Oriental Insurance Co. Ltd vs Rupjan Begum @ Rupjon Begom And 4 ...
2023 Latest Caselaw 2826 Gua

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GAHC010163092023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/2151/2023

         ORIENTAL INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI- 110002
         AND REGIONAL OFFICE AT GUWAHATI- 7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         RUPJAN BEGUM @ RUPJON BEGOM AND 4 ORS.
         W/O LATE FAKHAR UDDIN @ FAKAR UDDIN AHMED
         PERMANENT RESIDENT OF VILL.- NAYAGRAM
         P.O.- BANGA BAZAR
         P.S.- BADURPUR
         DIST.- KARIMGANJ
         ASSAM
         PIN- 788701.

         2:MD. SOLMAN AHMED
         S/O LATE FAKHAR UDDIN @ FAKAR UDDIN AHMED

         PERMANENT RESIDENT OF VILL.- NAYAGRAM
         P.O.- BANGA BAZAR
         P.S.- BADURPUR
         DIST.- KARIMGANJ
         ASSAM
         PIN- 788701.
         3:SADIKHA BEGOM
         D/O LATE FAKHAR UDDIN @ FAKAR UDDIN AHMED

         PERMANENT RESIDENT OF VILL.- NAYAGRAM
         P.O.- BANGA BAZAR
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           P.S.- BADURPUR
           DIST.- KARIMGANJ
           ASSAM
           PIN- 788701.
           4:JOYNAL UDDIN SHEAK
           S/O KALAM UDDIN SHEAK

           VILL.- BIHARA BAZAR
           P.O.- BIHARA
           P.S.- KATHIGORAH
           DIST.- CACHAR
           ASSAM
           PIN- 788817.
           5:BIMALA DEB
           W/O LATE AJOY DEB

           VILL.- HAFLONG NEAR ASSAM OIL
           P.O.- HAFLONG
           P.S.- HAFLONG
           DIST.- DIMA HASAO
           ASSAM
           PIN- 788819.
           ------------
           Advocate for : MR SISHIR DUTTA
           Advocate for : appearing for RUPJAN BEGUM @ RUPJON BEGOM AND 4 ORS.


                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

02.08.2023 Since the connected appeal has been admitted for hearing, the operation of the judgment dated 20.05.2023 passed by the learned Member, MACT, Hailakandi in MAC Case No. 93/2018 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within 4 (four) weeks from today.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant