Page No.# 1/2 vs The State Of Assam And Anr
2022 Latest Caselaw 1904 Gua

                                                                  Page No.# 1/2

GAHC010128942021




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



          I.A.(Crl.)/432/2021

         ANIL KUMAR AGARWALLA AND ANR
         SON OF SRI MAHABIR PRASAD AGARWALLA
          R/O JYOTINAGAR JALAN NAGAR
          P.O
         P.S AND DISTRICT-
         DIBRUGARH-786005
         ASSAM

         2: SRI CHINKNGA WANGPAN
         C/O M/S ANGELS SHARE ENTERPRISES
          LIKHABALI
          DIST. LOWER SIANG
         ARUNACHAL PRADESH.
         VERSUS

         THE STATE OF ASSAM AND ANR
         REP. BY THE COMMISSIONER AND SECRETARY
         EXCISE DEPARTMENT
         GOVT. OF ASSAM
         DISPUR
         GUWAHATI-781006
         ASSAM

         2:PRANJAL PANGING

         DEPUTY SUPERINTENDENT OF EXCISE
         DIBRUGARH.
         ------------
         Advocate for : MR. P J SAIKIA
         Advocate for : SC
         EXCISE DEPTT. appearing for THE STATE OF ASSAM AND ANR
                                                                         Page No.# 2/2




                                   :: BEFORE ::
                  HON'BLE MRS. JUSTICE RUMI KUMARI PHUKAN

                                    ORDER

31.05.2022

In view of the judgment and order passed today in the connected criminal petition, the present interlocutory application stands disposed of.

JUDGE

Comparing Assistant