Gauhati High Court
M/S. Binapani Randhan Gas vs Indian Oil Corporation Ltd. And 5 ... on 9 February, 2023
Page No.# 1/4
GAHC010251332022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3657/2022
M/S. BINAPANI RANDHAN GAS
REP. BY ITS PROPRIETOR SMT. PALLAVI LAHKAR, AGED ABOUT 39
YEARS, W/O.- LT. PRASANTA BORA, R/O- RANGIA, P.O., P.S.- RANGIA,
DIST.- KAMRUP, ASSAM. PIN NO.- 781354.
VERSUS
INDIAN OIL CORPORATION LTD. AND 5 ORS.
REP. BY THE CHAIRMAN CUM MANAGING DIRECTOR, INDIAN OIL
BHAWAN, LODHI ROAD, NEW DELHI-110011.
2:THE EXECUTIVE DIRECTOR
INDIAN OIL CORPORATION LTD. INDIAN OIL BHAWAN
G-09
ALI YAVAR JUNG MARG
BANDRA EAST
MUMBAI
PIN- 400051.
3:THE GENERAL MANAGER (LPG)
INDIAN OIL BHAWAN
NORTH EAST INTEGRATED STATE OFFICE
NEAR GUWAHATI SECTOR-3
NOONMATI
GUWAHATI- 781020.
4:THE DEPUTY GENERAL MANAGER (LPG)
INDIAN OIL- AOD
NORTH NORTH EAST INTEGRATED AREA OFFICE
3RD FLOOR
EAST POINT TOWER
BAMUNIMAIDAN
Page No.# 2/4
GUWAHATI- 781021
KAMRUP
ASSAM.
5:THE CHIEF LPG MANAGER
INDIAN OIL BHAWAN
NORTH EAST INTEGRATED STATE OFFICE
NEAR GUWAHATI SECTOR-3
NOONMATI
GUWAHATI- 781020.
6:THE SR. MANAGER (LPG)
INDIAN OIL- AOD
NORTH NORTH EAST INTEGRATED AREA OFFICE
3RD FLOOR
EAST POINT TOWER
BAMUNIMAIDAN
GUWAHATI- 781021
KAMRUP
ASSAM
Advocate for the Petitioner : MRS N SAIKIA
Advocate for the Respondent : SC, I O C
Linked Case : WP(C)/4981/2019
M/S. BINAPANI RANDHAN GAS
REP. BY ITS PROPRIETOR SMT. PALLAVI LAHKAR
AGED ABOUT 39 YEARS
W/O.- LT. PRASANTA BORA
R/O- RANGIA
P.O.
P.S.- RANGIA
DIST.- KAMRUP
ASSAM. PIN NO.- 781354.
VERSUS
INDIAN OIL CORPORATION LTD. AND 5 ORS.
REP. BY THE CHAIRMAN CUM MANAGING DIRECTOR
INDIAN OIL BHAWAN
Page No.# 3/4
LODHI ROAD
NEW DELHI-110011.
2:THE EXECUTIVE DIRECTOR
INDIAN OIL CORPORATION LTD. INDIAN OIL BHAWAN
G-09
ALI YAVAR JUNG MARG
BANDRA EAST
MUMBAI
PIN- 400051.
3:THE GENERAL MANAGER (LPG)
INDIAN OIL BHAWAN
NORTH EAST INTEGRATED STATE OFFICE
NEAR GUWAHATI SECTOR-3
NOONMATI
GUWAHATI- 781020.
4:THE DEPUTY GENERAL MANAGER (LPG)
INDIAN OIL- AOD
NORTH NORTH EAST INTEGRATED AREA OFFICE
3RD FLOOR
EAST POINT TOWER
BAMUNIMAIDAN
GUWAHATI- 781021
KAMRUP
ASSAM.
5:THE CHIEF LPG MANAGER
INDIAN OIL BHAWAN
NORTH EAST INTEGRATED STATE OFFICE
NEAR GUWAHATI SECTOR-3
NOONMATI
GUWAHATI- 781020.
6:THE SR. MANAGER (LPG)
INDIAN OIL- AOD
NORTH NORTH EAST INTEGRATED AREA OFFICE
3RD FLOOR
EAST POINT TOWER
BAMUNIMAIDAN
GUWAHATI- 781021
KAMRUP
ASSAM.
------------
Advocate for : MRS N SAIKIA
Advocate for : SC
I O C appearing for INDIAN OIL CORPORATION LTD. AND 5 ORS.
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
09.02.2023
Heard the learned counsel for the parties.
This Court on the last occasion had been apprised that the issue involved
has already been decided by the Hon'ble High Courts of Madras and Bombay in
favour of the aggrieved party. This Court has further been informed that those
decisions are however subject matter of SLP pending before the Hon'ble
Supreme Court. Since, the matter is presently going on in the Hon'ble
Supreme Court, this Court is of the opinion that final orders may be passed in
terms of the decision rendered by the Hon'ble two High Courts which of course
would be subject to the decision which may be taken by the Hon'ble Supreme
Court.
List this matter for pronouncement of judgment tomorrow, i.e.,
10.02.2023.
JUDGE
Comparing Assistant
