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Union Of India vs M/S Meghalaya Cast And Alloys Pvt. ...
2022 Latest Caselaw 4044 Gua

Citation : 2022 Latest Caselaw 4044 Gua
Judgement Date : 19 October, 2022

Gauhati High Court
Union Of India vs M/S Meghalaya Cast And Alloys Pvt. ... on 19 October, 2022
                                                                   Page No.# 1/2

GAHC010103172022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MFA/66/2022

            UNION OF INDIA
            REPRESENTED BY GENERAL MANAGER (CLAIMS) N.F RAILWAY,
            MALIGAON, GUWAHATI 781011



            VERSUS

            M/S MEGHALAYA CAST AND ALLOYS PVT. LTD.
            HARLI BAGAN, PO BYRNHIHAT, DIST RI BHOI, MEGHALAYA.



Advocate for the Petitioner   : MR. P S BHATTACHARYYA

Advocate for the Respondent : MR. K P MAHESWARI




                                     BEFORE
                    HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

Date : 19.10.2022

Heard the learned counsel for the petitioner.

This is an appeal against the judgment and order dated 28.02.2022 passed by the learned Railway Claims Tribunal, Guwahati Bench in O.A No.109/2010.

The appeal is admitted for hearing.

Page No.# 2/2

The LCR has already been received pursuant to the order of this Court dated 03.06.2022.

As Ms. C Saha, the learned counsel accepts notice on behalf of the sole respondent, no formal notice need be served.

List the matter for hearing in its usual course.

JUDGE

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