Page No.# 1/2 vs Smti Chintamoni Rabha And 6 Ors
2023 Latest Caselaw 3128 Gua

                                                              Page No.# 1/2

GAHC010129372017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1591/2017

         THE GENERAL MANAGER and ANR,
         NORTH EAST FRONTIER RAILWAY, MALIGAON, GUWAHATI-11, ASSAM.

         2: DEPUTY CHIEF ENGINEER CON
          NORTH EAST FRONTIER RAILWAYS
          MALIGAON
          GUWAHATI-11
         ASSAM

         VERSUS

         SMTI CHINTAMONI RABHA and 6 ORS,
         W/O LATE RUCHVEL RABHA

         2:PUNYA RABHA

          S/O LATE RUCHVEL RABHA

         3:SMTI RUPALI RABHA

          D/O LATE RUCHVEL RABHA

         4:SMTI PHULATI RABHA

          D/O LATE RUCHVEL RABHA

         5:RASHMITA RABHA
          D/O LATE RUCHVEL RABHA

         6:SMTI MINA KUMARI RABHA

          D/O LATE RUCHVEL RABHA
          VILL. MANIKGANJ
          P.S. MENDIPATHAR
                                                                              Page No.# 2/2

              PIN 794110
              DIST. EAST GARO HILLS
              MEGHALAYA

              7:THE STATE OF ASSAM

              TO BE REPRESENTED BY THE DEPUTY COMMISSIONER CUM
              COLLECTOR
              GOALPARA
              DIST. GOALPARA
              ASSAM

Advocate for the Petitioner   : MR.G GOSWAMI

Advocate for the Respondent : MR Z HUSSAIN (R1, R3-6)




                                    BEFORE
                   HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

14.08.2023 Heard Shri G. Goswami, learned counsel for the applicants whereas Shri Z. Hussan, learned counsel is present for the private respondents.

It is submitted that similar matters were heard and judgment is reserved.

List after a month to enable the learned counsel to apprise the outcome of the case.

JUDGE

Comparing Assistant