Oriental Insurance Company Ltd vs Md Ribul Rahman And 2 Ors
2023 Latest Caselaw 3288 Gua

                                                              Page No.# 1/2

GAHC010187122018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                      I.A.(Civil)/1134/2023

         ORIENTAL INSURANCE COMPANY LTD
         A CENTRAL GOVT. UNDERTAKING
         HAVING ITS GUWAHATI REGIONAL OFFICE AT GUWAHATI
         ULUBARI
         KAMRUP (M) REPRESENTED BY THE DEPUTY MANAGER
         GAUHATI REGIONAL OFFICE
         ULUBARI
         GUWAHATI 781007
         KAMRUP (M)
         ASSAM.


          VERSUS

         MD RIBUL RAHMAN AND 2 ORS
         S/O MAINUL RAHMAN
         VILL. HAHCHARA
         P.S. SAMAGURI
         DIST. NAGAON
         ASSAM
         PIN 782126

         2:PULIN CH. NATH (OWNER)
         S/O LATE BALURAM NATH
         VILL. MAJGAON
          FULBARI
          DIST. MORIGAON
         ASSAM
          PIN 782126
          3:DIGANTA BORUAH (DRIVER)
         S/O SRI PRIYA NATH
         VILL. AND P.S. SAMAGURI
          DIST. NAGAON
         ASSAM
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           PIN 782140
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for MD RIBUL RAHMAN AND 2 ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

23.08.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment dated 04.05.2018 passed by the learned Member, MACT, Nagaon, in MAC Case No. 515/2015 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant