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M/S Techno Canada Inc vs Oil India Limited And 2 Ors
2022 Latest Caselaw 1519 Gua

Citation : 2022 Latest Caselaw 1519 Gua
Judgement Date : 9 May, 2022

Gauhati High Court
M/S Techno Canada Inc vs Oil India Limited And 2 Ors on 9 May, 2022
                                                                       Page No. 1/2

GAHC010181872020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/1058/2021


         M/S TECHNO CANADA INC.
         THROUGH ITS AUTHORIZED REPRESENTATIVE SHRI ROOPENDRA
         NARAYAN CHAKRAVORTY
         HAVING ITS REGD. OFFICE AT 607
         CHERITON CRESCENT
         EDMONTON
         ALBERTA T6R 2N3
         CANADA
         LOCAL OFFICE AT C/O. RK CHOUDHARY AND CO. PUSPALAYA
         1ST FLOOR
         TR PHUKAN ROAD
         OPP. FORCE MOTORS
         CHOWKIDHINGEE DIBRUGARH-786001
         ASSAM

          VERSUS

         OIL INDIA LIMITED AND 2 ORS.
         THROUGH ITS CMD SHRI SUSHIL CHANDRA MISHRA
         A GOVT. OF INDIA ENTERPRISE HAVING ITS REGD. OFFICE AT P.O.
         DULIAJAN
         DIST. DIBRUGARH
         PIN-786604

         2:SHRI G.C DEV CHOUDHARY
          EXECUTIVE DIRECTOR
          OIL INDIA LTD. P.O. DULIAJAN
          DIST. DIBRUGARH
          PIN-786604
         ASSAM.

         3:M/S BVISHAL OIL AND ENERGY LTD.
         HAVING ITS REGD. OFFICE AT BSCC HOUSE
         OPPOSITE ONGC COLONY HIGHWAY ROAD
                                                                                Page No. 2/2

             PALAVASANA
             MEHSANA
             PIN-384003
             GUJARAT.

            Advocate for : MR. A DAS
            Advocate for : SC OIL appearing for OIL INDIA LIMITED AND 2 ORS.


                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                            ORDER

Date : 09-05-2022

In view of the judgment & order passed today in W.P.[C] no. 5507/2020, the interlocutory application, I.A.[Civil] no. 1058/2021 stands disposed of.

JUDGE

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