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Mohan Singh vs The Union Of India And 2 Ors
2023 Latest Caselaw 3311 Gua

Citation : 2023 Latest Caselaw 3311 Gua
Judgement Date : 24 August, 2023

Gauhati High Court
Mohan Singh vs The Union Of India And 2 Ors on 24 August, 2023
                                                                     Page No.# 1/2

GAHC010253572018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/7975/2018

            MOHAN SINGH
            NO. 153880 EX-RIFLEMAN, 15 ASSAM RIFLES, PERMANENT R/O. VILL.
            UNAI, TEHSIL DIDIHAT, P.O. DEWALTHAL, DIST. PITHORAGARH,
            UTTARAKHAND, PIN-262542.



            VERSUS

            THE UNION OF INDIA AND 2 ORS.
            THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDI, NEW
            DELHI-110011.

            2:THE DIRECTOR GENERAL

             ASSAM RIFLES
             SHILLONG-793010.

            3:THE COMMANDANT

             15 ASSAM RIFLES
             C/O. 99 APO

Advocate for the Petitioner   : MS. A DEVI

Advocate for the Respondent : ASSTT.S.G.I.
                                                                               Page No.# 2/2


                                        BEFORE
          HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

                                        ORDER

24-08-2023

On the prayer of Mr. S. S. Roy, learned Central Government Counsel, list this matter on 12.09.2023 enabling him as well as the respondent authorities to go through the judgment of the Hon'ble Apex Court in the case of Dharamvir Singh Vs. Union of India reported in (2013) 7 SCC 316.

JUDGE

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