Sarudhan Ali @ Asirot Ali vs Padumi Phukan
2023 Latest Caselaw 4925 Gua

Gauhati High Court

Sarudhan Ali @ Asirot Ali vs Padumi Phukan on 6 December, 2023

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                         Page No.# 1/2

GAHC010183732023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/3568/2023

         SARUDHAN ALI @ ASIROT ALI
         S/O LATE ABDUL ALI
         RESIDENT OF VILLAGE WARD NO. 1
         NAKARI
         PO AND PS NORTH LAKHIMPUR
         DIST LAKHIMPUR
         ASSAM 787001


          VERSUS

         PADUMI PHUKAN
         W/O PRAHLAD KUMAR PHUKAN

         RESIDENT OF VILLAGE SOLAI GAON
         PO AND PS PANIGAON
         787052
         LAKHIMPUR
         ASSAM


         ------------
         Advocate for : MR S GOGOI
         Advocate for : appearing for PADUMI PHUKAN
                                                                     Page No.# 2/2



                                     :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     O R D E R

06.12.2023

Heard the learned counsel Mr. S.K. Ghosh appearing for the applicant.

Since the connected Regular First Appeal has been admitted for hearing, the judgment and decree dated 15.05.2023 passed by the learned Civil Judge, Lakhimpur, North Lakhimpur in Title Suit No.12/2019 shall remain stayed till disposal.

Further, it is directed that till disposal of this appeal, the Title Execution Case No.5/2023 pending before the learned Civil Judge (Senior Division), Lakhimpur, North Lakhimpur shall remain stayed.

The I.A. stands disposed.

JUDGE

Comparing Assistant