Cholamandalam Ms General ... vs Sarada Devi Yadav And 3 Ors
2022 Latest Caselaw 982 Gua

Citation : 2022 Latest Caselaw 982 Gua
Judgement Date : 21 March, 2022

Gauhati High Court

Cholamandalam Ms General ... vs Sarada Devi Yadav And 3 Ors on 21 March, 2022

                                                               Page No.# 1/2

GAHC010025042022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                  I.A.(Civil)/623/2022

         CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
         2ND FLOOR
         NO. 2 NSC
         BOSE ROAD
         CHENNAI 600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
         4TH FLOOR
         OPP. TO SB DEORAH COLLEGE
         GUWAHAT


          VERSUS

         SARADA DEVI YADAV AND 3 ORS
         W/O SRI KEDAR NATH YADAV RESIDENT OF HINDUSTAN CO OPERATION
         LTD. NAGAON PAPER MILL KAGAJ NAGAR
         HPC COLONY
         PO KAGAJ NAGAR
         PS JAGIROAD
         DIST MORIGAON
         ASSAM 782410

         2:SRI KEDAR NATH YADAV
         S/O LATE RAM KISHUN YADAV
         RESIDENT OF HINDUSTAN CO OPERATION LTD. NAGAON PAPER MILL
         KAGAJ NAGAR
          HPC COLONY
          PO KAGAJ NAGAR
          PS JAGIROAD
          DIST MORIGAON
         ASSAM 782410
          3:SRI DHIRAJ KR. BAISHYA
         S/O LATE KARMARAM BAISHYA
                                                                                     Page No.# 2/2

             RESIDENT OF HEAD POST OFFICE ROAD TEZPUR
             DIST SONITPUR
             ASSAM 784001
             4:SRI PHANIDHAR BAISHYA
             S/O LATE KARMARAM BAISHYA
             RESIDENT OF HEAD POST OFFICE ROAD TEZPUR
             DIST SONITPUR
             ASSAM 784001
             ------------
             Advocate for : MR. R GOSWAMI
             Advocate for : appearing for SARADA DEVI YADAV AND 3 ORS



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

21.03.2022

Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 18.08.2021 passed by the Member, MACT, Morigaon in MAC Case No. 08/2016 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court within 6 (six) weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant