Lakhi Ram Kawar vs The State Of Assam And Anr
2023 Latest Caselaw 4881 Gua

Gauhati High Court

Lakhi Ram Kawar vs The State Of Assam And Anr on 4 December, 2023

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GAHC010252582023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./440/2023

             LAKHI RAM KAWAR
             S/O LT. MOHAN KAWAR,
             R/O NO. 1 LKAMTUBARI,
             P.O. AND P.S.- MAZBAT,
             DIST.- UDALGURI, ASSAM, PIN- 784507.

             VERSUS

             THE STATE OF ASSAM AND ANR.
             REP. BY THE P.P., ASSAM.

             2:ANGSHUMAN DEKA
              S/O NIKHIL DEKA

             R/O SARBHOG

             P.O. AND P.S.- SARBHOG
              DIST.- BARPETA
             ASSAM
              PIN- 781317

Advocate for the Petitioner   : MR. S CHAUHAN

Advocate for the Respondent : PP, ASSAM



                                          BEFORE
             HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                          ORDER

04.12.2023 Heard Mr S Chauhan, learned counsel for the appellant, Sri Lakhi Ram Kawar.

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The appellant has filed this appeal, challenging the Judgment and Order dated 06.10.2023, passed by the learned Special Judge, Udalguri, in Special Electricity Case No. 1/2020, convicting him under Section 304A IPC and sentencing him to undergo SI for 1 (one) year and fine of Rs. 10,000/- with default stipulation. Also heard Mr B B Gogoi, learned Additional Public Prosecutor for the State of Assam/respondent No. 1.

The learned Additional Public Prosecutor has accepted notice on behalf of respondent No. 1, so no formal notice is required to be issued to the respondent No. 1. However, sufficient copies be furnished to the respondent No. 1, during the course of the day. Issue notice to the respondent No. 2, through registered post with A/D, as well as by usual process, returnable within 4 (four) weeks. The appeal is admitted.

Call for the LCR.

List accordingly.

JUDGE

Comparing Assistant