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Oriental Insurance Company Ltd vs Mahadev Gosai And 3 Ors
2023 Latest Caselaw 3023 Gua

Citation : 2023 Latest Caselaw 3023 Gua
Judgement Date : 9 August, 2023

Gauhati High Court
Oriental Insurance Company Ltd vs Mahadev Gosai And 3 Ors on 9 August, 2023
                                                               Page No.# 1/2

GAHC010171222023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/2277/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
          G.S. ROAD
          ULUBARI
          GUWAHATI- 781007
          REP. BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          ULUBARI
          GUWAHATI- 781007.


          VERSUS

         MAHADEV GOSAI AND 3 ORS.
         S/O KRISHNA GOSAI
         VILL.- BORJULI
         P.S.- RANGAPARA
         DIST.- SONITPUR
         ASSAM
         PIN- 784504.

         2:MOMPI GOSAI
         D/O KRISHNA GOSAI

         VILL.- BORJULI
          P.S.- RANGAPARA
          DIST.- SONITPUR
          ASSAM
          PIN- 784504.
         (REP. BY RESPONDENT NO. 1).
          3:TAPAN MEDHI
         S/O LATE AMRIT MEDHI
                                                                                   Page No.# 2/2

           VILL.- CHALANA
           P.O. AND P.S.- KHETRI
           DIST.- KAMRUP (M)
           ASSAM
           PIN- 782402.
           4:MADHAB KARMAKAR
           S/O LATE NIPEN KARMAKAR

           VILL.- BARSHAL
           P.O.- KILLING VELLY
           P.S.- JAGIROAD
           DIST.- MORIGAON
           ASSAM
           PIN- 782410.
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for MAHADEV GOSAI AND 3 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

09.08.2023 Since the connected appeal has been admitted for hearing, the Judgment and Award dated 03.05.2023 passed by the learned Member, MACT, Sonitpur, Tezpur in MAC No. (D) Case 59/2019 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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