Gauhati High Court
Smti Purabi Rajbongshi vs Bimal Gohain And 3 Ors on 1 February, 2023
Page No.# 1/10
GAHC010236722017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1815/2017
SMTI PURABI RAJBONGSHI,
W/O LATE DHIREN RAJBONGSHI, R/O PADUMANI, MOUZA MURHADOI,
P.O HATINGA, P.S. JAMUGURI, DIST. SONITPUR, ASSAM, PIN 784182
VERSUS
BIMAL GOHAIN and 3 ORS,
S/O LATE RADHIKA GOHAIN, R/O HATINGA, RATNAPUR, MOUZA-
MURHADOL, P.O. HATINGA, P.S. JAMUGURI, DIST. SONITPUR, ASSAM, PIN
784182
2:SMTI TILIKA BORAH
W/O SHANTIRAM BORAH
R/O LUKHURA KHONIA
P.O. KAZIRANGA MADHYAPARA
DIST. GOLAGHAT
ASSAM
PIN 785609
3:SMTI PANKAJA BORAH
W/O LATE CHENIRAM BORAH
R/O PADUMANI
MOUZA MURHADOL
P.O. HATINGA
P.S. JAMUGURI
DIST. SONITPUR
ASSAM
PIN 784182
4:SMTI KRIANMAI BORAH
Page No.# 2/10
W/O SHANTIRAM BORAH
R/O LUKHURA KHONIA
P.O. KAZIRANGA MADHYAPARA
DIST. GOLAGHAT
ASSAM
PIN 78560
Advocate for the Petitioner : MS.P SAHARIA
Advocate for the Respondent : MRB PUSHILALR-1
Linked Case :
SMTI PURABI RAJBONGSHI
2: SABINA CHOUDHURY
D/O NURUL ISLAM CHOUDHURY
W/O ABDUL KADIR
R/O VILL.TULSHIBARI
P.O.TULSHIBARI
DIST KAMRUP
ASSAM
3: SMTI NARMADA DEVI
D/O LT. LAKHYAPATI SHARMA
W/O SRI UPENDRA NATH SARMA
R/O VILL. BALIKARIA KHARJARA
P.O.GOPAL BAZAR
DIST NALBARI
ASSAM
4: SMTI MANOMATI THAKURIA
D/O CHANDI RAM THAKURIA
W/O SRI BASHAB BARMAN
R/O VILL. BHOJKUCHI
P.O. MAKHIBAHA
DIST NALBARI
ASSAM
Page No.# 3/10
5: JURAN ALI AHMED
S/O LT. NAZIMUDDIN AHMED
R/O VILL.NO.1 KAPLABARI
P.O.LARKUCHI
P.S.MUKALMUA
DIST NALBARI
ASSAM
6: MD. SADULLAH MIAH
S/O LT. BASIRUDDIN AHMED
R/O VILL. KHUDRA BAMUNBARI
P.O.BAMUNBARI
DIST BARPETA
ASSAM
7: HARUNOR ROSID
S/O LT. ROYHAN ALI
R/O VILL. MOWAMARI
P.O. TULSIBARI
DIST GOALPARA
ASSAM
8: ZAKIR HUSSAIN
S/O LT. MOKBUL HUSSAIN
R/O VILL. HATISHILA
P.O.JURIGAON
DIST GOALPARA
ASSAM
9: SMTI JAYANTI DEVI
W/O MUKUL NATH
VILL FAFAL
P.O.DUDHNOI
DIST GOALPARA
ASSAM
10: MRS KULJAN NESSA
W/O MD. EUNUSH ALI
R/O VILL. NO.1 KAURIPUKHURI
P.O.KUARIPUKHURI
DIST DARRANG
ASSAM
Page No.# 4/10
11: SMTI BHUMITA BHATTACHARYYA
D/O LT. INDRA KANTA BHATTACHARYYA
W/O SRI HEM SARMA
VILL. MAZBAT
P.O. MAZBAT
DIST DARRANG
ASSAM
12: MAIKHWM KHUNGUR BORO
S/O GARO RAM BORO
R/O VILL. MAGRAMARI
P.O.KHOIRABARI
DIST DARRANG
ASSAM
13: MRS REZIA BEGUM
D/O LT. AFAZUDDIN HAZARIKA
W/O ALTAB HUSSAIN
VILLL AND P.O. SONARYGAON
DIST NAGAON
ASSAM
14: BABUL CH DAS
S/O BHABA RANJAN DAS
VILL PAMGAON
P.O. SANKAR DEV NAGAR
DIST NAGAON
ASSAM
15: SMTI TAPATI CHAKRABORTY
D/O LT. PROMIL CHAKRABORTY
W/O AJIT KUMAR MISHRA
VILL KALIBAI
PUKURPAR
P.O.LAMDING
DIST NAGOAN
ASSAM
16: SITA DEY
D/O SRI SURENDRA DEY
W/O MRITYUNJAY DEY
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WARD NO.7
LANKA TOWN
P.O.LANKA
DIST NAGAON
ASSAM
17: MD. ABDUL JALIL MARAL
S/O LT. KITAB ALI MARAL
R/O VILL AND P.O. FAKULI PATHAR
DIST NAGAON
ASSAM
18: PADMA UPADHYAYA
D/O LT. RAMNATH UPADHYAYA
W/O LT. BHIM UPADHAYA
R/O WARD NO. 8
LANKA
P.O. LANKA
DIST NAGAON
ASSAM
19: SURYYA ADHIKARY
S/O LT.GANGA CHARAN ADHIKARY
R/O VILL. UTTAR BHOMORAGURI
P.O.AMBAGAN
DIST NAGAON
ASSAM
20: TAIJUDDIN AHMED
S/O LT. RIAJ UDDIN AHMED
R/O VILL. AND P.O. BECHAMARI
DIST NAGAON
ASSAM
21: MRS MONOWARA KHATUN
W/O MD. A K ZAKIR HUSSAIN
R/O VILL BORPOKA
P.O.TARABARI
DIST NAGAON
ASSAM
22: ANUWAR HUSSAIN ANCHARY
S/O MD RAIS UDDIN AHMED
R/O VILL- 2 NO. KANDHULIMARI
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P.O. KANDHULIMARI
DIST. NAGAON
ASSAM.
23: SRI SARADA UPADHAYA
S/O LT. RANGALAL UPADHYAYA
R/O VILL- NO.2 DISTRICT
P.O. GELAPUKHURI
DIST. SONITPUR
ASSAM.
24: DRONA PRASAD BHATTARAI
S/O LILADHAR BHATTARAI R/O VILL- BORAJULI
P.O. BEDETI
DIST. SONITPUR
ASSAM.
25: SRI ANANTA ADHIKARI
S/O LT. MADHAB ADHIKARI
R/O VILL- GADHARIA BASTI
P.O. GAMERI
DIST. SONITPUR
ASSAM.
26: SRI GOPAL UPADHYAYA
S/O LT. HOM NATH UPADHAYAYA R/O VILL- HABIPAL
P.O. JAMUGURIHAT
DIST. SONITPUR
ASSAM.
27: SRI UPENDRA NATH
S/O LT. THULESWAR NATH R/O VILL- BAMUNABARI
P.O. SALAGURI
DIST. SONITPUR
ASSAM.
28: SMTI DEBAKI BHANDARY
W/O SRI BALAKRISHNA DAHAL R/O VILL- SAMARDALONI
P.O. SAMARDALONI
DIST. SONITPUR
ASSAM.
29: SMTI POBITRA DEVI
D/O LT. HEMLAL UPADHAYAYA R/O VILL and P.O. PANIBHARAL
BISWANATH CHARIALI
DIST. SONITPUR
ASSAM.
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30: SMTI PREMLOTA DEVI
D/O DURGA BAHADUR CHETRY
W/O RUDRA CHETRI
R/O VILL and P.O. BAPABHETI
DIST. SONITPUR
ASSAM.
31: STMI AISWARYA DEVI
D/O HARI PAD UPADHYAYA W/O DURGA UPADHYAYA R/O VILL-
HATIBANDHIA
P.O. BAKARIDOLONI
DIST. SONITPUR
ASSAM.
32: SRI HARI PRASAD UPADHYAYA
S/O LT. JOGA RAM UPADHYAYA
R/O VILL- BARJHAR
P.O. BARCHALA
DIST. SONITPUR
ASSAM.
33: SMTI CHANDRAMAI KONWAR
D/O BHUGRAM KONWAR W/O SRI CHANDRAMAI BURAGOHAIN R/O VILL-
DHEKIAJAN GAON
P.O. BOKULONI CHARIALI
DIST. DIBRUGARH
ASSAM.
34: SMTI ARUNIMA BORGOHAIN
D/O SRI PURNANANDA BARGOHAIN W/O SRI HARA NATH DUWARA
R/O VILL- MORAN KARI GAON
P.O. SABUA
DIST. DIBRUGARH
ASSAM.
35: DEVA KUMAR DAS
S/O LT. GOBAR DHAN DAS
R/O BOKEL TEA ESTATE
P.O. LAHOAL
DIST. DIBRUGARH
ASSAM.
36: RAJESH SAHU
S/O LT. MUKTINATH SAHU VILL- MAHMORA ALIKINAR DILIBORI
P.O. DILIBORI DIST. DIBRUGARH
ASSAM.
37: BISWA BIJAY CHAKRA SINGHA
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S/O LT. DHARMA KUMR SINGHA R/O PANITOLA TOWN BAZAR
P.O. PANITOLA
DIST. TINSUKIA
ASSAM.
38: AMIO KR. DAS
S/O LT. MANIK CH DAS R/O VILL- SHANTIBAN GUIJAN
P.O. RONGAGORA
DIST. TINSUKIA
ASSAM.
39: SMTI KANIKA RAY
W/O SRI AMIYA KUMAR RAY R/O VILL- BALAGAON PART-I
P.O. HALTUGAON
DIST. KOKRAJHAR
ASSAM.
40: MD ABDUL AZIZ
S/O LT. ROHIMOTDDIN R/O VILL- PATSAKU
P.O. PATSAKUM DIST. SIVASAGAR
ASSAM.
41: SMTI NANDITA BANIK
D/O LT. BROJABALLAV BANIK W/O UDAS CHAKRABORTY R/O DULU
MEDICAL STORES
P.O. LALA
DIST. HAILAKANDI
ASSAM.
VERSUS
SRI BIMAL GOHAIN and 3 ORS
2:THE COMMISSIONER and SECY
TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GHY-6.
3:THE COMMISSIONER and SECY
TO THE GOVT. OF ASSAM
DEPARTMENT OF PLANNING AND DEVELOPMENT
DISPUR
GHY-6.
4:THE UNDER SECY
TO THE GOVT. OF ASSAM
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EDUCATION DEPARTMENT
DISPUR
GHY-6.
5:THE DEPUTY SECY
TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GHY-6.
6:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19.
7:THE COMMISSIONER and SECY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GHY-6.
------------
Advocate for : MR.P MAHANTA
Advocate for : appearing for SRI BIMAL GOHAIN and 3 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
01.02.2023
Heard Ms. P. Saharia, learned counsel for the applicant. Also heard Mr. R.
Sarma, learned counsel for the respondent No. 1.
This present application is filed under Section 5 of the Limitation Act, 1963,
for condonation of delay of 8 days in preferring the accompanying appeal
against the judgment dated 30.01.2017 passed in Title Suit (Probate) Case No.
04/2014 by the learned Additional District Judge, Sonitpur, Tezpur.
The cause of delay in preferring the connected appeal has been explained at
Page No.# 10/10
paragraphs 4 and 5 in the present application. From perusal of the said
pleading, it is clear that the applicant was prevented by sufficient cause in
preferring the connected appeal within the stipulated period of limitation.
Accordingly, the delay of 8 days in preferring the connected appeal is
condoned.
Registry to register the connected appeal and list the matter in the
Admission column, showing the name of Mr. D. Mozumder, learned Senior
Counsel, Mr. R. Sarma, learned counsel and Mr. B. Pushilal, learned counsel for
the respondents in the cause list.
This Interlocutory Application stands disposed of.
JUDGE
Comparing Assistant
