Raj Narayan Das vs The State Of Assam
2023 Latest Caselaw 3503 Gua

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GAHC010009032011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./183/2011

            RAJ NARAYAN DAS,
            S/O LATE UMA RAM DAS, R/O MALIGAON, P.O. JALUKBARI, P.S.
            JALUKBARI, DIST. KAMRUP, ASSAM.



            VERSUS

            THE STATE OF ASSAM,




Advocate for the Petitioner   : MR.R ALI

Advocate for the Respondent :




                                      BEFORE
                    HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                           ORDER

Date : 31.08.2023 Heard Mr. N. Mahajan, learned counsel for the applicant. Also heard Mr. P. S. Lahkar, learned Additional Public Prosecutor for the State.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant