Page No.# 1/6 vs On The Death Of Rukun Rabha His ...
2023 Latest Caselaw 1507 Gua

                                                                Page No.# 1/6

GAHC010055392020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1785/2020

         THE GENERAL MANAGER AND ANR.
         NORTH EAST FRONTIER RAILWAY, MALIGAON, GUWAHATI-11, ASSAM.

         2: DEPUTY CHIEF ENGINEER (CONSTRUCTION)
          NORTH EAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI-11(ASSAM

         VERSUS

         ON THE DEATH OF RUKUN RABHA HIS LEGAL HEIRS AND ANR.
         GOALPARA

         1.1:BINDUMOTI RABHA
         W/O. LATE RUKUN RABHA
          R/O. VILL. MANIKGONJ
          P.S. DUDHNOI
          DIST. GOALPARA
         ASSAM

         1.2:DEWALI RABHA
          D/O. LATE RUKUN RABHA
          R/O. VILL. MANIKGONJ
          P.S. DUDHNOI
          DIST. GOALPARA
         ASSAM

         1.3:HEWALI RABHA
          D/O. LATE RUKUN RABHA
          R/O. VILL. MANIKGONJ
          P.S. DUDHNOI
          DIST. GOALPARA
         ASSAM
                                                                  Page No.# 2/6

            1.4:TULTULI RABHA
             D/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.5:RUNIMA RABHA
             D/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.6:BAJITYA RABHA
             S/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.7:RAJIB RABHA
             S/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.8:JYONTI RABHA
             D/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            2:THE STATE OF ASSAM
            TO BE REPRESENTED BY THE DEPUTY COMMISSIONER CUM
            COLLECTOR
             GOALPARA
             DIST. GOALPARA
            ASSAM

Advocate for the Petitioner   : MR G GOSWAMI

Advocate for the Respondent : MR Z HUSSAIN (R-1,2,3,4,5,6,7,8)
                                                    Page No.# 3/6




Linked Case : I.A.(Civil)/3335/2017

THE GENERAL MANAGER and ANR

NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
ASSAM.

2: DEPUTY CHIEF ENGINEER CON
NORTH EAST FRONTIER RAILWAYS
 MALIGAON
 GUWAHATI-11
ASSAM.
VERSUS

RUKUN RABHA and ANR

S/O LATE UTTAM RABHA
VILL. MANIKGANJ
P.S. MENDIPATHAR
PIN 794110
DIST. EAST GARO HILLS
MEGHALAYA

2:THE STATE OF ASSAM

TO BE REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
GOALPARA
DIST. GOALPARA
ASSAM.
------------
Advocate for : SC
NF RLY
Advocate for : appearing for RUKUN RABHA and ANR




Linked Case : I.A.(Civil)/1789/2020

THE GENERAL MANAGER AND ANR.
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
                                                        Page No.# 4/6

ASSAM

2: DEPUTY CHIEF ENGINEER (CONSTRUCTION)
NORTH EAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI-11(ASSAM)
VERSUS

ON THE DEATH OF RUKUN RABHA HIS LEGAL HEIRS AND ANR.
GOALPARA

1.1:BINDUMOTI RABHA
W/O. LATE RUKUN RABHA
 R/O. VILL. MANIKGONJ
 P.S. DUDHNOI
 DIST. GOALPARA
ASSAM
 1.2:DEWALI RABHA
D/O. LATE RUKUN RABHA
 R/O. VILL. MANIKGONJ
 P.S. DUDHNOI
 DIST. GOALPARA
ASSAM
 1.3:HEWALI RABHA
D/O. LATE RUKUN RABHA
 R/O. VILL. MANIKGONJ
 P.S. DUDHNOI
 DIST. GOALPARA
ASSAM
 1.4:TULTULI RABHA
D/O. LATE RUKUN RABHA
 R/O. VILL. MANIKGONJ
 P.S. DUDHNOI
 DIST. GOALPARA
ASSAM
 1.5:RUNIMA RABHA
D/O. LATE RUKUN RABHA
 R/O. VILL. MANIKGONJ
 P.S. DUDHNOI
 DIST. GOALPARA
ASSAM
 1.6:BAJITYA RABHA
S/O. LATE RUKUN RABHA
 R/O. VILL. MANIKGONJ
 P.S. DUDHNOI
 DIST. GOALPARA
ASSAM
 1.7:RAJIB RABHA
                                                            Page No.# 5/6

S/O. LATE RUKUN RABHA
R/O. VILL. MANIKGONJ
P.S. DUDHNOI
DIST. GOALPARA
ASSAM
1.8:JYONTI RABHA
D/O. LATE RUKUN RABHA
R/O. VILL. MANIKGONJ
P.S. DUDHNOI
DIST. GOALPARA
ASSAM
2:THE STATE OF ASSAM
TO BE REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
GOALPARA
DIST. GOALPARA
ASSAM.
------------
Advocate for : MR G GOSWAMI
Advocate for : MR Z HUSSAIN (r-1 to 8) appearing for ON THE DEATH OF
RUKUN RABHA HIS LEGAL HEIRS AND ANR.



Linked Case :

THE GENERAL MANAGER NORTH EAST FRONTIER RAILWAY and ANR


2: ABDUL LATIF CHOUDHURY
BOTH SONS OF LT. BASIR ALI CHOUDHURY
VILL- HATI KHALY P.O. MURAJHAR
 DIST. NAGAON
ASSAM.
VERSUS

SRI RUKUN RABHA and ANR



------------
Advocate for : MR.U K GOSWAMI
Advocate for : appearing for SRI RUKUN RABHA and ANR
                                                                               Page No.# 6/6

                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                          ORDER

12.04.2023

Mr. G. Goswami, learned counsel for the applicants-appellants and Mr. Z. Hussain, learned counsel for the opposite parties-respondents have submitted that the judgment in a batch of similar appeals [L.A.App. no. 25/2018, L.A.App. no. 26/2018, L.A.App. no. 27/2018, L.A.App. no. 28/2018, L.A.App. no. 29/2018, L.A.App. no. 30/2018 & L.A.App. no. 52/2018] is reserved after hearing is concluded. As the judgment is not delivered yet, they have prayed for listing of the cases on 17.05.2023.

List the cases accordingly on 17.05.2023.

JUDGE

Comparing Assistant