Gauhati High Court
Page No.# 1/7 vs The State Of Assam And 2 Ors on 30 May, 2022
Page No.# 1/70
GAHC010075442020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2238/2020
DALIMA KALITA AND ANR.
D/O- NABIN KALITA, W/O- MR. JOYDEB BARMAN, R/O- VILL-
JAPARKUCHI, P.O. CHOWKBAZAR, P.S. NALBARI, PIN- 781334, DIST.-
NALBARI, ASSAM
2: DALI DEKA
D/O- DHIREN DEKA
W/O- KULEN BAISHYA
R/O- VILL- KAMARKUCHI
P.O. AND P.S. KAMARKUCHI
DIST.- NALBARI
ASSA
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, SECONDARY
EDUCATION DEPTT., DISPUR, GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
GHY-
Advocate for the Petitioner : MR H DAS
Advocate for the Respondent : SC, SEC. EDU.
Page No.# 2/70
Linked Case : WP(C)/4042/2020
SWAPNA BARUAH AND 8 ORS.
W/O SRI SIMANTA BORAH
RESIDENT OF VILLAGE DHEKIAL GAON
TEZPUR
SONITPUR ASSAM 784001
2: SMTI JUTIKA DEVI
W/O SHRI ARUNAV SARMA RESIDENT OF KAGAJ NAGAR
JAGIROAD
DIST MORIGAON
ASSAM 782413
3: SRI BHUPEN HAZARIKA
S/O BINOD HAZARIKA
RESIDENT OF VILLAGE SALAGURI
JAMUGURIHAT
SONITPUR ASSAM 784180
4: SRI DILIP KUMAR NATH
S/O LATE SIDHESWAR NATH
RESIDENT OF VILLAGE GOSAICHUK
DIST SONITPUR ASSAM 784180
5: SMTI NILOTPALA BARUTI
W/O SRI DIPANKAR SAIKIA
RESIDENT OF KOCH GAON
BISWANATH CHARIALI
BISWANATH ASSAM784176
6: SMTI MANALISHA KALITA
W/O SRI RIDUL KUMAR KR DAS
RESIDENT OF BAMGAON
BISWANATH CHARIALI IN THE DISTRICT OF BISWANATH ASSAM 784176
7: SRI DHRUBA JYOTI PATHAK
S/O TARUN CH PATHAK
RESIDENT OF VILLAGE BARBILA
PO BHELLA
PS BARPETA
ASSAM 781309
8: SRIMATI MONURAMA DUARAH
Page No.# 3/70
W/O SRI JITEN HANDIQUE
RESIDENT OF VILLAGE SENSOWA
PO BHATIAPAR
DIST SIVASAGAR
785667
9: SRIMATI ARUNDHATI KONWAR
W/O SRI DIGANTA GOHAIN
RESIDENT OF VILLAGE NO. 1 BORJANGAON
PS JAMUGURI
785610
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
GUWAHATI 781005 DISPUR GUWAHATI 781006
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA GUWAHATI 781019
4:DEPARTMENT OF PERSONNEL(B)
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 781006
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/4110/2020
MIHIR CHANDRA DAS
S/O. UMA KANTA DAS
VILL. NARENGA PARA
P.O. SIMILA TARABARI
DIST. KAMRUP (R)
PIN-781135.
VERSUS
Page No.# 4/70
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI-06.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:DISTRICT SELECTION COMMITEE
BARPETA DISTRICT
REP. BY ITS CHAIRMAN
THE DY. COMMISSIONER
BARPETA.
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4112/2020
JULFIKAR RAHMAN AND ANR.
S/O- MD. SALAUR RAHMAN
MONIRAM DEWAN ROAD
MORIKALLONG CHARIALI
DIST.- NAGAON
ASSAM
PIN- 782001
2: WARISA RAHMAN
W/O- JULFIKAR RAHMAN
MONIRAM DEWAN ROAD
MORIKALLONG CHARIALI
DIST.- NAGAON
ASSAM
PIN- 782001
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
Page No.# 5/70
GHY-06
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
GHY-06
3:THE DIRECTOR
SECONDARY EDUCATION ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. N AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4105/2020
ANIMA DAS
D/O. PHANIDHAR DAS
PRESENTLY WORKING AS ASSTT. TEACHER (SCIENCE) ON CONTRACTUAL
BASIS IN LENGERIAJHAR KRISHAK HIGH SCHOOL
R/O. PRAFULLA NAGAR (MANGALDAI)
P.S. MANGALDAI
DIST. DARRANG
ASSAM.
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
------------
Advocate for : MR. M AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ANR.
Page No.# 6/70
Linked Case : WP(C)/3736/2020
DOLY KALITA AND 9 ORS.
W/O- DIPAK KALITA
VILL-GARAKA
P.O. RANGIA
DIST.- KAMRUP
ASSAM
PIN- 781354
2: NRIPENDRA BHAGABATI
S/O- NAGENDRA BHAGABATI
VILL- MURARA
P.O. RANGIA
DIST.- KAMRUP
ASSAM
PIN- 781354
3: PETITIONER NO 3 IS STRUCK OUT
FROM THE ARRAY OF PETITIONER AS PER ORDER DATED 25.09.2020
PASSED IN IA(C) 1545/2020.
4: DIGANTA KUMAR NATH
S/O- PUNIRAM NATH
NATH GAON PATH
DIST.- GOLAGHAT
ASSAM
PIN- 785614
5: MINAKSHI HAZARIKA
C/O- CHANDRA HAZARIKA
ADDRESS- DERGAON
VILL- KAMARGAON (UTTAR)
DIST.- GOLAGHAT
ASSAM
PIN- 785618
6: DEVAJYOTI SARMAH
S/O- PREM KRISHNA SARMAH
VILL- KALITA GAON
P.O. BORDOLONI
DIST.- DHEMAJI
ASSAM
PIN- 787026
Page No.# 7/70
7: SHARIF UDDIN LASKAR
S/O- MASRAF ALI LASKAR
VILL- PACHIM NILBAGAN
DIST.- 21- NAGAON
ASSAM
PIN- 782445
8: PALLAVI BHARALI
W/O- SANJIB BHARALI
VILL- TIRUWAL BHETA
DIST.- JORHAT
ASSAM
PIN- 785635
9: DOLLY BARUAH
W/O- PRANJIT KALITA
TOWN- ABHAYAPURI
DIST.- BONGAIGAON
ASSAM
PIN- 783384
10: SAHIDUR RAHMAN
S/O- LT. HAFIZ UDDIN AHMED
VILL- AGOMANI
DIST.- DHUBRI
ASSAM
PO- RATIDAHA
PIN- 783335
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ANR.
Linked Case : WP(C)/3910/2020
Page No.# 8/70
JONTI BORTHAKUR
W/O. SRI RANJIT SARMA
VILL. GOHPUR KALABARI
P.O. KALABARI
DIST. BISWANATH
ASSAM
PIN-784178.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT.
DISPUR.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-06.
------------
Advocate for : MR. A DEKA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3840/2020
CHINTU MONI RAJKHOWA AND 5 ORS.
W/O- DIPAK DEKA
R/O- VILL.- CHAMUAGAON
P.O. JAMUGURI
DIST.- NAGAON
ASSAM
PIN- 782142
ASSAM.
2: SHANTANA CHAKRABORTY
D/O- DWIJENDRA KUMAR CHAKRABORTY
Page No.# 9/70
R/O- SARADA NIKETAN
R.K. MISSION PARA
P.O. AND DIST.- BONGAIGAON
ASSAM
PIN- 783380.
3: PROBIN DOLEY
S/O- SRI SASHIDHAR DOLEY
R/O- VILL. AND P.O. MECHAKI TONGANI
DIST.- DHEMAJI
ASSAM
PIN- 787110.
4: ABUL MANJAN
S/O- NUR HOSSAIN
R/O- VILL.- BOALIA
P.O. RADHA MADHAB HAT
DIST.- SOUTH SALMARA MANKACHAR
ASSAM.
5: NARAYAN DEY
S/O- LATE ARUN DEY
R/O- SHYMAPOLLY ROAD
P.O. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782410.
6: KAMALA PATHAK
C/O- HIREN DAS
R/O- VILL.- GOMURA
P.O. SARTHEBARI
DIST.- BARPETA
ASSAM
PIN- 781307.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE DIRECTOR
Page No.# 10/70
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
------------
Advocate for : MR. A B T HAQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3749/2020
HEMANTA KUMAR NATH
S/O- SRI JOGENDRA NATH
VILL- MALARA
P.O. MANDAKATA
P.O. MANDAKATA
P.S. BAIHATA CHARIALI
DIST.- KAMRUP
ASSAM
PIN- 781121
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ANR.
Linked Case : WP(C)/8746/2019
HEMANTA KR. NATH
S/O- SRI JOGENDRA NATH
VILL- MATARA
Page No.# 11/70
P.O. MANDAKATA
P.S. BAIHATA CHARIALI
DIST- KAMRUP (R)
PIN- 781121
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
(SECONDARY EDUCATION DEPTT.) DISPUR
GHY-6
2:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-
4:THE INSPECTOR OF SCHOOLS
KDC(R)
AMINGAON
DIST- KAMRUP (R)
ASSAM
5:THE MEMBER SECRETARY
EMPOWERED COMMITTEE FOR (TET) FOR SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. A SHARIF
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/4196/2020
JIBUNNESHA KHANAM
D/O. HAJI SOWKAT ALI
VILL. SATGHARI
P.O. KANAIBAZAR
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724.
Page No.# 12/70
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI-781006.
2:THE PERSONAL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECRETARY
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:THE MISSION DIRECTOR
AXOM SARBA SIKSHA ABHIYAN MISSION
KAHILIPARA
GUWAHATI-781019.
------------
Advocate for : MR. J AHMED
Advocate for : SC
PERSONAL DEPT. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/4107/2020
NAZRUL HOQUE
S/O. SADULLA SEIKH
VILL. MAROI
P.S. SIPAJHAR
DIST. DARRANG
ASSAM
PIN-784145.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
Page No.# 13/70
SECONDARY EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
GUWAHATI-06.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
------------
Advocate for : MR. M AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/3862/2020
NAMITA SARMA
D/O ANUPAM SARMA
RESIDENT OF VILLAGE GARMARI. PO KOMORAGURI
DIST MORIGAON
ASSAM 782105
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM. SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 6
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT DISPUR
3:THE DIRECTOR
SECONDARY EDUCATION ASSAM KAHILIPARA
GUWAHATI 6
------------
Advocate for : MR. A DEKA
Page No.# 14/70
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4129/2020
ROUSON ARA BEGUM
W/O. ARFAN ALI
D/O. RAHIMUDDIN AHMED
R/O. SATGAON AMBARI
H.NO.-73
P.O. UDAYAN VIHAR
P.S. SATGAON
DIST. KAMRUP (M)
ASSAM
PIN-781171.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT.
DISPUR
GUWAHATI-06.
3:THE DIRECTOR SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI-19.
------------
Advocate for : MR. L P NATH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4887/2020
DULURANI SAHARIA
W/O PRABIN CHOUDHURY
PO AND PS ABHAYAPURI
Page No.# 15/70
783384
AC ROAD
BASANTIPARA
DIST BONGAIGAON
VERSUS
THE STATE OF ASSAM AND 2 ORS
THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI 06
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI 6
3:THE DIRECTOR
SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI 19
------------
Advocate for : MR. B PHUKAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/3885/2020
SUSHIL SAHARIA AND 13 ORS.
S/O LATE RAMESHWAR SHAHARIA
VILLAGE AAHATGURI
PO NATUAGAON
DIST MORIGAON
ASSAM 782105
2: RUPALI BORAH TAMULI
D/O SUBHARAM BORAH
C/O BIMAN KR. TAMULI
VILLAGE DERAGAON
PENSION COLONY
Page No.# 16/70
DIST GOLAGHAT
ASSAM
DERGAON
ASSAM 785614
3: MIJANUR RAHMAN
S/O KALIM UDDIN
VILLAGE MADHAPUR
BARPETA
ASSAM NAKUCHI PATHAR
781352
4: GITIMA BARUAH
D/O KESHAB CH. BARUAH
BRAHMAPUTRA HOUSING COMPLEX
BLOCK F 6
BHETAPARA
GHORAMARA PATH
PO BELTOLA
DIST KAMRUP M ASSAM 781028
5: URMI DEKA
D/O LATE TANURAM DEKA
VILLAGE DAGAON
PO AAHOTHURI
DIST MORIGAON
6: PRANAMI PHUKAN
W/O PRANJAL KUMAR GOGOI
NATAN GAON
PANI GAON
CHOIALI
PO ITACHALI
DIST NAGAON
ASSAM 782003
7: NAZMUL HUSSAIN
S/O ABDUL HAMID
VILLAGE BORBARI
PO LAHORIGHAT
DIST MORIGAON
ASSAM 782127
8: MAFIDA BEGUM
Page No.# 17/70
D/O MANTAZ ALI
PO DAGAON
DIST KAMRUP 781380
9: JITUMANI SARMA
S/O SHRI PUSHPADHAR SARMA
VILLAGE NAYAKPARA
DHEKIAPARA
DIST DARRANG
ASSAM 784145
10: DIPJIT PAYNE
S/O DILIP PAYNE
NO. 2 COLONY GOALPARA
PO AND DIST GOALPARA
ASSAM 783101
11: NITUMANI MAHANTA
D/O KESHAV MAHANTA
VILLAGE BARPARA
PO BOKO
DIST KAMRUP ASSAM 781123
12: BASANTA KUMAR SAIKIA
D/O MANIK CHANDRA SAIKIA
VILLAGE KHETRI GAON
PO CHAKALAGHAT
DIST NAGAON ASSAM 782142
13: FIROJA BEGUM
D/O FAZAL HAQUE
VILLAGE KALAHBHANGA
PO BARPETA ROAD
BARPETA ASSAM 781315
14: MRS. RONJU BOIRAGI
D/O LILA KANTA BOIRAGI
VILLAGE AND PO ARJUNGURI
PS AND DIST SIVASAGAR
ASSAM 785640
VERSUS
Page No.# 18/70
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM EDUCATION SECONDARY DEPARTMENT DISPUR
GUWAHATI 781006
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT DISPUR GUWAHATI 781006
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
ASSAM 781019
4:THE RASHTRIYA MADHYAMIK SIKSHA ABHIJAN (RMSA)
REPRESENTED BY ITS MISSION DIRECTOR
KAHILIPARA
GUWAHATI 781019
5:THE TET EMPOWERED COMMITTEE
FOR SECONDARY EDUCATION
ASSAM REPRESENTED BY ITS MEMBER SECRETARY
C/O MISSION DIRECTOR
RMSA
KAHILIPARA
GUWAHATI ASSAM 781019
6:THE UNION OF INDIA
REPRESENTED BY THE JOINT SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY. MINISTRY OF
HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI
110001
------------
Advocate for : MR K K MAHANTA
Advocate for : ASSTT.S.G.I. appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/3751/2020
NITUMONI KALITA AND 2 ORS.
S/O- LT. RATNA KANTA KALITA
R/O VILL.- PAHUKATA
P.O.- BHELAGURI
DIST.- NAGAON
ASSAM
PIN- 782140.
Page No.# 19/70
2: NITU GOGOI
S/O- LT. SARUNATH GOGOI
R/O- BOKATA
BAROPIALGAON
P.O.- NANGALAMORA
DIST.- SIVSAGAR
ASSAM
PIN- 785674.
3: HITESH BARUAH
S/O- LT. BINANDA BARUAH
R/O VILL. AND P.O.- SIPAJHAR
BHUKTABARI
DIST.- DARRANG
PIN- 784145.
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY- 6.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
------------
Advocate for : MR. I CHOUDHURY
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND ANR.
Linked Case : WP(C)/4083/2020
SHAH NEOUS AKTER
W/O- NAZRUL ISLAM SARDAR
VILL- KALBARI
P.O. LALMATI
DIST.- BONGAIGAON
ASSAM- 783384
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE SECY. TO THE GOVT. OF ASSAM
Page No.# 20/70
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6
2:THE MISSION DIRECTOR CUM PROJECT DIRECTOR
RASHTRIYA MADHYAMIK SIKSHA ABHIJAN
ASSAM
KAHILIPARA
GHY-19
3:THE MEMBER SECRETARY
TET EMPOWERED COMMITTEE FOR SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. MD S HOQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/4468/2020
MAMATAZ BEGUM
W/O- CHANMAMUD ALI AHMED
VILL AND P.O. BHITORDUAR
P.S. CHHAYGAON
DIST.- KAMRUP (R)
ASSAM
PIN- 781137
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-06
2:THE PRINCIPAL SECY.
TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
Page No.# 21/70
GHY-06
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. S Ali
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/3781/2020
AJOY KISHOR KALITA
S/O SABHA RAM KALITA
VILL. DAKSHIN SHINGRA
P.O. SONESWAR
DIST. KAMRUP
ASSAM
PIN-781382
VERSUS
THE STATE OF ASSAM AND ANR.
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT. DISPUR
GUWAHATI-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ANR.
Linked Case : WP(C)/4113/2020
KALPAJIT TALUKDAR
S/O- LT. PRAFULLA TALUKDAR
R/O- VILL- AND P.O. HATHINAPUR
DIST.- BARPETA
Page No.# 22/70
PIN- 781325
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:DISTRICT SELECTION COMMITTEE
BARPETA DISTRICT
REP. BY ITS CHAIRMAN
THE DY. COMMISSIONER
BARPETA
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4140/2020
NILADRI SANKAR DAS AND 6 ORS.
S/O. LT. NRIPENDRA KUMAR DAS
VILL. HAILAKANDI
WARD NO.3 (MODEL COLONY) P.O. HAILAKANDI
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788151
2: ALTAF HUSSAIN
S/O. NIMAR ALI
VILL. RATANPUR PART-I
P.O. RATANPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155
3: KRISHNA GOPAL SINHA
Page No.# 23/70
S/O. LT. KRISHNA DHAN SINHA
VILL. MANTRIGRAM
P.O. KALKALIGHAT
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
PIN-788725.
4: JAHAN UDDIN MAZUMDAR
S/O. ABDUL KAYUM MAZUMDER
VILL. NIMAICHANDPUR-2
P.O. NIMAICHANDPUR
P.S. LALA
DIST. HAILAKANDI
ASSAM
PIN-788168.
5: SANTOSH TURIYA
S/O. LT. RAMKISHAN TURIYA
VILL. SAOTH KACHUBARI
P.O. CHANDKHIRS
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
PIN-788725.
6: JAMAL HUSSAIN CHOUDHURY
S/O. ABDUL GOFUR CHOUDHURY
VILL. BOALIPAR-3
P.O. BOALIPAR BAZAR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155
7: FAZLUL HAQUE BARBHUIYA
S/O. LT. ABDUL SATTAR BARBHUIYA
VILL. CHIPOSANGAN
P.O. CHIPORSANGAN
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN-788801.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
Page No.# 24/70
DISPUR
GUWAHATI-781006.
2:THE PERSONAL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECRETARY
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:THE MISSION DIRECTOR
AXOM SARBA SIKSHA ABHIYAN MISSION
KAHILIPARA
GUWAHATI-781019.
------------
Advocate for : MR. J AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/4104/2020
JUNUMA DAS
W/O- SRI PRABODH KALITA
R/O- VILL- AND P.O. SARUPETA DIST..- BARPETA PIN- 781318
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:DISTRICT SELECTION COMMITTEE
BARPETA DISTRICT
REP. BY ITS CHAIRMAN
Page No.# 25/70
THE DY. COMMISSIONER
BARPETA
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4123/2020
NIRMALI HAZARIKA AND 5 ORS.
W/O- PALLAB KUMAR BORAH
R/O- VILL- 3 NO. SIMALUGURI
P.S. BIHPURIA
DIST.- LAKHIMPUR
ASSAM
PIN- 784165.
2: APSARA DUTTA
W/O- HEMANTA KUMAR KALITA
R/O- ENGINEERING COLLEGE CAMPUS
JALUKBARI
GUWAHATI-13
DIST.- KAMRUP(M)
ASSAM.
3: KANIKA NATH
W/O- JAYANTA KUMAR NATH
R/O- VILL.- ABHOYPUR
P.O. COLLEGE NAGAON
P.S. CHANGSARI
DIST.- KAMRUP
ASSAM
PIN- 781031.
4: LAKHI PRASAD CHUTIA
S/O- UMESH CHUTIA
R/O- VILL.- BURHAKURI
P.O. BORDOLONI
DIST.- DHEMAJI
ASSAM
PIN- 787026.
5: PRANATI BORAH
W/O- RITEN KUMAR BORAH
R/O- VILL.- MILONPUR
PIN- 782001
Page No.# 26/70
DIST.- NAGAON
ASSAM.
6: PARI BARUAH
W/O- UTPAL GOGOI
R/O- VILL. AND P.O. BORBALI
DIST.- LAKHIMPUR
ASSAM
PIN- 784163.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
------------
Advocate for : MR. A B T HAQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3893/2020
SAIDUL ISLAM
S/O LT. ABDUL BARIQUE
VILL. AND P.O. MADRASSA PARA
DIST- BONGAIGAON
ASSAM
PIN-783384
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE SECY. TO THE GOVT. OF ASSAM
Page No.# 27/70
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6
2:THE MISSION DIRECTOR CUM PROJECT DIRECTOR
RASHTRIYA MADHYAMIK SIKSHA ABHIJAN
ASSAM
KAHILIPARA
GHY-19
3:THE MEMBER SECRETARY
TET EMPOWERED COMMITTEE FOR SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. MD S HOQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/4018/2020
SABITA SARMA AND 4 ORS.
S/O SRI DHARANIDHAR SARMA
PRESENTLY WORKING AS ASSTT TEACHER
(SCIENCE) ON CONTRACTUAL BASIS IN RUPKONWAR JYOTIPRASAD
VIDYAPITH
RESIDENT OF VILLAGE HAZARIKAPAN PS SIPAJHAR
DIST DARRANG
ASSAM
2: DIPIKA DEVI
D/O SRI GOLOK BHATTACHARYYA
PRESENTLY WORKING AS ASSTT. TEACHER (SCIENCE) ON CONTRACTUAL
BASIS IN PADUM PUKHURI HIGH SCHOOL. RESIDENT OF VILLAGE
BARATHIABARI
PS MANGALDAI
DIST DARRANG
ASSAM
3: JURI SAHARIA
D/O LATE LOHIT CHANDRA SAHARIA
Page No.# 28/70
PRESENTLY WORKING AS ASSTT TEACHER (SCIENCE) ON CONTRACTUAL
BASIS IN PATHARIGHAT HS SCHOOL
RESIDENT OF VILLAGE ALIKHAPARA PS SIPAJHAR
DIST DARRANG
ASSAM
4: DIPTI RANI DEVI
D/O SRI BHUBAN CHANDRA SARMAH
PRESENTLY WORKING AS ASSISTANT TEACHER (ARTS) ON
CONTRACTUAL BASIS IN OUTLA HS SCHOOL
RESIDENT OF SANKAR NAGAR
WARD NO. 9 MANGALDAI
DIST DARRANG
ASSAM
5: BANITA DEVI
D/O AVIRAM DEKA
PRESENTLY WORKING AS ASSISTANT TEACHER (ARTS) ON
CONTRACTUAL BASIS ON SIPAJHAR ACADEMY RESIDENT OF VILLAGE
DUWAHATI
PO MAROI
PS SIPAJHAR
DIST DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM. SECONDARY EDUCATION DEPARTMENT DISPUR
GUWAHATI 006
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI 6
3:THE DIRECTOR
SECONDARY EDUCATION KAHILIPARA
GUWAHATI 781019
------------
Advocate for : MR. M AHMED
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3896/2020
Page No.# 29/70
MONALISHA SAIKIA AND 2 ORS.
W/O RANDHIR KESHAB SAIKIA
R/O W/NO.5
TAPAN NAGAR
P.O. AND DIST- GOLAGHAT
PIN-785621
ASSAM
2: NIZAM UDDIN KHAN
S/O MD. IBRAHIM ALI KHAN
R/O KATAHGURI
P.O. TUKTUKI
DIST- NAGAON
ASSAM
PIN-782123
3: SHIKHA MONI SAIKIA
D/O NARENDRA NATH SAIKIA
R/O RANGACHARKUA
SANTIPUR
DIST- SONITPUR
ASSAM
PIN-784185
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT.
DISPUR
GHY-6
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. A B T HAQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
Page No.# 30/70
Linked Case : WP(C)/3919/2020
JAKIR HUSSAIN BHUYAN
S/O JAHURUL HAQUE BHUYAN
ABHAYAPURI TOWN
PO ABHAYAPURI DIST BONGAIGAON
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCTION DEPARTMENT
DISPUR GUWAHATI 6
2:THE MISSION DIRECTOR CUM PROJECT DIRECTOR
RASHTRIYA MADHYAMIK SIKSHA ABHIJAN ASSAM
KAHILIPARA
GUWAHATI 19
3:THE MEMBER SECRETARY TET
EMPOWERED COMMITTEE FOR SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE DIRECTOR OF SEONDARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI 19
------------
Advocate for : MR. MD S HOQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/4136/2020
MINAKSHI BORA
W/O SRI NRIPEN SAIKIA
R/O KHATONIAR KURI
P.O. CHENGALIGAON
P.S. JORHAT
DIST. JORHAT
ASSAM
VERSUS
Page No.# 31/70
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY
SECONDARY EDUCATION
DISPUR
GUWAHATI-6
2:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT. DISPUR
GUWAHATI-6
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. P J SAIKIA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4213/2020
RATNA SAIKIA AND 13 ORS
C/O- LT. CHANDRA SAIKIA
VILL- SIMEN CHAPORI HENSUWA
P.O. SIMEN CHAPORI
DIST.- DHEMAJI
2: MINAKHI BORA
VILL- BAGH GAON
P.O. SIMEN CHAPORI
DIST.- DHEMAJI
3: MOUCHUMI DUTTA
VILL- KHERAGARH GHURACHOWA
P.O. KHEMDOI PUKHURI
DIST.- SIVASAGAR
4: BIPUL BORAH
VILL- MOHAIZAN POTIA
P.O. MOHAIZAN
DIST.- LAKHIMPUR
PIN- 787032
5: REKHA DEKA
Page No.# 32/70
D/O- LT. LOHIT CH. DEKA
VILL- DHAKOTA CHARINGIYA
P.O. RRL (JORHAT)
PIN- 785006
6: CHINU BALA DEVI
C/O- DAMAN SINGH NATH
VILL- BASHBARI (P-II) DIST.- BONGAIGAON
PIN- 783380
7: RUPALI BURAGOHAIN
D/O- LT. BHULAN BURAGOHAIN
KATHPAR GAON
P.O. BANMUKH
DIST.- SIVASAGAR
PIN- 785663
8: BONDITA GOGOI
C/O- NITYANANDA GOGOI
DAKHINPAT GAON
P.O. BARUAJAN
DIST.- JORHAT
PIN- 785630
9: DEEPA SARMAH
C/O- TANKA NATH SARMAH
VILL- SIMLITOLA
GOALPARA
P.O. RANJULI
DIST.- GOALPARA
PIN- 783130
10: DHANDEEP MEDHI
C/O- LAKSHI KANTA MEDHI
VILL- MOLIGAON
P.O. BOITAMARI
DIST.- BONGAIGAON
PIN- 783389
11: SIMANTA SAIKIA
S/O- KESHAB SAIKIA
VILL- PATIAPAM
P.O. PATIAPAM
DIST.- HOJAI
ASSAM
PIN- 782426
12: RASHMI DEVI
Page No.# 33/70
VILL- CHARAIDOLONI
P.O. MADHABPUR
DIST.- LAKHIMPUR
ASSAM
13: GAUTAM BARMAN
VILL AND P.O. BAMUNDI
DIST.- KAMRUP (R)
ASSAM
PIN- 781103
14: RIJUMONI BORA
D/O- SRI UPENDRA BORA
VILL- ERAKAPILI
P.O. JAMUNAMUKH
DIST.- NAGAON
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE MISSION DIRECTOR
SARBA SIKSHA ABHIJAN
KAHILIPARA
ASSAM
------------
Advocate for : MR. S S GOSWAMI
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/3837/2020
DEBAJIT SARMA
S/O- BRAJEN SARMA
R/O- VILL- JHAKUAPARA
P.O. BHURANGAN
DIST.- DARRANG
ASSAM
Page No.# 34/70
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-06
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
GHY-06
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. M AHMED
Advocate for : SC
PERSONAL DEPT. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4190/2020
EUSUF ALI AND 24 ORS.
S/O MURAD ZAMAL
VILL. KHATANIAPARA
P.O. AND P.S. DHULA
DIST- DARRANG
2: BIMAL KALITA
C/O LT. SUCHIL KALITA
VILL. AND P.O. UPARTOLA
DIST- GOALPARA
PIN-783124
3: RASHIDUL ISLAM AKAND
C/O LT. HABIBAR RAHMAN AKAND
VILL. ADABARI PT-II
P.O. SAGOLCHARA
PIN-783324
DIST- DHUBRI
4: MAMREZ ALI AHMED
Page No.# 35/70
C/O LT. SHAMEZ UDDIN
VILL. TEMURA
P.O. DHAKUA
DIST- BARPETA
PIN-781309
5: MANOWAR HUSSAIN
C/O MATIOR RAHMAN
VILL. TELIPARA
P.O. BAGDOBA
P.S. DHUPDHARA
DIST- GOALPARA
PIN-783123
6: NURJAHAN BEGUM
D/O MD. NIJAM ALI
W/O EMRAN ALI
VILL. KHAMAR MANIKPUR
P.O. AND P.S. KRISHNAI
DIST- GOALPARA
7: SHAHABUDDIN AHMED
S/O SOHRAB ALI
VILL. PAHAR PURKATULY
P.O. HABIDONGA
DIST- BARPETA
PIN-781308
8: ARUNA DEVI
C/O LT. BANESWAR NATH
VILL. AND P.O. ORIANTALI
DIST- SONITPUR
PIN-784112
9: RUMI BHUYAN
C/O DIGANTA BORUAH
OATING TEA
P.O. OATING
DIST- GOLAGHAT
PIN-785603
10: BHASKAR JYOTI BORAH
VILL. AND P.O. RAJABARI
DIST- BISWANATH
PIN- 784168
11: PURUSOTTAM RABIDAS
S/O TULSI RABIDAS
Page No.# 36/70
VILL. OLIVIA CHERRA
P.O. OLIVIA CHERRA
P.S. RATABARI
DIST- KARIMGANJ
12: SHAHJAHAN AHMED
S/O MOHFIZUL HOQUE
VILL. PATHURI
P.O. R.M. HAT
P.S. MANKACHAR
DIST- SOUTH SALMARA MANKACHAR
ASSAM
PIN-783131
13: MOTLEB ALI SK.
C/O GOLAP UDDIN SK.
VILL. GERAMARI PT.I
P.O. GERAMARI/ ALOMGANJ
P.S. GAURIPUR
DIST- DHUBRI
PIN- 783339
14: JAGADISH NATH
C/O LT. DWIJENDRA CHANDRA NATH
VILL. SUTARPARA
P.O. AND P.S. DHUPDHARA
DIST- GOALPARA
PIN-783123
15: ANUPAMA DAS
C/O GOPINATH PATOWARY
VLL BINDIA
P.O. BINDIA
PS. BAIHATA CHARIALI
DIST- KAMRUP RURAL
16: APARUPA BHUYAN
VILL. KAMARGAON
P.O BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN-784176
17: NISHAMONI SAIKIA
C/O MR. DIMBESWAR GOGOI
KANCHAN NAGAR
HENGRABARI
Page No.# 37/70
GUWAHATI
DIST- KAMRUP METRO
PIN-781036
18: RAJIV CHUTIA
S/O RATNESWAR CHUTIA
VILL. KATHGAON
P.O. MORNOI BEBEJI
DIST- LAKHIMPUR
19: DIPAM JYOTI DUTTA
C/O MAKHON DUTTA
VILL. DIHINGIA GAON
PO. CHENGELI GAON
DIST- JORHAT
PIN-785010
20: ROSIDA BEGUM
W/O INAMUDDIN AHMED
VILL. AND P.O. NAHARANI
DIST- GOLAGHAT
ASSAM
21: INDUKALPA SAIKIA
S/O BASANTA SAIKIA
VILL. PANCHALI NO.1
P.O. LASKAR PATHAR
DIST- HOJAI
P.O. LANKA
PIN-782446
22: SHAFIQUL ALAM
S/O AFZAL HUSSAIN
VILL. JHAGRARPAR PART-2
DIST- DHUBRI
23: GITANJALI DEKA
C/O LT. PRADIP CH. DEKA
VILL. AND P.O. HAZARIKAPARA
DIST- DARRANG
PIN-784145
24: SOHRAB AHMED
VILL. KAWAIMARI EXCES AREA
P.O. NALIGAON
DIST- BARPETA
Page No.# 38/70
25: NIRANJAN BORDOLOI
VILL. KAKODONGA CHABOOKDHARA GAON
PO. NAMKHTUL
DIST- GOLAGHAT
PIN-785626
VERSUS
THE STATE OF ASSAM AND 2 ORS.
THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE MISSION DIRECTOR
SARBA SIKSHA ABHIJAN
KAHILIPARA
ASSAM
------------
Advocate for : MR. S S GOSWAMI
Advocate for : SC
SSA appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3857/2020
PRASANNA BORAH AND 9 ORS.
S/O TILESWAR BORAH
DA GAON
BOKAKHAT
PO FURKATING
DIST GOLAGHAT
ASSAM 785610
2: ABUL HUSSAIN
C/O GIASUDDIN AHMED
RESIDENCE OF VILLAGE ROWMARI
DHING
NAGAON ASSAM 782125
3: SMTI SIKHARANI BAISHYA
Page No.# 39/70
C/O DHARMENDRA DAS
RESIDENCE OF VILLAGE SUALKUCHI
COLLEGE ROAD
PO SUALKUCHI KAMRUP ASSAM 788103
4: SMTI CHUMI GOSWAMI
W/O SRI JISU BORKOTOKI
MORIGAON ASSAM 782105
5: ABEDA BEGUM
C/O BABAJAN ALI
RESIDENCE OF NAZIRA CHARIALI SIVASAGAR
ASSAM 785685
6: SRI BINOD KUMAR SAIKIA
S/O JOGESWAR SAIKIA
RESIDENCE OF VILLAGE DANDUA
MORIGAON
PO DANDUA
MORIGAON ASSAM 782104
7: SMTI MADHUMITA BARUAH BORAH
W/O MR. RANJAN BORAH
RESIDENT OF GARCHUK
KAMRUP ASSAM 780135
8: SRI UJJAL DEV SARMA
C/O HARENDRA DEV SARMA
RESIDENCE OF MIRZA
KAMRUP ASSAM 781125
9: ABDUS SALAM
S/O ABDUR RAHMAN
RESIDENCE OF VILLAGE SAGUNBAHI MORIGAON
MOIRABARI MORIGAON ASSAM 782126
10: SMTI PRATIBHA BORAH
S/O NIRMAL CH BORAH
RESIDENCE OF VILLAGE ABHOYPUR
CHANGSARI
KAMRUP 781101
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM. DEPARTMENT OF SECONDARY EDUCTION
Page No.# 40/70
JANATA BHAWAN
DISPUR
GUWAHATI 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
JANATA BHAWAN DISPUR GUWAHATI 781006
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI 781019
------------
Advocate for : MR. U DUTTA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4121/2020
LALITA PATOWARY AND 7 ORS.
W/O- AMIYA DEKA
R/O- VILL.- AND P.O. RANGIA
DIST.- KAMRUP(R)
ASSAM.
2: FIRDUS RAHMAN
S/O- LATE NURUL HAQUE
R/O- VILL.- HARIARKUTI
P.O. KHUDIMARI
DIST.- DHUBRI
ASSAM.
3: BIJOYA SARMA
W/O- MONMAHAN GOSWAMI
R/O- VILL.- CHAULDHOWA BALI GAON
P.O. GOGAMUKH
DIST.- DHUBRI
ASSAM
PIN- 787034.
4: ABDUR REJJAQUE
S/O- AZIZUR RAHMAN
R/O- VILL.- SAGOLCHARA PART-I
P.O. HOWRARPAR
DIST.- DHUBRI
Page No.# 41/70
ASSAM
PIN- 783324.
5: TAPASI CHAKRABARTY
W/O- MONOJIT CHAKRABARTY
R/O- ANUPAM PATH
RUKMINIGAON
KHANAPARA
GUWAHATI-22.
6: MD. RUHUL AMIN
S/O- LATE MD. MOSLEM UDDIN
R/O- VILL.- KALGACHIA
P.O. SHOWPUR
DIST.- BARPETA
ASSAM
PIN- 781319.
7: MAMU BORAH
D/O- LATE TANKESWAR BORAH
R/O- NAMRUP
P.O. PARBATPUR
DIST.- DIBRUGARH
ASSAM
PIN- 786623.
8: AMINUL ISLAM SARKAR
D/O- MAZIBUR RAHMAN SARKAR
R/O- VILL. AND P.O. DHARMASALA
DIST.- DHUBRI
ASSAM
PIN- 783324.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
Page No.# 42/70
KAHILIPARA
GUWAHATI-19.
------------
Advocate for : MR. A B T HAQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4108/2020
CHHANDA DEY
D/O- BIBHUTI BHUSAN DEY
D.S.A.
APPROCH ROAD
HAFLONG
P.O.- HAFLONG
DIST.- DIMA HASAO
ASSAM
PIN- 788819.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY- 6.
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
GHY- 6.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
------------
Advocate for : MR. N AHMED
Advocate for : SC
SEC. EDU. (R 1 & 3) appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3723/2020
Page No.# 43/70
JABA RANI KALITA AND 39 ORS.
W/O- LT.-PULIN CHANDRA KALITA
R/O- VILL -ALEGJARI
PO.-CHHAYGAON
DIST.-KAMRUP (R)
2: JURI BHARALI
C/O- GIRIN BHARALI
R/O- VILL- NO.-02 BOKULONI
PO.-BOKULONI CHARIALI
PS.-DULIAJAN
DIST.-DIBRUGARH
ASSAM
PIN-786191
3: MOINUL HOQUE
S/O -MD.EYAD ALI
R/O- VILL AND P.O.-MANULLA PARA
DIST.-SOUTH SALMARA MANKACHAR
PIN-783135
ASSAM
4: ABU EKBAL HUSSAIN MAZUMDAR
S/O-HILAL UDDIN MAZUMDAR
R/O- VILL-PUBKANDULIMARI
P.O.-JUGIJAN
DIST- NAGAON
ASSAM
5: BIPUL KALITA
S/O-KAMINI KALITA
R/O- VILL-DAHARA
BAGHBARI
P.O.-RANGIA
DIST.-KAMRUP
PIN-781354
ASSAM
6: BEDANTI BORKAKOTI
C/O- PANKAJ KUMAR SARMA
Page No.# 44/70
R/O- NILACHALPUR BEZBARUAH NAGAR
MALIGAON
DIST.-KAMRUP(M)
GUWAHATI
PIN.-781011
ASSAM
7: SHONAHAR ALI
S/O- GOLAM ALI
R/O- VILL- TELIPARA (4 DIARA)
PO.-PURANDIARA
DIST.-SOUTH SALMARA MANKACHAR
PIN-783135
ASSAM.
8: AHMADUR RASHID
S/O-AMIR ALI
R/O- TOWN-PROGOTY NAGAR
WARD NO.-14
P.O.- KHALIPUR
DIST.-DHUBRI
ASSAM.
9: RUMA MANI DEVI
C/O -MANOJ KR SARMA
R/O- VILL AND P.O.-DHALIGAON
DIST.-CHIRANG
ASSAM
10: GITANJALI BARMAN
C/O.-DHRUBAJYOTI SEN DEKA
R/O- BILASIPARA
W/NO.-08
PURANI BAZAAR
P.O.-BILASIPARA
DIST.-DHUBRI
ASSAM
PIN-783348
11: GITANJALI PATGIRI
Page No.# 45/70
C/O-MANIK DAS
R/O- TIHU TOWN
WARD NO.-03
PO.-TIHU
DIST.-NALBARI
PIN-781371
ASSAM.
12: SHIKHAMONI DOWANIA
C/O- SARBESWAR DOWANIA
R/O- VILL-BONGAON
P.O.-BONGAON
DIST-GOLAGHAT
PIN-785611
ASSAM.
13: KABITA DUTTA
C/O-LATE DEBEN DUTTA
R/O- KHELMATI
P.O.- KHELMATI
DIST-LAKHIMPUR
PIN.-787031
ASSAM
14: MONISHA SAIKIA
C/O-SURJYA DUTTA
R/O- VILL AND P.O.- MORIDHAL
DIST.-DHEMAJI
PIN-787057
ASSAM
15: HEMALATA MEDHI
D/O- LT. LANKESWAR MEDHI
R/O- VILL-RATANPUR
PO.-SIALMARI
DIST.-NALBARI
ASSAM
PIN-781371.
Page No.# 46/70
16: PREETI PATHAK
D/O- GANGARAM PATHAK
R/O- HENGERABARI
GUWAHATI
DIST-KAMRUP (M)
PIN-781036
ASSAM
17: SHOHIDUL ISLAM
S/O- SHAHAB UDDIN
R/O- VILL- THANAGARA
P.O.-BHURBANDHA
DIST-MORIGAON
ASSAM
PIN.-782104
18: JYOTISH GOGOI
C/O- SOMESWAR GOGOI
R/O- VILL- CHETIA GAON
D.K.ROAD
P.O.-NORTH LAKHIMPUR
DIST-LAKHIMPUR
PIN-787001
ASSAM.
19: AJANTA DASTIDAR
C/O-RANJIT BORA
R/O- VILL- BISHNUPUR
P.O.-MORANHAT
DIST-SIVASAGAR
PIN-785670
ASSAM
20: PRANATI BORAH
C/O.-PRANAB KUMAR BORA
R/O- VILL-CHAKARIGAON
P.O.-DIMARUGURI
DIST.-NAGAON
ASSAM
PIN-782003.
Page No.# 47/70
21: SANDHYAJYOTI BHARALI
C/O.-SJT. RATNESWAR BHARALI
R/O- VILL-TARAJAN GUAL GAON
P.O.-JORHAT
DIST.-JORHAT
PIN-785001
ASSAM
22: ARCHANA BARMAN
C/O-RANJIT BARMAN
R/O- SHANTI NAGAR
PAMOHI ROAD
GARCHUK
DIST.-KAMRUP(M)
GUWAHATI-35
ASSAM
23: SAMPRITY DUTTA
C/O N C DUTTA
R/O- ROYAL RESIDENCY APARTMENT
SUBARNA REKHA PATH
KAMARCHUBURI
P.O.-TEZPUR
DIST.-SONITPUR
PIN-784001
ASSAM.
24: SUBARNA PHUKAN
C/O.-KAMALESWAR BORAH
R/O- CHOUDHURY PARA
KOKJHAR
PO-MIRZA
DIST.-KAMRUP(R)
PIN-781125
ASSAM
25: TARIK UDDIN AHMED
C/O.-MD. TAZ UDDIN
VILL-TUKTUKI
Page No.# 48/70
P.O.-TUKTUKI
DIST.-NAGAON
ASSAM.
26: MANOJ KUMAR SAHARIA
C/O.-KANAK CHANDRA SAHARIA
R/O- VILL- GABHARA
P.O.-DUNI
DIST.-DARRANG
PIN.-784148
ASSAM
27: JOGAPROVA DIHINGIA
C/O.-MRINAL CHETIA
R/O- NTPS
NAMRUP
DIST.-DIBRUGARH
PIN-786622
ASSAM.
28: MEENAKSHI MEDHI
D/O- LATE UDDHAB MEDHI
R/O- VILL- BAMUNPARA
P.O.-SATHISAMUKA
DISTRICT BARPETA
PIN 781355
29: HAREN KR. DEKA
C/O- MAHENDRA DEKA
R/O-VILL AND P.O- BALILECHA
DIST- NALBARI
ASSAM
PIN 781334.
30: RASHMI REKHA PHUKAN
D/O- JADAB PHUKAN
R/O- VILL AND P.O- 2 NO. BARJAN GAON
Page No.# 49/70
DIST- GOLAGHAT
ASSAM
31: HIKMAT ALI SK
S/O- AZMAT ALI SK
R/O- VILL- KHUTABAGRA PART- I
P.O- ALOMGANJ
DIST- KOKRAJHAR
ASSAM
32: ABDUL MOTLEB
S/O- ABDUL MANNAN
R/O- VILL AND P.O- ALOMGANJ
DIST- DHUBRI
ASSAM.
33: RAJIV SHARMA
S/O- TIRTHA NATH SHARMA
R/O- VILL AND P.O BHELLA
DIST- BARPETA
PIN-781309
ASSAM
34: DISHA BARUAH
C/O UTPAL SAIKIA
R/O- VILL- AMGURI
P.O.- KHORAMORNOI
DIST- LAKHIMPUR
ASSAM
PIN- 787054
35: MONI MALA TAMULI
C/O- BIPUL BHARALI
R/O- VILL- KHUTIKATIA
DIST- NAGAON
PIN- 782002
ASSAM
36: BABITA BARMAN TALUKDAR
C/O- GURUPAD TALUKDAR
Page No.# 50/70
R/O- K.V. TAMULPUR
DIST- BAKSA
ASSAM.
37: ANJU MONI DUTTA
C/O- KAILASH DUTTA
R/O- PATSHALA
P.O.- PATSHALA
DIST BARPETA
ASSAM
PIN - 781325
38: NEELIMA CHOUDHURY
S/O- MATIUR RAHMAN CHOUDHURY
R/O- VILLAGE BARBHITHA (PADMAPARA)
P.O.- JATRADIA
DIST-BARPETA
ASSAM
PIN 781305.
39: MUKHLESUR RAHMAN FARUQUI
S/O- NURUZZAMAN FARUQUI
R/O- VILL- TENGAGURI KACHARIGAON
P.O- TENGAGURI
DIST- MORIGAON
ASSAM
40: PRANJAL SAIKIAI
S/O PHANINDRA SAIKIA
R/O VILL. SANTIPUR
P.O. PHULBARI
DIST. LAKHIMPUR
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT. DISPUR
GUWAHATI-6
2:THE PRINCIPAL SECRETARY
Page No.# 51/70
TO THE GOVERNMENT OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. U K NAIR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4098/2020
BIRINCHI KUMAR BARUAH
S/O LATE SATRAM BARUAH
RESIDENT OF VILLAGE JAMUNAKHAT
PO JARABARI
PS NARAYANPUR
DIST LAKHIMPUR
ASSAM 784164
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 781006 KAMRUP M ASSAM
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI 781006 KAMRUP M ASSAM
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019 KAMRUP M ASSAM
------------
Advocate for : MR. M MAHANTA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Page No.# 52/70
Linked Case : WP(C)/4138/2020
SHAHIDUL ISLAM AND ANR.
S/O- TOSHARAF HUSSAIN
VILL- ABADI
P.O. CHAKIHALI
DIST.- BONGAIGAON
ASSAM- 783392
2: MD. RUHUL AMIN
S/O- MD. MOSLEM UDDIN
VILL- UDMARI
P.O. SHOWPUR
DIST.- BARPETA
ASSAM- 781319
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6
2:THE MISSION DIRECTOR CUM PROJECT DIRECTOR
RASHTRIYA MADHYAMIK SIKSHA ABHIJAN
ASSAM
KAHILIPARA
GHY-19
3:THE MEMBER SECRETARY
TET EMPOWERED COMMITTEE FOR SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. MD S HOQUE
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/3771/2020
Page No.# 53/70
BIRENDRA BARUAH
S/O GAURINATH BARUA
VILLAGE SUPARIKUTI
PO JHAPUSABAR
PS AGOMANI
DIST DHUBRI
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY EDUCATION
DEPARTMENT GUWAHATI 6
2:DIRECTOR OF SECONDARY EDUCATION
KAHILIPARA
GUWAHATI 19
3:MEMBER SECRETARY
TET EMPOWERED COMMITTEE FOR SECONDARY EDUCATION
GUWAHATI 19
------------
Advocate for : MR MINTU SAIKIA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3734/2020
PUTUMONI HAZARIKA AND ANR.
S/O- SATYA HAZARIKA
VILL- KACHARIGHAT-BONGOAM
ASSAM
DIST.- GOLAGHAT
PIN- 785621
2: SHYAMALI SARMAH
C/O- BHABEN KR. SARMAH
ADDRESS- DERGAON TOWN
DIST.- GOLAGHAT
ASSAM
PIN- 785614
VERSUS
THE STATE OF ASSAM AND ANR.
Page No.# 54/70
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ANR.
Linked Case : WP(C)/4017/2020
DEBAJYOTI BORAH
S/O. SRI BHADRESWAR BORA
VILL. KUWARIATI
P.O. NIZ- NARIKALI
P.S. KAMPUR
DIST. NAGAON
PIN-782426.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (N) DEPTT.
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
------------
Advocate for : MR. C BORUAH
Advocate for : SC
Page No.# 55/70
EDU appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4141/2020
REKHA MANI BARMAN
W/O- DIPAK KUMAR BARMAN
R/O- VILL- GHATBAR SADERI
P.O. BHOTANTA SADERI
P.S. PATACHARKUCHI
PIN- 781325
DIST.- BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
GHY-6
------------
Advocate for : MR H DAS
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/3850/2020
SWAPNA MAZUMDAR
W/O- SRI SANJOY KR. CHANDA
R/O- C.S.I.R. NEIST
H.NO. C-16
RESIDENTIAL CAMPUS
P.O. RRL
P.S. PULIBOR
Page No.# 56/70
DIST.- JORHAT
ASSAM- 785006
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY
2:MEMBER SECRETARY
EMPOWERED COMMITTEE FOR TET FOR SECONDARY EDUCATION
GOVT. OF ASSAM
3:DIRECTOR OF SECONDARY EDUCATION DEPTT.
KAHILIPARA
GHY
ASSAM
------------
Advocate for : MR. M CHOUDHURY
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/4177/2020
HIMADRI KALITA AND 19 ORS.
W/O- PULEN DUTTA
R/O- VILL- RANGIA
WARD NO.7
P.O. AND P.S. RANGIA
DIST.- KAMRUP (R)
ASSAM
PIN- 781354
2: MINTU CHOUDHURY
S/O- DEHI RAM CHOUDHURY
R/O- VILL- CHOUDHURYPARA
P.O. TENGABARI
P.S. KALAIGAON
DIST.- DARRANG
ASSAM
PIN- 784525
3: MONOWARA BEGUM LASKAR
D/O- SAWKAT ALI LASKAR
Page No.# 57/70
R/O- VILL- NIAMOTHPUR
P.O. SARBANANDAPUR
P.S. LALA
DIST.- HAILAKANDI
ASSAM
PIN- 788163
4: TAJ UDDIN LASKAR
LT. JAHIR UDDIN LASKAR
R/O- VILL- SAYEDBOND PART-I
P.O. KALIBARI
P.S. ALGAPUR
DIST.- HAILAKANDI
ASSAM
PIN- 788150
5: SABUL ALOM BARBHUIYA
S/O- KUTI MIA BARBHUIYA
R/O- VILL- KACHUDARAM PART-I
P.O. AND P.S. KACHUDARAM
DIST.- CACHAR
ASSAM
PIN- 788119
6: TAPAZUL ALI BARBHUIYA
S/O- LT. TAYAB ALI BARBHUIYA
R/O- VILL- MAZUMDER BAZAR
P.O. TURAPUR PART-VII
P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788003
7: SAFATUN NESSA BARBHUIYA
D/O- LT. ABDUL WAHAB BARBHUIYA
R/O- VILL- BHABANIPUR
P.O. AMALA
P.S. LALA
DIST.- HAILAKANDI
ASSAM
PIN- 788164
8: SALEHA BEGUM LASKAR
W/O- SHAFIQUL ISLAM LASKAR
R/O- VILL- KANCHANPUR
P.O. KANCHANPUR
P.S. HAILAKANDI
DIST.- HAILAKANDI
Page No.# 58/70
ASSAM
PIN- 788151
9: ZAKIR HUSSAIN BARBHUIYA
S/O- NURUL ISLAM BARBHUIYA
R/O- VILL- VICHINGCHA PART-2
P.O. VICHINGCHA
P.S. HAILAKANDI
DIST.- HAILAKANDI
ASSAM
PIN- 788151
10: ABDUL KAIYUM LASKAR
S/O- SOMAR UDDIN LASKAR
R/O- VILL- PALOICHERRAPUNJI-III
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST.- HAILAKANDI
ASSAM
PIN- 788162
11: SYEDA AMINA ISLAM
D/O- LT. MD. FOKHRUL ISLAM
R/O- VILL- BERENGA
P.O. BERENGA
P.S. SILCHAR SADAR
DIST.- CACHAR
ASSAM
PIN- 788005
12: SAMSUL HOQUE LASKAR
S/O- LT. LALU MIYA LASKAR
R/O- VILL- KACHUDARAM PART-II
P.O. AND P.S. KACHUDARAM
DIST.- CACHAR
ASSAM
PIN- 788119
13: ILA SARKAR
D/O- GOPAL CHANDRA SARKAR
R/O- VILL- SOUTH HILL COLONEY LUMDING
P.O. AND P.S. LAMDING
DIST.- HOJAI
ASSAM
PIN- 782447
14: SUFIAN AHMED
S/O- AFTAB UDDIN
Page No.# 59/70
R/O- VILL- PANCHAGRAM
P.O. PANCHAGRAM
P.S. PANCHAGRAM
DIST.- HAILAKANDI
ASSAM
PIN- 788802
15: ALTAF HUSSAIN MAZUMDAR
S/O- LT. MOKBAL HUSSAIN
R/O- VILL- HAKAMA PART-V
P.O. HAKAMA
P.S. BILASIPARA
DIST.- DHUBRI
ASSAM
PIN- 783348
16: UJJAL DAS
S/O- RAJBALLAV DAS
R/O- VILL- SOUTH TOKRERCHARA PART-IV
P.O. GOLAKGANJ
P.S. GOLAKGANJ
DIST.- DHUBRI
ASSAM
PIN- 783334
17: NAMITA SARKAR
W/O- BADAL SHARMA
R/O- VILL- PATIDOI VERELA
P.O. GARUBANDHA
P.S. MISSAMARI
DIST.- SONITPUR (ASSAM)
PIN- 784506
18: JULHAS HUSSAIN
S/O- SIRAJ UDDIN
R/O- VILL- DAKSHIN KACHUBARI
P.O. CHANDKHIRA
P.S. PATHARKANDI
DIST.- KARIMGANJ
ASSAM
PIN- 788725
19: DIPAK SARMA
S/O- SRI PADMALAL SARMA
R/O- VILL- BAHABRI
P.O. GANGMOUTHAN
P.S. BIHALI
DIST.- BISWANATH
Page No.# 60/70
ASSAM
PIN- 784161
20: WARISA RAHMAN
W/O- JULFIKAR RAHMAN
R/O- VILL- MANIRAM DEWAN ROAD
MORIKALLONG CHARIALI
DIST.- NAGAON
ASSAM
PIN- 782001
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY-06
2:THE PERSONAL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECY.
DISPUR
GHY-6
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE MISSION DIRECTOR
AXOM SARBA SIKSHA ABHIYAN MISSION
KAHILIPARA
GHY-19
------------
Advocate for : MR. J AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/3790/2020
KOHINUR ALI AND 6 ORS.
S/O MONSER ALI
R/O PAJABANDHA
P.O. TUKURA
DIST. GOALPARA
ASSAM
PIN-783126
Page No.# 61/70
2: KASHMIRI HAZARIKA
W/O SRI DIPAK KUMAR BORA
R/O PUJABARI
P.O. DIMORUGURI
DIST. NAGOAN
ASSAM
PIN-782003
3: MRIDUSMITA SAIKIA
W/O UTPAL SAIKIA
R/O RATANPUR
NEAR POLYTECHNIC DIST. NAGAON
ASSAM
PIN-782003
4: AMULYA KALITA
S/O LT. GOPAL KALITA
R/O VILL. PUBMAZIRGAON
P.O. BHATTAPARA
DIST. KAMRUP (M)
ASSAM
PIN-781017
5: PARAMA BARUAH
S/O SRI BINANDA BARUAH
R/O VILL. PUBDUBIA
PO. SANTIPUR
DIST. BISWANATH
ASSAM
PIN-784178
6: DIBYAJYOTI SARMAH
S/O SRI ROHIT CH. SARMAH
R/O VILL. GHANHI
P.O. GHANHI
DIST. NAGAON
ASSAM
PIN-782144
7: APURBA DADHARA
S/O LT. UTTAM DADHARA
R/O VILL. NAGONA
P.O. LEHUGAON
DIST. BISWANATH
ASSAM
PIN-784176
VERSUS
Page No.# 62/70
THE STATE OF ASSAM AND ANR.
REP .BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT. DISPUR
GUWAHATI-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
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Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ANR.
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
JUDGMENT & ORDER (ORAL)
Date : 30-05-2022
Heard Mr. I Chowdhury, learned senior counsel for the petitioners in WP(C)
No. 3734/2020, WP(C) No. 3736/2020, WP(C) No. 3751/2020, WP(C)
No.3781/2020, WP(C) No. 3790/2020, WP(C) No.4104/2020, WP(C)
No.4110/2020 and WP(C) No. 4113/2020, Mr. A Deka, learned counsel for the
petitioners in WP(C) No. 3862/2020 and WP(C) No. 3910/2020, Mr. U K Nair,
learned senior counsel for the petitioners in WP(C) No. 3723/2020 and WP(C)
No. 4042/2020, Mr. P J Saikia, learned counsel for the petitioners in WP(C) No.
4136/2020 and Mr. P A Ahmed, learned counsel for the petitioners in WP(C)
No.4140/2020, WP(C) No. 4177/2020 and WP(C) No. 4196/2020, Mr. R A
Ahmed, learned counsel for the petitioners in WP(C) No. 4108/2020 and WP(C)
No. 4112/2020, Mr. S Hoque, learned counsel for the petitioners in WP(C) No.
3893/2020, WP(C) No. 3919/2020, WP(C) No. 4083/2020 and WP(C) No.
4138/2020, Mr. I H Laskar, learned counsel for the petitioners in WP(C) No.
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3837/2020 and WP(C) No. 4018/2020, Mr. M Ahmed, learned counsel for the
petitioners in WP(C) No. 4105/2020 and WP(C) No. 4107/2020, Mr. H Das,
learned counsel assisted by Mr. B C Deka, learned counsel for the petitioners in
WP(C) No.2238/2020 and WP(C) No. 4141/2020, Mr. R Boro, learned counsel for
the petitioner in WP(C) No. 4017/2020, Mr. S S Goswami, learned counsel for
the petitioners in WP(C) No. 4190/2020 and WP(C) No. 4213/2020, Mr. M
Choudhury, learned counsel for the petitioners in WP(C) No. 3850/2020, Mr. ABT
Haque assisted by Mr. ZI Choudhury, learned counsel for the petitioners in
WP(C) No. 3840/2020, WP(C) No. 3896/2020, WP(C) No. 4121/2020 and WP(C)
No. 4123/2020 and Mr. K K Mahanta, learned counsel for the petitioners in
WP(C)/3885/2020. Also heard Mr. R Mazumdar, learned Standing Counsel for the
respondents in the Secondary Education Department, Government of Assam and
Mr. Girin Pegu, learned Additional Senior Government Advocate appearing for
the respondents.
2. Without going into the details of the issues involved in these writ petitions,
Mr. I Chowdhury, learned senior counsel leading the arguments on behalf of the
petitioners has stated that two issues were involved in these writ petitions. All
the petitioners were appointed as contractual teachers pursuant to a scheme
called 'Scheme to strength and improve the quality of secondary education in
the State of Assam'. One the objectives of the scheme is to ensure that all the
secondary and higher secondary schools have adequate teaching staff for the
core subjects i.e. English, Science and Mathematics and Social Science; to
ensure that there is no gap of classes during teaching hours due to absences of
teaching staff of the above subjects; to ensure that all students pursuing
secondary education receive education of good quality; to ensure that no
students are deprived of education of satisfactory quality due to absence of
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teaching staff of the above subject; to improve quality of secondary education
resulting in enhancement of intellectual and advanced learning.
3. The scheme provides for a procedure for selection and it provides that the
School Management Committee of Secondary School or Higher Secondary
School, as the case may be, would select and engage teachers on contractual
basis as per the requirement, which also provides for a selection committee for
the purpose. In other words, the petitioners have to undergo the process for
selection in the manner provided in the aforesaid scheme and were appointed
as contractual teachers in the respective schools by following, what is called, the
constitutional scheme.
4. Taking note of the objectives of the scheme under which the petitioners
were appointed, we also have to understand that the petitioners were engaged
so that all the students receive education of good quality and that they are not
deprived of any satisfactory quality education imparted upon them as well as to
have an enhancement of their intellectual and advanced learning. Going by the
objectives of the scheme and the petitioners having been appointed under the
scheme and having worked for a considerable period of time, it has to be
understood that the petitioners are of such quality who have ensured that the
students have received the good quality education and have resulted in an
enhancement of their intellectual and advanced learning capability. In the
aforesaid objectives, the initial appointment of the petitioners was for a period
of one year but by the subsequent orders, their services were extended from
time to time and the resultant situation is that even as of now, the petitioners
are working.
5. The other relevant consideration would be that since their initial
appointments in the year 2010, there had been no further process for regular
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recruitment of teachers of the nature of which the petitioners were working.
The next recruitment process which enabled the petitioners to participate in a
regular selection process is the advertisement dated 12.09.2020. In the
meantime the statutory rules governing the recruitment of teachers of
secondary school and higher secondary schools had also been amended and
Rule 10(3) of the Assam Secondary Education (Provincialised Schools) Service
Rules, 2018 had been brought it which is extracted as below:
"10(3) The teachers engaged on contractual basis in a provincialised Higher
Secondary/High School under the scheme "strengthening of secondary education"
shall be given preference for recruitment to the post of Graduate teachers by awarding
total 50 bonus marks for their services as contractual teachers, i.e. 25 marks for one
year and another 25 marks for completion of two years of service as contractual
teacher, subject to consideration for a maximum period of two years."
6. The said amendment is being brought in by the notification dated
10.10.2019 and published in the Assam Gazette Extraordinary No. 430 dated
10.10.2019.
7. A reading of the amended provision of the Rule 10(3) goes to show that
there is a statutory provision in respect of the teachers who were appointed on
a contractual basis and in order to encourage such teachers to participate in a
regular selection process for appointment as teachers, a total of 50 (fifty) bonus
marks have also been provided for, i.e. 25 marks for one year and another 25
marks for completion of two years service as contractual teachers. In fact, the
factual matrix would go to show that the petitioner not only completed two
years of contractual service but in the meantime had completed approximately
12 (twelve) years of contractual service but under Rule 10(3), the bonus marks
would be limited to 50 for two years even if the total services rendered may be
approximately twelve years.
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8. In the aforesaid circumstance, the petitioners are aggrieved to the extent
that firstly the advertisement dated 12.09.2020 required the qualification of a
TET passed and secondly, had prescribed an upper age limit of 40 years for the
unreserved category, 43 years for the OBC/MOBC category, 45 years for the
SC/ST(P)/ST(H) category and 50 years for physically handicapped persons.
9. The impediment of the requirement of having TET passed is stated to have
been taken care of by the judgment dated 09.11.2021 in WP(C)/345/2021 and
other related writ petitions. Accordingly, the said issue regarding the
requirement of a TET passed in respect of the present petitioners would also be
covered by the judgment dated 09.11.2021 in WP(C)/345/2021.
10. As regards the other issue of there being an upper age limit as per the
advertisement dated 12.09.2020, we have to take note of several circumstances
that were involved in the petitioners being overaged. Firstly, the petitioners
joined services pursuant to a scheme being adopted by the authorities in the
Secondary Education Department after following a procedure of selection,
although the constitution of the selection committee may not be same as that of
the prevailing recruitment rules as it prevailed at the relevant point of time. But
be that as it may, the appointments cannot be said to be de hors the concept of
a constitutional scheme. The other aspect to be taken note of is that although
by the initial appointment orders the petitioners were appointed for a period of
one year, it stood extended by the subsequent extensions and they are still
continuing in service as contractual teachers. The third aspect to be taken note
of is that it was the intention of the State authorities to have a recruitment
process even in respect of the teachers who were appointed as contractual
teachers under the Scheme. But as that did not happen until the advertisement
dated 12.09.2020 was issued, the petitioners were required by the authorities in
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the Secondary Education Department, Government of Assam to continue as
contractual teachers till date, and, therefore, it was beyond their control to have
participated in a regular selection process earlier.
11. The aspect of condoning the upper age limit for any recruitment is
presently governed by the notification dated 03.05.1951.
12. Clause 4 of the Notification dated 03.05.1951 which governs the law
relating to relaxation of upper age limit is extracted as below:
"AAP.34/50/27, General rules for relaxation of age limits
4. In pursuance of the provisions of Article 309 of the Constitution of India,
the Governor of Assam is pleased to make the following general rules regarding
relaxation of the age limit for recruitment to civil services or civil posts in
connection with the affairs of the State of Assam-
(1) "Notwithstanding anything to the contrary in rules regulating the
maximum or minimum age of recruitment to a service or post in
connection with the affairs of the State of Assam, the age limit may be
relaxed in favour of any candidate or class of candidates only if (i) in
cases in which the appointing authority is the Governor, or (ii) in other
cases, the Head of the Department, considers this necessary in the
interest of fair dealing or in the public interest.
(2) In this rule 'Head of Department' means the authority who is declared
to be Head of the Department for the purpose of the Fundamental Rules
and of the Subsidiary and Supplementary Rules made by the State
Government, and includes a District and Sessions Judge.
(3) In case in which recruitment is made through the Public Service
Commission, the Commission shall be consulted before the rule is
relaxed."
13. Clause 4 of the notification dated 03.05.1951 provides that for condoning
the upper age limit, the authorities are required to consider whether it is
necessary in the interest of fair dealing or in the public interest and that the
upper age limit can be condoned either by the Governor or in other case, by the
Head of the Department. 14. The Head of the Department of the
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Secondary Education Department would be the appropriate authority to
condone the upper age limit of the present petitioners for the purpose of the
advertisement dated 12.09.2020. In the circumstance, we are of the view that
the ends of justice would be met on the writ petitioners filing their individual
applications before the Secretary to the Government of Assam in the Secondary
Education Department making their respective claims as to why the upper age
limit in the context of the advertisement dated 12.09.2020 should be condoned.
Upon the individual applications being submitted, the Secretary to the
Government of Assam in the Secondary Education Department shall take note of
the provisions of the Clause 4 of the notification dated 03.05.1951 and deal with
the applications in the interest of fair dealing as well as for in the public interest.
15. When we note the expression 'in the interest of fair dealing', we also have
to understand that the Secretary will have to take note of all the attending
circumstances under which the petitioners were appointed pursuant to the
'Scheme to strength and improve the quality of secondary education in the
State of Assam', and that although the initial appointments were a for a period
of one year, but it stood extended repeatedly, resulting in a situation where the
petitioners are still working as contractual teachers as on today; the
circumstance that although an opportunity to the petitioners for a fair
participation in a regular selection process could have been given earlier, had
any advertisement been issued, but it was not so provided till the advertisement
dated 12.09.2020 meaning thereby that the opportunity to participate in a
regular selection process was made available almost after ten years have gone
by which was for no fault of the petitioners in determining the interest of fair
dealing in respect of the petitioners. The other aspect of fair dealing would also
be that under the scheme the petitioners were recruited to enable the students
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to receive education of good quality and to enhance their intellectual and
advanced learning meaning thereby that the petitioners by dint of their
contractual services for approximately 12 years have satisfied the said
requirement. The said aspect also appears to be a consideration to arrive at a
fair dealing as well as the in the public interest for condoning the upper age
limit.
16. The Secretary may pass its reasoned order on the individual applications
on being filed. It is requested that the individual applications be submitted
forthwith and the Secretary to pass respective reasoned orders within a period
of two months from the date of receipt of the individual
representations/applications.
17. We have been told that there is an interim order allowing the petitioners
to submit their applications pursuant to the advertisement dated 12.09.2020.
Upon the reasoned order being passed by the Secretary, the individual
application of the petitioners that may have been submitted pursuant to the
advertisement dated 12.09.2020 be brought to its logical end as per law.
18. We are not taking note of any factual variations that may exist in the
individual cases and if it so exists, it will be for the Secretary to take note of the
same while passing the reasoned order. The factual variations may also include
that some petitioners may not have been earlier employed under the ' Scheme
to strength and improve the quality of secondary education in the State of
Assam' and if it is so, the aspect of ' in the interest of fair dealing' and 'in the
public interest' be looked into by the Secretary in terms of the individual facts of
such applicants and the observations in respect of the candidates who are
governed by the 'Scheme to strength and improve the quality of secondary
education in the State of Assam' would be not applicable. In respect of any
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other issues that may arise, it would be for the Secretary to individually deal
with such issues in the manner as may be provided under the law.
19. Writ petitions stand disposed of in the manner indicated above.
JUDGE
Comparing Assistant
