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New India Assurance Company Ltd vs Smt Rinku Singh @ Rinku Kumari And 4 ...
2023 Latest Caselaw 366 Gua

Citation : 2023 Latest Caselaw 366 Gua
Judgement Date : 1 February, 2023

Gauhati High Court
New India Assurance Company Ltd vs Smt Rinku Singh @ Rinku Kumari And 4 ... on 1 February, 2023
                                                               Page No.# 1/2

GAHC010134852017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2410/2017
                        In MAC Appeal No. 368 of 2017


         NEW INDIA ASSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING 87
         MAHATMA GANDHI ROAD
         FORT
         MUMBAI 400001 AND REGIONAL OFFICE AT G.S. ROAD
         GUWAHATI-5
         REPRESENTED BY THE CHIEF REGIONAL MANAGER


          VERSUS

         SMT RINKU SINGH @ RINKU KUMARI and 4 ORS
         W/O SRI MUKESH KR. SINGH

         2:MRS. TARA DEVI

         W/O SRI JAILAL SINGH
         BOTH ARE R/O VILL. KHARABHANGA
         B.O. and P.O. KHARABHANGA
         B.O. and P.O. KUKURMARA
         P.S. CHAYGAON
         DIST. KAMRUP
         ASSAM-782410
         3:RUBUL BORO
         S/O LATE LACHIRAM BORO
         R/O DISPUR
         KACHARIBASTI
         HANUMAN BOX PATH
         DIST. KAMRUP M
         ASSAM-781006
         4:SABUL BOBO
                                                                            Page No.# 2/2

             S/O LATE LACHIRAM BORO
             R/O DISPUR
             KACHARIBASTI
             HANUMAN BOX PATH
             DIST. KAMRUP M
             ASSAM-781006
             5:THE BRANCH MANAGER

             NATIONAL INSURANCE CO. LTD.
             C/O HIGH WAY AUTO AGENCY
             MIRZA
             P.O. MIRZA
             DIST. KAMRUP
             ASSAM-782416
             ------------
             Advocate for : MS.N MODI
             Advocate for : MR.S SINHA appearing for SMT RINKU SINGH @ RINKU
             KUMARI and 4 ORS



                                         BEFORE
                    HON'BLE MRS. JUSTICE MALASRI NANDI
                                          ORDER

01.02.2023 In view of the Judgment and Order passed today in MAC Appeal No. 368 of 2017, this interlocutory application stands disposed of.

JUDGE

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