Page No.# 1/2 vs Shehnaz Hussain
2023 Latest Caselaw 2959 Gua

                                                                    Page No.# 1/2

GAHC010120042022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./303/2022

            MD. AFZAL HUSSAIN CHOUDHURY AND ANR
            S/O LATE IQBAL HUSSAIN CHOUDHURY, R/O LAKHTOKIA, NEAR HOTEL
            CITY PARK, AFSAR LANE, P.S.-PANBAZAR, GUWAHATI-781001, DIST-
            KAMRUP(M), ASSAM

            2: WAZIRA KHANAM
            W/O LATE IQBAL HUSSAIN CHOUDHURY
             R/O LAKHTOKIA
             NEAR HOTEL CITY PARK
            AFSAR LANE
             P.S.-PANBAZAR
             GUWAHATI-781001
             DIST-KAMRUP(M)
            ASSA

            VERSUS

            SHEHNAZ HUSSAIN
            W/O MD. AFZAL HUSSAIN CHOUDHURY, D/O MUKTAR HUSSAIN, R/O
            BIRUBARI, MAZID ROAD, P.S.-PALTANBAZAR, GUWAHATI-781016, DIST-
            KAMRUP(M), ASSAM



Advocate for the Petitioner   : MR. A R MEDHI

Advocate for the Respondent : MS U DAS

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order Page No.# 2/2

07.08.2023

Let both the parties i.e. husband and wife file their affidavit in terms of the judgment of the Hon'ble Apex Court in the case of Rajnesh -Vs- Neha reported in (2021) 2 SCC 324 and matter be listed on 07.09.2023.

JUDGE

Comparing Assistant