Smti. Dipti Mali vs Dr. (Mrs) Mausomi Madhab And 4 Ors
2023 Latest Caselaw 2847 Gua

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GAHC010058582018




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : WA/79/2018

         SMTI. DIPTI MALI
         W/O SRI PRODIP GOGOI, R/O AKASH HOUSING SOCIETY, MALIGAON FLAT
         NO. 101/G, P.O. MALIGAON, GUWAHATI 781012, DIST. KAMRUP (M),
         ASSAM. D.O.B. 28-07-1976, PH NO. 708672751

         VERSUS

         1. DR. (MRS) MAUSOMI MADHAB AND 4 ORS
         W/O SRI PRONOB DAS, R/O JYOTI NAGAR, BONGAL PUKHURI NA ALI, P.O.
         JORHAT, DIST. JORHAT, ASSAM.

         2:THE STATE OF ASSAM
         THROUGH THE COMMISSIONER SECY.
          PERSONNEL (A) DEPTT., GOVT. OF ASSAM
          DISPUR, GUWAHATI-781006

         3:THE ASSAM PUBLIC SERVICE COMMISSION
         THROUGH THE SECY., KHANAPARA
          JAWAHAR NAGAR, GUWAHATI 781022

         4:THE CHAIRMAN
         ASSAM PUBLIC SERVICE COMMISSION
          KHANAPRA, JAWAHAR NAGAR
          GUWAHATI 781022

         5:THE COMMISSIONER AND SECY.
          HOME DEPTT., GOVT. OF ASSAM.

          Linked Case : WA/72/2019

         THE ASSAM PUBLIC SERVICE COMMISSION AND ANR
         REPRESENTED BY ITS CHAIRMAN
         KHANAPARA, GUWAHATI 781022
         ASSAM.
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           2: THE SECY.
           ASSAM PUBLIC SERVICE COMMISSION
            KHANAPARA, GUWAHATI 781022, ASSAM.

            VERSUS

           1. DR. MOUSHUMI MADHAB AND 3 ORS
           W/O SRI PRONOB DAS
            R/O JYOTI NAGAR, BONGAL PUKHURI
            NA-ALI
            P.O. JORHAT, DIST. JORHAT
           ASSAM, PIN 785001

           2:THE STATE OF ASSAM
           REPRESENTED BY THE COMMISSIONER AND SECY.
            PERSONNEL (A) DEPTT.
            GOVT. OF ASSAM,
           DISPUR, GUWAHATI 781006

           3:THE COMMISSIONER AND SECY.
           TO THE HOME DEPTT
           GOVT. OF ASSAM
           GUWAHATI 781006

           4:SMTI DIPTI MALI
           W/O SRI PRADIP GOGOI
           R/O AKASH HOUSHING SOCIETY
           MALIGAON, FLAT NO. 101/G
           P.O. MALIGAON, GUWAHATI 781012


In WA 79/2018


For the Appellant       :        Mr. U.K. Nair, Senior Advocate assisted by Mr. D.P. Borah,
                                Advocate.


For the Respondent(s)       :     Mr. B. Chakravarty and Mr. H.K. Baishya, Advocates for

respondent No.1.

Mr. R.K. Borah, Additional Senior Government Advocate, Assam for the respondent Nos.2 and 5. Mr. P.P. Dutta, Standing Counsel, APSC for the respondent Nos.3 and 4.

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In WA 72/2019

For the Appellant(s) : Mr. P.P Dutta, Standing Counsel, APSC.

For the Respondent(s) : Mr. B. Chakravarty and Mr. H.K. Baishya, Advocates for respondent No.1.

Mr. R.K. Borah, Additional Senior Government Advocate, Assam for the respondent Nos.2 and 3. Mr. U.K. Nair, Senior Advocate assisted by Mr. D.P. Borah, Advocate for respondent No.4.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

03.08.2023

Arguments heard.

Judgment reserved.

                        JUDGE                                    CHIEF JUSTICE




Comparing Assistant