United India Insurance Company ... vs Kalpana Kathar Rongpi And Ors
2023 Latest Caselaw 3453 Gua

                                                                   Page No.# 1/3

GAHC010089962023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./345/2023

         UNITED INDIA INSURANCE COMPANY LIMITED
         A PUBLIC SECTOR UNDERTAKING COMPANY, REGISTERED AND
         INCORPORATED UNDER COMPANIES ACT, 1956, HAVING ITS REGISTERED
         OFFICE AT 24 WHITES ROAD, CHENNAI- 600014 WITH ONE OF ITS
         REGIONAL OFFICE AT CHIBBER HOUSE, 2ND FLOOR, G.S. ROAD,
         GUWAHATI- 5, REP. BY ITS REGIONAL MANAGER, GUWAHATI, ASSAM.



         VERSUS

         KALPANA KATHAR RONGPI AND ORS.
         W/O LATE BABUL RONGPI,
         VILL.- MOIDAM BAKRAPARA, P.O. AND P.S.- BASISTHA, GUWAHATI, DIST.-
         KAMRUP (M), ASSAM, PIN- 781029.

         2:NIPJYOTI BHARALI
          S/O LATE RABENDRA BHARALI

         VILL.- H. NO. 33
         LUIT NAGAR
         NOONMATI
         NEAR GUWAHATI REFINERY
         P.O. AND P.S.- NOONMATI
         DIST.- KAMRUP (M)
         ASSAM
         PIN- 781020.

         3:GOPI RABHA
          S/O LATE KAHI RAM RABHA

         VILL.- AHOPA
         P.O.- AHOPA
         P.S.- MUSHALPUR
                                                                    Page No.# 2/3

             DIST.- BASKA (BTAD)
             ASSAM
             PIN- 781373

Advocate for the Petitioner   : MR. R C PAUL

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/2549/2023

            UNITED INDIA INSURANCE COMPANY LIMITED
            A PUBLIC SECTOR UNDERTAKING COMPANY
            REGISTERED AND INCORPORATED UNDER COMPANIES ACT
            1956
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
            CHENNAI- 600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER
            HOUSE
            2ND FLOOR
            G.S. ROAD
            GUWAHATI- 5
            REP. BY ITS REGIONAL MANAGER
            GUWAHATI
            ASSAM.


             VERSUS

            KALPANA KATHAR RONGPI AND ORS .
            W/O LATE BABUL RONGPI
            VILL.- MOIDAM BAKRAPARA
            P.O. AND P.S.- BASISTHA
            GUWAHATI
            DIST.- KAMRUP (M)
            ASSAM
            PIN- 781029.

            2:NIPJYOTI BHARALI
            S/O LATE RABENDRA BHARALI

            VILL.- H. NO. 33
            LUIT NAGAR
            NOONMATI
            NEAR GUWAHATI REFINERY
                                                                                   Page No.# 3/3

            P.O. AND P.S.- NOONMATI
            DIST.- KAMRUP (M)
            ASSAM
            PIN- 781020.
            3:GOPI RABHA
            S/O LATE KAHI RAM RABHA

            VILL.- AHOPA
            P.O.- AHOPA
            P.S.- MUSHALPUR
            DIST.- BASKA (BTAD)
            ASSAM
            PIN- 781373.
            ------------
            Advocate for : MR. R C PAUL
            Advocate for : appearing for KALPANA KATHAR RONGPI AND ORS .



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 30.08.2023

Mr. R.C. Paul, learned counsel for the applicant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 06.02.2023 passed by the learned MACT No. 2, Kamrup (M), Guwahati in MAC Case No. 912/2020 shall remain stayed till disposal of the connected appeal subject to deposit of Rs. 10,00,000/- in the Registry of this Court.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant