Page No.# 1/2 vs Col. Y S Parmar And Anr
2023 Latest Caselaw 378 Gua

Citation : 2023 Latest Caselaw 378 Gua
Judgement Date : 2 February, 2023

Gauhati High Court

Page No.# 1/2 vs Col. Y S Parmar And Anr on 2 February, 2023

                                                            Page No.# 1/2

GAHC010264512022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Cont.Cas(C)/20/2023

         GITABALI SINGHA AND ANR
         MOTHER OF MISS KH. DEEPIKA SINGHA,
         R/O- SWAMIJI ROAD, IYTAKHOLA, MANIPURI PARA,
         P.O AND P.S- SILCHAR,
         DIST- CACHAR, PIN-788001

         2: MISS KH. DEEPIKA SINGHA

         D/O- MRS. GITABALI SINGHA
         R/O- SWAMIJI ROAD
         IYTAKHOLA
         MANIPURI PARA

         P.O AND P.S- SILCHAR

         DIST- CACHAR
         PIN-78800

         VERSUS

         COL. Y S PARMAR AND ANR
         THE PRINCIPAL,
         SAINIK SCHOOL GOALPARA,
         P.O- RAJAPARA, DIST- GOALPARA, PIN-783133

         2:CRD. N.S CHAUHAN
         THE VICE -PRINCIPAL

         SAINIK SCHOOL GOALPARA

         P.O- RAJAPARA
          DIST- GOALPARA
          PIN-78313
                                                                                 Page No.# 2/2

Advocate for the Petitioner   : MR A DAS

Advocate for the Respondent :




                                      BEFORE
                    HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

                                           ORDER

02.02.2023 As directed by the Court, Mr. R K Dev Choudhury, learned Deputy Solicitor General of India as well as Ms. A Gayan, learned C.G.C have appeared in the matter.

During the deliberation of the matter, it is placed before the Court that the authorities in the Union of India & Sainik School Society have preferred a writ appeal against the common Judgment and Order dated 08.12.2022 passed in WP(C) No. 6695/2022, WP(C) No. 6696/2022 and WP(C) No. 6698/2022 being W.A. No. 394/2022, W.A. No. 11/2023 & W.A. No. 15/2023, which were considered by the Hon'ble Division Bench of this Court on 25.01.2023 and passed orders in the open Court.

List on 08.02.2023, enabling Mr. R K Dev Choudhury, learned Deputy Solicitor General of India and Ms. A Gayan, learned C.G.C to place the relevant information in the matter to be apprised by the respondent authorities.

JUDGE

Comparing Assistant