Md.Majid vs Wahida Begum And Anr
2023 Latest Caselaw 390 Gua

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GAHC010003402023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/229/2023


         MD.MAJID
         S/O LATE MD. ISA
         R/O METRO MARKET
         A.T ROAD
         TINSUKIA
         P.O. AND P.S.- TINSUKIA
         DIST.- TINSUKIA
         ASSAM.


          VERSUS

         WAHIDA BEGUM AND ANR.
         W/O LATE MD. ISSA
         D/O MAQBUL ALI


         2:ISHMAT JAHAN
         D/O LATE MD
          ISSA

         BOTH ARE RESIDENTS OF ISSA VUILDING
         TULSHIRAM ROAD
         LALBUNGLOW
         P.O. AND P.S.- TINSUKIA
         DIST.- TINSUKIA
         ASSAM.
         ------------
         Advocate for : MR. P J SAIKIA
         SR. ADV
         Advocate for : FOR CAVEATOR appearing for WAHIDA BEGUM AND ANR.
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                                     BEFORE
                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

03. 02. 2023

Heard Mr. PJ Saikia, learned Senior counsel for the applicant.

As the connected appeal has already admitted, impugned judgment and order the dated 07.12.2022 passed by the learned Additional District Judge, Tinsukia in Misc. (Succession) Case No. 28/2011 is stayed until further order and the money deposited in the Bank Account No. 10641930000484 maintained in the name of Md. Isa in HDFC Bank, Tinsukia Branch shall not be disbursed to any person without leave of this court.

IA stands disposed of.

JUDGE

Comparing Assistant