST NAGAON
ASSAM
782426
PRESENT RESIDENTS OF CARE OF MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
TO BE REP. BY. RES. NO. 1
3:DUBORI SAIKIA @ ANANYA SAIKIA
D/O LATE APURBA SAIKIA
RESIDENT OF VILLAGE JUMARMUR AHOMGAON
PS KAMPUR
DIST NAGAON
ASSAM
782426
PRESENT RESIDENTS OF CARE OF MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
TO BE REP. BY. RES. NO. 1
4:GYAS UDDIN
S/O LATE AHMED ALI
RESIDENT OF NARAMARI
PO SHILLONGONI
PS NAGAON SADAR
DIST NAGAON
ASSAM 782002
Page No.# 4/4
5:RAMJAN ALI
S/O KUDDUS ALI
RESIDENT OF MADHUPUR
PO CHOTAHAIBOR
PS NAGAON
DIST NAGAON
ASSAM 78200
Advocate for the Petitioner : MR T KALITA
Advocate for the Respondent : MR. A R AGARWALA
BEFORE
HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO
ORDER
Date : 17.02.2023
This is an appeal filed in connection with MACApp./26/2023 praying
for stay of the operation of the judgment and award under challenge.
Heard Mr. T. Kalita, learned counsel appearing for the applicant and
also heard Mr. AR. Agarwala, learned counsel appearing for the opposite
party.
Operation of the impugned judgment and award shall remain stayed
till the next date.
List it along with the connected MAC Appeal.
JUDGE
Comparing Assistant
