Citation : 2022 Latest Caselaw 4115 Gua
Judgement Date : 26 October, 2022
Page No.# 1/4
GAHC010062682020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No : I.A.(Civil)/2835/2022
THE NEW INDIA ASSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT 87 M.G. ROAD
FORT
MUMBAI- 400001 AND N.E. REGIONAL OFFICE AT G.S. ROAD
GUWAHATI-5
REP. BY ITS REGIONAL MANAGER
REGIONAL OFFICE
GUWAHATI. (INSURER OF THE VEHICLE NO. AS-24-7009 (TRUCK).
VERSUS
HAPPY DAS @ HEPI AND 5 ORS
W/O- LATE PANKAJ KR. ROY
2:SRI AYUSH ROY
S/O- LATE PANKAJ KR. ROY
3:SMTI. GANGA RANI ROY
W/O- SRI FOUZDAR RAI @ FOUZDAR ROY
4:SRI FOUZDAR RAI @ FOUZDAR ROY @ FAUJDAR @ FAUJADAR
S/O- CHATU ROY
ALL ARE RESIDENTS OF VILL.- THANDARPUR
P.O. AND P.S. PANCHGRAM
PIN- 788151
DIST.- HAILAKANDI
ASSAM.
5:SRI DIPAYAN PAUL
S/O- DINESH CH. PAUL
OLD HOSPITAL ROAD
P.O. AND P.S. HAILAKANDI
PIN- 788151
DIST.- HAILAKANDI
ASSAM. (OWNER OF VEHICLE NO. AS-24-7009 (TRUCK).
6:MD. HUSSAIN AHMED CHOUDHURY
Page No.# 2/4
S/O- LIAKAT ALI CHOUDHURY
VILL.- BHATISANJURAI
P.O. KALIBARI BAZAR
P.S. ALGAPUR
DIST.- HAILAKANDI
ASSAM
PIN- 788151. (DRIVER OF VEHICLE NO. AS-24-7009 (TRUCK).
------------
Advocate for : MR. A DUTTA
Advocate for : MR. M TALUKDAR appearing for HAPPY DAS @ HEPI AND 5 ORS
LINKED Case No. : MACApp./695/2022
THE NEW INDIA ASSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT 87 M.G. ROAD, FORT,
MUMBAI- 400001 AND N.E. REGIONAL OFFICE AT G.S. ROAD,
GUWAHATI-5, REP. BY ITS REGIONAL MANAGER,
REGIONAL OFFICE, GUWAHATI. (INSURER OF THE VEHICLE
NO. AS-24-7009 (TRUCK).
VERSUS
HAPPY DAS @ HEPI AND 5 ORS
W/O- LATE PANKAJ KR. ROY
2:SRI AYUSH ROY
S/O- LATE PANKAJ KR. ROY
3:SMTI. GANGA RANI ROY
W/O- SRI FOUZDAR RAI @ FOUZDAR ROY
4:SRI FOUZDAR RAI @ FOUZDAR ROY @ FAUJDAR @
FAUJADAR
S/O- CHATU ROY
ALL ARE RESIDENTS OF VILL.- THANDARPUR
P.O. AND P.S. PANCHGRAM
PIN- 788151
DIST.- HAILAKANDI
ASSAM.
5:SRI DIPAYAN PAUL
S/O- DINESH CH. PAUL
OLD HOSPITAL ROAD
P.O. AND P.S. HAILAKANDI
PIN- 788151
Page No.# 3/4
DIST.- HAILAKANDI
ASSAM. (OWNER OF VEHICLE NO. AS-24-7009 (TRUCK).
6:MD. HUSSAIN AHMED CHOUDHURY
S/O- LIAKAT ALI CHOUDHURY
VILL.- BHATISANJURAI
P.O. KALIBARI BAZAR
P.S. ALGAPUR
DIST.- HAILAKANDI
ASSAM
PIN- 788151. (DRIVER OF VEHICLE NO. AS-24-7009 (TRUCK)
Advocate for the Petitioner : MR. A DUTTA
Advocate for the Respondent : MR. M TALUKDAR
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
26.10.2022
Heard Mr. A. Dutta, learned counsel for the applicant.
This is an application praying for stay/suspension of the impugned Judgment and Award dated 30.11.2019 passed by the learned Member, MACT, Cachar, Silchar in MAC Case No. 323/2016.
As the connected appeal is already admitted, the operation of the Judgment and Award dated 30.11.2019 shall remain stayed subject to deposit of 50% of total awarded amount with accrued interest till date in the Registry of this Court within a period of four weeks from today.
The respondents/claimants may file necessary application for withdrawal of the same from the Registry and in the event such application is filed, the same be allowed after proper verification and identification as per laid down Page No.# 4/4
procedure.
Accordingly, this Interlocutory Application is disposed of.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!