Azizul Hoque @ Batchu vs The State Of Assam
2023 Latest Caselaw 1655 Gua

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GAHC010212032019




                              THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/69/2019

               AZIZUL HOQUE @ BATCHU
               DHUBRI, ASSAM.

               VERSUS

               THE STATE OF ASSAM
               REP. BY PP, ASSAM.

Advocate for the Petitioner   : DR. B N GOGOI, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR HON'BLE MR. JUSTICE MRIDUL KUMAR KALITA

27.04.2023 ORDER (Lanusungkum Jamir, J.)

Heard Mr. H.R.A. Choudhury, learned Senior counsel assisted by Mr. A. Ahmed, learned counsel for the appellant. Also heard Dr. B.N. Gogoi, learned amicus curiae as well as Ms. S. Jahan, learned Additional Public Prosecutor, Assam.

Hearing concluded.

Judgment reserved.

                                     JUDGE                     JUDGE
Comparing Assistant