Page No.# 1/2 vs Dipak Kakoti And 2 Ors
2022 Latest Caselaw 3675 Gua

                                                                 Page No.# 1/2

GAHC010193872013




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./325/2013

         BANIKANTA DAS and 2 ORS.
         S/O LATE CHANDRA KANTA DAS

         2: PRADIP DAS

          S/O LATE CHANDRA KANTA DAS

         3: MISS PARUL DAS

          D/O LATE GOPINATH DAS
          ALL ARE THE RESIDENT OF BAGAPARA
          P.S.PATACHARKUCHI
          DIST. BARPETA
          ASSAM

         VERSUS

         DIPAK KAKOTI and 2 ORS.
         S/O PRAFULLA KAKOTI, R/ODAKHINGAON, KAHILIPARA, P.S. DISPUR,
         DIST. KAMRUP, ASSAM.

         2:THE NEW INDIA ASSURANCE CO. LTD.

         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING 87 MAHATMA GANDHI ROAD
         FORT MUMBAI 400001 AND CONCERNED DIVISIONAL OFICE BEING D.O.
         NO. 1
         REPRESENTED BY DIVISIONAL MANAGE
         D.O. NO. 2
         AT ULUBARI
         GUWAHATI 781007
         DIST.KAMRUP M
         ASSAM
                                                                        Page No.# 2/2

Advocate for the Petitioner   : MR.B K JAIN

Advocate for the Respondent : MR.A AHMED




                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                          ORDER

07.09.2022

Heard Mr. B. K. Jain, learned counsel for the appellants and also heard Mr. R. K. Bhatra, learned counsel representing the respondents.

Arguments concluded.

Judgment is reserved.

JUDGE

Comparing Assistant