Dipon Das @ Arun Das vs The State Of Assam And Anr
2023 Latest Caselaw 533 Gua

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GAHC010023302023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Crl.)/94/2023

         DIPON DAS @ ARUN DAS
         S/O NIPEN DAS
         R/O SIMONA BASTI
         UNDER SAMAGURI POLICE STATION
         DIST.- NAGAON
         ASSAM.


          VERSUS

         THE STATE OF ASSAM AND ANR.
         REP. BY THE P.P.
         ASSAM.

         2:SAMBHU DAS
         S/O LATE SUDHIR DAS

         R/O SIMONABASTI
         UNDER SAMAGURI POLICE STATION
         DIST.- NAGAON
         ASSAM.
         ------------
         Advocate for : MR. A TALUKDAR
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR.
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                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                    O R D E R

13.02.2023

Heard the learned counsel Mr. M. Biswas appearing for the appellant/appellant, who prays for suspension of the sentence and realization of fine passed in the impugned judgment and order dated 23.12.2022.

The application shall be considered as and when the LCR is received, which has been called for in the main appeal.

JUDGE

Comparing Assistant