Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/3 vs Dharani Saloi And 3 Ors
2022 Latest Caselaw 1695 Gua

Citation : 2022 Latest Caselaw 1695 Gua
Judgement Date : 19 May, 2022

Gauhati High Court
Page No.# 1/3 vs Dharani Saloi And 3 Ors on 19 May, 2022
                                                              Page No.# 1/3

GAHC010000682022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/1309/2022



         USHARANI TALUKDAR AND 3 ORS.
         S/O LATE GUDARAM TALUKDAR
         RESIDENT OF VILLAGE NAMATI
         MOUZA BATAGHILA
         PS AND DIST NALBARI
         ASSAM

         2: SRI KAMALESHWAR TALUKDAR
         S/O LATE GUDARAM TALUKDAR
         RESIDENT OF VILLAGE NAMATI
          MOUZA BATAGHILA
          PS AND DIST NALBARI
         ASSAM

         3: SRI MANTU TALUKDAR
         S/O LATE GUDARAM TALUKDAR
         RESIDENT OF VILLAGE NAMATI
         MOUZA BATAGHILA
         PS AND DIST NALBARI
         ASSAM

         4: SATYA TALUKDAR
         S/O LATE UTTAM TALUKDAR
         RESIDENT OF VILLAGE NAMATI
         MOUZA BATAGHILA
         PS AND DIST NALBARI
         ASSAM

          VERSUS

         DHARANI SALOI AND 3 ORS.
         S/O LATE DEBENDRA SALOI RESIDENT OF VILLAGE NAMATI
         MOUZA BATAGHILA
                                                                    Page No.# 2/3

            PS AND DIST NALBARI
            ASSAM

           2:SRI MUKUNDA SALOI
           S/O LATE DEBENDRA SALOI
           RESIDENT OF VILLAGE NAMATI
            MOUZA BATAGHILA
            PS AND DIST NALBARI
           ASSAM

           3:SRI MANINDRA SALOI
           S/O LATE DEBENDRA SALOI
           RESIDENT OF VILLAGE NAMATI
           MOUZA BATAGHILA
           PS AND DIST NALBARI
           ASSAM

           4:SRI TARANI SALOI
           S/O LATE DEBENDRA SALOI
           RESIDENT OF VILLAGE NAMATI
           MOUZA BATAGHILA
           PS AND DIST NALBARI
           ASSAM
           ------------
           Advocate for : MR. S SAHU
           Advocate for : appearing for DHARANI SALOI AND 3 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

                                       ORDER

Date : 19-05-2022

The applicants are represented by Mr. S Sahu, learned counsel. The respondents are represented by Mr. SK Goswami, learned counsel.

This interlocutory application is filed seeking stay of the impugned judgment, dated 30.09.2021 and decree, dated 06.10.2021, passed in T.A. No. 2/2018 by the learned Civil Judge, Nalbari.

Mr. Goswami, learned counsel for the respondents has submitted and has undertaken that the respondents would not proceed with the execution of the Page No.# 3/3

decree till the next date fixed.

List the matter on 9th June, 2022.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter