Md. Shahalom Hoque vs The State Of Assam And 9 Ors
2023 Latest Caselaw 455 Gua

                                                                    Page No.# 1/3

GAHC010008512023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/293/2023

         MD. SHAHALOM HOQUE
         S/O- LT. JANAULLAH SHEIKH, R/O- BILASIPARA, WARD NO.9 P.O. AND P.S.
         BILASIPARA, DIST.- DHUBRI, ASSAM, PIN- 783348



         VERSUS

         THE STATE OF ASSAM AND 9 ORS
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, DEPTT. OF
         HOME AFFAIRS, DISPUR, GHY-06

         2:THE DIRECTOR GENERAL OF POLICE
         ASSAM
          ULUBARI
          GHY-07

         3:THE SUPERINTENDENT OF POLICE
          DHUBRI
          DIST.- DHUBRI
         ASSAM

         4:THE OFFICER-IN-CHARGE
          BILASIPARA P.S.
          DIST.- DHURBRI
         ASSAM
          PIN- 783348

         5:PADMAPANI BORAH
         TSI INVESTIGATION OFFICER
          BILASIPARA P.S.
          DIST.- DHURBRI
         ASSAM
          PIN- 783348
                                                    Page No.# 2/3


            6:SULTAN ALI AHMED
             S/O- BAKKAR ALI
             R/O- VILL HAKAMA PART V
             P.O. BILASIPARA
             P.S. BILASIPARA
             DIST.- DHURBRI
            ASSAM
             PIN- 783348

            7:ABDUL MANNAN MONDAL
             S/O- LT. HAZARAT ALI
             R/O- VILL- BILASIPARA
            WARD NO.6 (SATBER)
             P.O. AND P.S. BILASIPARA
             DIST.- DHURBRI
            ASSAM
             PIN- 783348

            8:JAHIRUL ISLAM
             S/O- LT. HAZARAT ALI
             R/O- VILL- BILASIPARA
            WARD NO. 1
             P.O. AND P.S. BILASIPARA
             DIST.- DHURBRI
            ASSAM
             PIN- 783348

            9:SAHAJAN ALI
             S/O- AKBAR ALI
             R/O- VILL- KADAMTAL PART-II
             P.O. AND P.S. BILASIPARA
             DIST.- DHURBRI
            ASSAM
             PIN- 783348

            10:ABDUL AWAL
             S/O- LT. JINNAT ALI SAKAR
             R/O- VILL- KADAMTAL PART-II
             P.O. AND P.S. BILASIPARA
             DIST.- DHURBRI
            ASSAM
             PIN- 78334

Advocate for the Petitioner   : MR. D C C PHUKAN

Advocate for the Respondent : GA, ASSAM
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                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                    ORDER

08.02.2023

The matter pertains to delay and negligence in investigation of a police case.

The Hon'ble Supreme Court in a catena of decisions has laid down various embargo upon a Writ Court to entertain such a petition.

Let the matter be listed again for motion on 10.02.2023 so that the learned counsel for the petitioner can have an opportunity to go through the said judgments.

JUDGE

Comparing Assistant