Gauhati High Court
United India Insurance Company ... vs Pushpa Agarwal And Ors on 30 August, 2023
Page No.# 1/4
GAHC010183982023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./344/2023
UNITED INDIA INSURANCE COMPANY LTD.
A PUBLIC SECTOR UNDERTAKING COMPANY, REGISTERED AND
INCORPORATED UNDER THE COMPANIES ACT, 1956, HAVING ITS
REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI 600014 WITH ONE OF
ITS REGIONAL OFFICE AT CHIBBER HOUSE, 2ND FLOOR, GS ROAD,
GUWAHATI 05, REPRESENTED BY IS REGIONAL MANAGER, GUWAHATI,
ASSAM
VERSUS
PUSHPA AGARWAL AND ORS.
W/O LATE LALIT AGARWAL,
RESIDENT OF HOUSE NO. 43, POST OFFICE LANE, KUNDIL NAGAR, PO
AND PS BASISTHA, GUWAHATI,DIST KAMRUP M ASSAM 781029.
2:SRI MUKUL AGARWAL
S/O LATE LALIT AGARWAL
RESIDENT OF HOUSE NO. 43
POST OFFICE LANE
KUNDIL NAGAR
PO AND PS BASISTHA
GUWAHATI
DIST KAMRUP M ASSAM 781029.
3:SRI NEERAJ AGARWAL
S/O LATE LALIT AGARWAL
RESIDENT OF HOUSE NO. 43
POST OFFICE LANE
KUNDIL NAGAR
PO AND PS BASISTHA
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GUWAHATI
DIST KAMRUP M ASSAM 781029.
4:SRI BASANTA KALITA
S/O LATE DHIRAJ KALITA
RESIDENT OF BONGARA
PO AND PS PALASHBARI
DIST KAMRUP (R) ASSAM 781228
5:SRI CHANDAN CH. DAS
S/O SRI AKAN CH. DAS
RESIDENT OF BONGARA
PO AND PS PALASHBARI
DIST KAMRUP (R) ASSAM 78122
Advocate for the Petitioner : MR. R C PAUL
Advocate for the Respondent :
Linked Case : I.A.(Civil)/2547/2023
UNITED INDIA INSURANCE COMPANY LTD.
A PUBLIC SECTOR UNDERTAKING COMPANY
REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
CHENNAI 600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER HOUSE
2ND FLOOR
GS ROAD
GUWAHATI 05
REPRESENTED BY IS REGIONAL MANAGER
GUWAHATI
ASSAM
VERSUS
PUSHPA AGARWAL AND ORS.
W/O LATE LALIT AGARWAL
RESIDENT OF HOUSE NO. 43
POST OFFICE LANE
KUNDIL NAGAR
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PO AND PS BASISTHA
GUWAHATI
DIST KAMRUP M ASSAM 781029.
2:SRI MUKUL AGARWAL
S/O LATE LALIT AGARWAL
RESIDENT OF HOUSE NO. 43
POST OFFICE LANE
KUNDIL NAGAR
PO AND PS BASISTHA
GUWAHATI
DIST KAMRUP M ASSAM 781029.
3:SRI NEERAJ AGARWAL
S/O LATE LALIT AGARWAL
RESIDENT OF HOUSE NO. 43
POST OFFICE LANE
KUNDIL NAGAR
PO AND PS BASISTHA
GUWAHATI
DIST KAMRUP M ASSAM 781029.
4:SRI BASANTA KALITA
S/O LATE DHIRAJ KALITA
RESIDENT OF BONGARA
PO AND PS PALASHBARI
DIST KAMRUP (R) ASSAM 781228
5:SRI CHANDAN CH. DAS
S/O SRI AKAN CH. DAS
RESIDENT OF BONGARA
PO AND PS PALASHBARI
DIST KAMRUP (R) ASSAM 781228
------------
Advocate for : MR. R C PAUL
Advocate for : appearing for PUSHPA AGARWAL AND ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 30.08.2023
Mr. R.C. Paul, learned counsel for the applicant.
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Since the connected appeal has already been admitted for hearing, the
operation of the impugned judgment and award dated 19.05.2023 passed by the
learned MACT No. 3, Kamrup (M), Guwahati in MAC Case No. 1576/2018 shall remain
stayed till disposal of the connected appeal subject to deposit of 50% of the awarded
amount in the Registry of this Court.
The interlocutory application stands disposed of.
JUDGE
Comparing Assistant
