2 No. Jia Kalahi Msss Limited vs The State Of Assam And 6 Ors
2023 Latest Caselaw 2891 Gua

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GAHC010138372021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/4353/2021

         12 NO. JIA KALAHI MSSS LIMITED
         REP. BY ITS SECRETARY, SRI HEMKANTA BARMAN, AGED ABOUT 68
         YEARS, SON OF LATE DAYAL BARMAN, R/O- MANDIRA NISILAMARI, P.O.
         MANDIRA, P.S. MANDIRA BOKO, DIST.- KAMRUP, ASSAM- 781127.



         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM,
         FISHERY DEPARTMENT, DISPUR, GUWAHATI- 781006.

         2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
          FISHERY DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

         3:THE DEPUTY SECRETARY
          FISHERY DEPARTMENT
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI- 781006.

         4:THE DEPUTY COMMISSIONER
         AMINGAON
          PIN- 781031
         ASSAM

         5:THE DISTRICT FISHERY DEV. OFFICER
         AMINGAON
         ASSAM

         6:CIRCLE OFFICER
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             NAGARBERA REVENUE CIRCLE
             NAGARBERA
             ASSAM- 781127.

            7:ASHIRBAD FISHERY MAHAL SOCIETY
             REP. BY SHRI BHUPEN KUMAR DAS
             R/O- VILL. AND P.O. HEKRA
             P.S. BOKO
             MOUZA- NAGARBERA
             DIST.- KAMRUP
            ASSAM
             PIN- 781127

Advocate for the Petitioner   : MR S KHOUND

Advocate for the Respondent : GA, ASSAM




                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                          ORDER

Date : 04.08.2023

As prayed for by Mr. S. Khound, learned counsel for the petitioner; Mr. M. Chetia, learned Junior Government Advocate, Assam; and Mr. S. Das, learned counsel for the respondent nos. 4 & 7, list the case on 29.08.2023.

A copy of the judgment dated 16.06.2023 passed by a Division Bench of this Court in W.A. no. 186/2023, W.A. no. 216/2023 and W.A. no. 218/2023 placed by Mr. Khound is kept as part of the record.

JUDGE

Comparing Assistant