National Insurance Co. Ltd vs Miss Manisha Thapa And 3 Ors
2023 Latest Caselaw 2819 Gua

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GAHC010086532019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                I.A.(Civil)/1913/2023

         NATIONAL INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
         KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
         REGIONAL OFFICE
         G.S. ROAD
         BHANGAGARH
         GUWAHATI-5
         HAVING ONE OF ITS DIVISIONAL OFFICE NO. 1
         BHANGAGARH
         GUWAHATI.


          VERSUS

         MISS MANISHA THAPA AND 3 ORS
         D/O- CHATU SINGH THAPA
         R/O- VILL.- MAHANADI
         P.S. KURSEONG
         DIST.- DARJELLING (WEST BENGAL).

         2:SRI ASWINI DAS
         S/O- SRI TARUN CHANDRA DAS
          R/O- VILL.- ATHGAON
          P.S. KAMALPUR
          DIST.- KAMRUP
         ASSAM.
          3:THE MANAGING DIRECTOR
         ASSAM STATE TRANSPORT CORPORATION
         PALTANBAZAR
          GUWAHATI
          DIST.- KAMRUP
         ASSAM.
          4:SRI BHABESH BARUAH
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           S/O- SRI LOKNATH BARUAH
           R/O- VILL.- MILANPUR
           P.O. GHAHIGAON
           P.S. GOHPUR
           DIST.- SONITPUR
           ASSAM.
           ------------
           Advocate for : MR. K K BHATRA
           Advocate for : MR S B SINHA (R-2) appearing for MISS MANISHA THAPA AND 3
           ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

02.08.2023 Since the connected appeal has been admitted for hearing, the operation of the judgment and award dated 28.09.2018 passed by the Member, Motor Accident Claims Tribunal, Kamrup (M), at Guwahati in MAC Case No. 2196/2013 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded in the Registry of the High Court within 4 (four) weeks from today.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant