Shriram General Insurance Co. Ltd vs Bishwa Rajbanshi And 2 Ors
2023 Latest Caselaw 2886 Gua

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GAHC010143722023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                               I.A.(Civil)/2193/2023

         SHRIRAM GENERAL INSURANCE CO. LTD.
         0500-E/8 RIICO INDUSTRIAL AREA
          SITAPURA
          JAIPUR
          RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R ARCADE
          3RD FLOOR
          21 JANAPATH
          ULUBARI
         GUWAHATI 780507


          VERSUS

         BISHWA RAJBANSHI AND 2 ORS.
         S/O LATE SURENDRA RAJBANSHI
         RESIDENT OF HOUSE NO. 3
         SANTIPUR
         PO JAMUGURI PANCHALI
         PS AND DIST DHEMAJI
         ASSAM 787057. REPRESENTED BY HIS WIFE CHEPELI RAJBANSHI

         2:YAKUB ALI
         S/O NOOR UDDIN
         RESIDENT OF VILLAGE KOROIONI
          NAPALI GAON
          PS TEZPUR
          DIST SONITPUR
         ASSAM 784001
          3:SRI MONORANJAN GHOSH
         S/O LATE ABINASH CH. GHOSH
         RESIDENT OF URIAMGURI
         PO PANCHMAILE
          DIST SONITPUR
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           ASSAM 784025
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for BISHWA RAJBANSHI AND 2 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

04.08.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 10.05.2023 passed by the learned Member, MACT, Kamrup (M), in MAC Case No. 294/2016 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount within 4 (four) weeks from today.

The interlocutory application is disposed of.

JUDGE

Comparing Assistant