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2023 Latest Caselaw 3047 Gua

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GAHC010173542023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : AB/2784/2023

         ABDUL SAHID @ SAHID SHEIKH AND 3 ORS.
         S/O MEHER ALI
         R/O VILL- KALBARI,
         P.O. SORBHOG,
         DIST. BARPETA, ASSAM

         2: NUR AJIM @ NUR AJIM HUSSAIN
          S/O JAKIR HUSSAIN
         R/O VILL- KALBARI

         P.O. SORBHOG

         DIST. BARPETA
         ASSAM

         3: MOKBUL ISLAM @ MOKBUL ALI
          S/O MEHER ALI
         R/O VILL- KALBARI

         P.O. SORBHOG

         DIST. BARPETA
         ASSAM

         4: MANIRUL ALI
          S/O LT. BAKTA JAMAL ALI
         R/O VILL- KALBARI

         P.O. SORBHOG

         DIST. BARPETA
         ASSA

         VERSUS
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            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR. S C BISWAS

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

10.08.2023

Heard Mr. S.C. Biswas, learned counsel for the petitioners. Also heard Ms. A. Begum, learned Additional Public Prosecutor, Assam, who prays for some more time for going the Judgment cited by the learned counsel for the petitioners and make a reply to the same.

Considering the submissions made by learned counsel for both sides, the prayer is allowed.

Let this matter be listed on 11.08.2023, as part-heard matter.

JUDGE

Comparing Assistant