The Oriental Insurance Co. Ltd vs Sabita Debnath @ Deb And 4 Ors
2023 Latest Caselaw 3454 Gua

                                                                     Page No.# 1/4

GAHC010186682023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./340/2023

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT, REPRESENTED
         BY ITS REGISONAL MANAGER, ULUBARI, GUWAHATI- 7, DIST.- KAMRUP,
         ASSAM.



         VERSUS

         SABITA DEBNATH @ DEB AND 4 ORS.
         W/O LATE ANJIT KUMAR DEB,
         VILL.- FULERTOL, P.O.- FULERTOL, P.S.- LAKHIPUR, DIST.- CACHAR,
         ASSAM.

         2:MIRA DEB
         W/O LATE NIKUNJA BEHARI DEB

         VILL.- FULERTOL
         P.O.- FULERTOL
         P.S.- LAKHIPUR
         DIST.- CACHAR
         ASSAM.

         3:ANKITA DEB
          D/O LATE ANJIT KUMAR DEB

         VILL.- FULERTOL
         P.O.- FULERTOL
         P.S.- LAKHIPUR
         DIST.- CACHAR
         ASSAM.

         4:HILLAL UDDIN BARBHUIYA
          S/O NUR UDDIN BARBHUIYA
                                                            Page No.# 2/4


            VILL.- NUTAN RAMNAGAR
            PART- I
            P.S.- SONAI
            DIST.- CACHAR
            ASSAM.

            5:SUVRAJIT PAUL
            W/O LATE SAMARENDRA PAUL

            VILL.- FULERTOL
            P.O.- FULERTOL
            P.S.- LAKHIPUR
            DIST.- CACHAR
            ASSAM

Advocate for the Petitioner   : MR. S K GOSWAMI

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/2503/2023

            THE ORIENTAL INSURANCE CO. LTD.
            A COMPANY REGISTERED UNDER THE COMPANIES ACT
            REPRESENTED BY ITS REGISONAL MANAGER
            ULUBARI
            GUWAHATI- 7
            DIST.- KAMRUP
            ASSAM.


             VERSUS

            SABITA DEBNATH @ DEB AND 4 ORS.
            W/O LATE ANJIT KUMAR DEB
            VILL.- FULERTOL
            P.O.- FULERTOL
            P.S.- LAKHIPUR
            DIST.- CACHAR
            ASSAM.

            2:MIRA DEB
            W/O LATE NIKUNJA BEHARI DEB
                                                                            Page No.# 3/4


            VILL.- FULERTOL
            P.O.- FULERTOL
            P.S.- LAKHIPUR
            DIST.- CACHAR
            ASSAM.
            3:ANKITA DEB
            D/O LATE ANJIT KUMAR DEB

            VILL.- FULERTOL
            P.O.- FULERTOL
            P.S.- LAKHIPUR
            DIST.- CACHAR
            ASSAM.
            4:HILLAL UDDIN BARBHUIYA
            S/O NUR UDDIN BARBHUIYA

            VILL.- NUTAN RAMNAGAR
            PART- I
            P.S.- SONAI
            DIST.- CACHAR
            ASSAM.
            5:SUVRAJIT PAUL
            W/O LATE SAMARENDRA PAUL

            VILL.- FULERTOL
            P.O.- FULERTOL
            P.S.- LAKHIPUR
            DIST.- CACHAR
            ASSAM.
            ------------
            Advocate for : MR. S K GOSWAMI
            Advocate for : appearing for SABITA DEBNATH @ DEB AND 4 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 30.08.2023

Mr. S.K. Goswami, learned counsel for the applicant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 19.06.2023 passed by the Page No.# 4/4

learned MACT, Cachar Silchar in MAC Case No. 327/2020 shall remain stayed till disposal of the connected appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant