Sri Bhadreswar Padi vs The State Of Assam And Anr
2023 Latest Caselaw 1502 Gua

                                                                    Page No.# 1/2

GAHC010169122018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A.(Crl.)/584/2018

            SRI BHADRESWAR PADI
            S/O LATE DIMBESWAR PADI, R/O VILL. MOINAPARA, P.S. GOGAMUKH,
            DIST. DHEMAJI, ASSAM.



            VERSUS

            THE STATE OF ASSAM and ANR
            RREPRESENTED BY PP, ASSAM.

            2:SMT. SANGITA PADI
            W/O SRI BHADRESWAR PADI
             R/O VILL. MOINAPARA
             P.S. GOGAMUKH
             PIN 787057
             DIST. DHEMAJI
            ASSAM

Advocate for the Petitioner   : MR B BURAGOHAIN

Advocate for the Respondent : PP, ASSAM

             Linked Case : Crl.A./240/2018

            SRI BHADRESWAR PADI
            S/O LATE DIMBESWAR PADI
            R/O VILL. MOINAPARA
            P.S. GOGAMUKH
            DIST. DHEMAJI
            ASSAM.


             VERSUS
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                THE STATE OF ASSAM and ANR
                RREPRESENTED BY PP
                ASSAM.

                2:SMT. SANGITA PADI
                W/O SRI BHADRESWAR PADI
                 R/O VILL. MOINAPARA
                 P.S. GOGAMUKH
                 PIN 787057
                 DIST. DHEMAJI
                ASSAM.
                 ------------
                Advocate for : MR B BURAGOHAIN
                Advocate for : PP
                ASSAM appearing for THE STATE OF ASSAM and ANR



                                          BEFORE
                         HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
                           HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

11-04-2023 (Lanusungkum Jamir, J)

Heard Mr. S. Islam, learned Amicus Curiae representing the appellant. Also heard Ms. B. Bhuyan, learned Additional Public Prosecutor for the State of Assam.

Hearing concluded.

Judgment reserved.

                                                        JUDGE                 JUDGE



Comparing Assistant