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Shashindra Nath Baishya vs Alok Kumar And 3 Ors
2023 Latest Caselaw 3192 Gua

Citation : 2023 Latest Caselaw 3192 Gua
Judgement Date : 17 August, 2023

Gauhati High Court
Shashindra Nath Baishya vs Alok Kumar And 3 Ors on 17 August, 2023
                                                          Page No.# 1/2

GAHC010316182019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/385/2019


         SHASHINDRA NATH BAISHYA
         S/O- LT M. BAISHYA
         R/O- H.NO. 4
         SONAI PATH
         JAPORIGOG
         GHY-5
         DIST- KAMRUP (M)
         ASSAM


          VERSUS

         ALOK KUMAR AND 3 ORS.
         IAS
          CHIEF SECY. TO THE GOVT. OF ASSAM
          DISPUR
          GHY-6

         2:BISWARANJAN SAMAL
         IAS
          THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
          FOOD
          CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
          DISPUR
          GHY-6
          3:SAZAD ZAMAN HAZARIKA
         IAS
          THE SECY. TO THE GOVT. OF ASSAM
          FOOD
          CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
          DISPUR
          GHY-6
          4:JINTI DAS
         ACS
                                                                             Page No.# 2/2

            THE DY. SECY. TO THE GOVT. OF ASSAM
            FOOD
            CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
            DISPUR
            GHY-6
            ------------
            Advocate for : S N SARMA
            Advocate for : MR. D NATH appearing for ALOK KUMAR AND 3 ORS.



                                       BEFORE
           HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

                                       ORDER

17-08-2023

In view of the common judgment and order passed today in the connected WP(C) No. 9109/2019, WP(C) No. 9459/2019 and WP(C) No. 211/2020, this contempt case being infructuous, stands dismissed.

JUDGE

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