Page No.# 1/2 vs Jilima Begum And 2 Ors
2022 Latest Caselaw 4038 Gua

Citation : 2022 Latest Caselaw 4038 Gua
Judgement Date : 19 October, 2022

Gauhati High Court

Page No.# 1/2 vs Jilima Begum And 2 Ors on 19 October, 2022

                                                             Page No.# 1/2

GAHC010194442022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./753/2022

         JAITUN NESSA.
         W/O LATE AFTAB ALI,
         RESIDENT OF VILLAGE MOLLAPARA, PS MANGALDAI, DIST DARRANG,
         ASSAM 784529

         2: SALEHA BEGUM
          D/O LATE AFTAB ALI

         RESIDENT OF VILLAGE MOLLAPARA
         PS MANGALDAI
         DIST DARRANG
         ASSAM 78452

         VERSUS

         JILIMA BEGUM AND 2 ORS
         W/O BABUL ALI,
         RESIDENT OF MOLLAPARA, PS MANGALDAI, DIST DARRANG, ASSAM
         784529

         2:MD. BABUL ALI.
          S/O HASIMUDDIN AHMED

         RESIDENT OF MOLLAPARA
         PS MANGALDAI
         DIST DARRANG
         ASSAM 784529

         3:THE BRANCH MANAGER

          ORIENTAL INSURANCE COMPANY LIMITED

         MALIGAON BRANCH
         FIRST FLOOR
                                                                           Page No.# 2/2

             MANI BHAWAN
             RAILWAY GATE NO. 1
             MALIGAON
             GUWAHAT

Advocate for the Petitioner   : MRS. S ROY

Advocate for the Respondent :




                                     BEFORE
                    HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                             ORDER

Date : 19.10.2022

Heard Ms. S Roy, the learned counsel for the appellant.

This appeal is directed against the judgment and award dated 21.06.2022 passed in MAC Case No.(D) 36/2020 passed by the Member, MACT, Darrang, Mangaldoi.

The appeal is admitted for hearing. Call for the records.

Issue notice, returnable after 4 (four) weeks. Steps for service of notice upon the respondent Nos.1, 2 & 3 be taken by way of Registered Post with A/D as well as through usual process within 7 (seven) days.

Registry to list this matter after 4 (four) weeks.

JUDGE

Comparing Assistant