Mirajul Hoque vs State Of Assam And 8 Ors
2022 Latest Caselaw 1631 Gua

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GAHC010228452021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Crl.L.P./3/2022

         MIRAJUL HOQUE
         S/O- LATE SOPIYAL HOQUE, R/O- BORO PATAKATA, P.O. PATAKATA, P.S.
         SOUTH SALMARA, PIN- 783127, DIST. SOUTH SALMARA MANKACHAR.



         VERSUS

         STATE OF ASSAM AND 8 ORS.
         REP. BY THE PUBLIC PROSECUTOR, ASSAM

         2:ATOWAR ALI
          S/O- ALI HOSEN
          R/O- PATAKATA (TANER GAON)
          P.S. SOUTH SALMARA
          DIST.- SOUTH SALMARA MANKACHAR.

         3:JALALUDDIN
          S/O- JOMER ALI
          R/O- PATAKATA (TANER GAON)
          P.S. SOUTH SALMARA
          DIST.- SOUTH SALMARA MANKACHAR.

         4:AKHER JAMAL
          S/O- JOMER ALI
          R/O- PATAKATA (TANER GAON)
          P.S. SOUTH SALMARA
          DIST.- SOUTH SALMARA MANKACHAR.

         5:NABEZUDDIN
          S/O-SATTAR ALI
          R/O- PATAKATA (TANER GAON)
          P.S. SOUTH SALMARA
          DIST.- SOUTH SALMARA MANKACHAR.
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            6:ZAKIR HUSSAIN
             S/O- JOMER ALI
             R/O- PATAKATA (TANER GAON)
             P.S. SOUTH SALMARA
             DIST.- SOUTH SALMARA MANKACHAR.

            7:MAKBUL HUSSAIN
             S/O- MOZAMMEL HAQUE
             R/O- PATAKATA (TANER GAON)
             P.S. SOUTH SALMARA
             DIST.- SOUTH SALMARA MANKACHAR.

            8:ZAKIDUL ISLAM
             S/O- JOMER ALI
             R/O- PATAKATA (TANER GAON)
             P.S. SOUTH SALMARA
             DIST.- SOUTH SALMARA MANKACHAR.

            9:SHAIFUL ISLAM @ SAKIRUL ISLAM
             S/O- MOZAMMEL HAQUE
             R/O- PATAKATA (TANER GAON)
             P.S. SOUTH SALMARA
             DIST.- SOUTH SALMARA MANKACHAR

Advocate for the Petitioner   : MRS. K DEVI

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 13-05-2022 Suman Shyam, J

Heard learned counsel for the petitioner. Also heard Ms. B. Bhuyan, learned Addl.

P.P. Assam appearing on behalf of the State/ respondent No. 1 and Mr. A. Ahmed, learned

counsel who has entered appearance on behalf of the respondent Nos. 2 and 5.

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However, office note does not indicate as to whether service of notice is complete

on the remaining respondents. Since it is a leave petition to prefer appeal against the

judgment and order of acquittal, respondents/ accused persons will have to be served in

this case.

Registry to, therefore, verify and list the matter again after 04 weeks with

appropriate note.

                         JUDGE                     JUDGE
GS




Comparing Assistant