Citation : 2023 Latest Caselaw 2916 Gua
Judgement Date : 5 August, 2023
Page No.# 1/5
GAHC010117202023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2209/2023
LAKHESWAR MAHATO
W/O LATE LAKSHMI NARAYAN MAHATO
RESIDENT OF VILLAGE KANAKPUR PART II
PO KANAKPUR EAST
PS LAKHIPUR
DIST CACHAR
ASSAM 788103
VERSUS
GANGADHAR PANDA @ GANGADHAR PANDEY AND ORS
S/O LATE MADHUSUDAN PANDA RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
2:SRI KANU DEV
S/O LATE HAJANI DEV
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
3:ON THE DEATH OF CHITTA SUKLABAIDYA
HIS LEGAL HEIR SMTI. MALATI SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
Page No.# 2/5
4:SMTI MANJU SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
5:SMTI. MITHU SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
6:SMTI CHAMPA SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
7:SMTI. NANDA SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
8:SMTI MOUSUMI SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
9:SMTI. SUPRIYA SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
10:SMTI. MAYA SUKLABAIDYA
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
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ASSAM 788017
11:ON THE DEATH OF GAURANGA DEY
HIS LEGAL HEIR SMTI
MANJU DEY
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
12:SRI KANCHAN DEY
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
13:UTTAM DEY
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
14:SRI SANKAR DEY
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
15:SRI GOPI DEY
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
16:ON THE DEATH OF JNANENDRA CHANDRA PAUL
HIS LEGAL HEIR SRI JIBESH PAUL
RESIDENT OF VILLAGE JAIPUR RAJABAZAR
BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
17:SRI DIPAK PAUL
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RESIDENT OF VILLAGE JAIPUR RAJABAZAR
BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
18:SRI DIBAKAR PAUL
RESIDENT OF VILLAGE JAIPUR RAJABAZAR
BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
19:SRI JHANTU PAUL
RESIDENT OF VILLAGE JAIPUR RAJABAZAR
BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
20:SMTI MOUSHUMI PAUL
RESIDENT OF VILLAGE JAIPUR RAJABAZAR
BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
21:SMTI MANJU RANI PAUL
RESIDENT OF MALUGRAM SILCHAR TOWN
PO AND PS SILCHAR DIST CACHAR
ASSAM 788002
22:SMTI MAMATA PAUL
RESIDENT OF MAIBONG BAZAR
PO MAIBONG
DIST NC HILLS ASSAM 788831
23:SMTI MALABIKA PAUL @ MANNA DEY
RESIDENT OF TARAPUR
ASSAMESE BASTI
PO TARAPUR
PH BARAKPUR
PS SILCHAR
DIST CACHAR
ASSAM 788003
24:SMTI. MONISHA PAUL
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RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
25:SMTI SABITRI PAUL
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
26:SRI KAJAL PAUL @ CHAPAL PAUL
S/O LATE KAILASH PAUL
RESIDENT OF VILLAGE NUTUN BAZAR
PO JAIPUR
RAJABAZAR
PS AND PH. LAKHIPUR
DIST CACHAR
ASSAM 788017
------------
Advocate for : MR. B J GHOSH
Advocate for : appearing for GANGADHAR PANDA @ GANGADHAR PANDEY
AND ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
05.08.2023 Since the connected RSA 128/2023 has been admitted for hearing, the Judgment and Decree dated 31.03.2023 passed by the Civil Judge, Bongaigaon in Title Appeal No. 11/2018 upholding the judgment and decree dated 08.06.2018 passed in Title Suit No. 583/2006 by the Munsiff, Lakhipur shall remain stayed till disposal of the appeal.
The IA(C) stands disposed of.
JUDGE
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