Bimal Krishna Nath vs State Of Assam And Anr
2023 Latest Caselaw 3433 Gua

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GAHC010009012013




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./200/2013

              BIMAL KRISHNA NATH
              S/O LATE PRITHU RAM NATH, R/O HOUSE NO. 4 BYE LANE NO. 3A,
              GANDHIBASTI, P.O. SILPUKHURI, P.S. CHANDMARI, GUWAHATI 781003,
              DIST. KAMRUP, ASSAM.


              VERSUS

              STATE OF ASSAM and ANR.
              ASSAM

              2:MD.NURUL ISLAM
               S/O MD. SAMSUL HOQUE
               R/O RUPAKUCHI
               P.S. BARPETA
               DIST. BARPETA
              ASSAM
               PIN

Advocate for the Petitioner   : MR. N BARMAN

Advocate for the Respondent : MR. P SHARMAH(R-2)


                                    BEFORE
                    HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                         ORDER

Date : 29-08-2023 (K.R. Surana, J)

The submissions of Mr. A Bhattacharya, learned counsel for the appellant is concluded.

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Mr. J Das, learned counsel appearing on behalf of State respondent No. 1 is present.

Argument concluded. Judgment reserved.

                                      JUDGE                       JUDGE




Comparing Assistant