National Insurance Co. Ltd vs Manju Chetry And 4 Ors
2022 Latest Caselaw 970 Gua

                                                              Page No.# 1/3

GAHC010045552022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./151/2022

         NATIONAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET, KOLKATA AND
         ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI REGIONAL
         OFFICE, AT G.S. ROAD BHANGAGARH, GHY-5, ASSAM



         VERSUS

         MANJU CHETRY AND 4 ORS.
         W/O- LATE PRADIP KR. BISTA(CHETRY)

         2:GAYATRI BISTA
          D/O- LATE PRADIP KR. BISTA(CHETRY)

         3:SH. NEPON KR. BISTA(CHETRY)
          S/O- LT. PRADIP KR. BISTA (CHETRY)


         C/O- SRI ANIL MANTA
         VILL- SILCHANG
         PO- SILCHANG
         PS- JAGIROAD
         DIST- MORIGAON
         ASSAM
         PIN- 782412
         TEMPORARY ADDRESS. VILL-UMPANI
         PO- UMPANI
         PS- BAITHALANGSU
         DIST- KARBI ANGLONG
         ASSAM
         PIN- 782450

         4:MD. JAHED ALI
                                                                Page No.# 2/3

             S/O- MD. SOMSER ALI
             R/O VILL- HEDYAT NAGAR AMINPATTY
             PO- NAGAON SADAR
             DSIT- NAGAON(ASSAM)
             PIN-782001

            5:NABA SANGMA
             S/O- JUNI SANGMA
            VILL- P.W.D.COLONY (HAMREN)
             PS- HAMREN
             DIST- KARBI ANGLONG
            ASSAM
             PIN- 78248

Advocate for the Petitioner   : MS R GANGAWAT

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/846/2022

            NATIONAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
            KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
            REGIONAL OFFICE
            AT G.S. ROAD BHANGAGARH
            GHY-5
            ASSAM


             VERSUS

            MANJU CHETRY AND 4 ORS.
            W/O- LATE PRADIP KR. BISTA(CHETRY)

            2:GAYATRI BISTA
            D/O- LATE PRADIP KR. BISTA(CHETRY)
             3:SH. NEPON KR. BISTA(CHETRY)
            S/O- LT. PRADIP KR. BISTA (CHETRY)


            C/O- SRI ANIL MANTA
            VILL- SILCHANG
            PO- SILCHANG
                                                                            Page No.# 3/3

            PS- JAGIROAD
            DIST- MORIGAON
            ASSAM
            PIN- 782412
            TEMPORARY ADDRESS. VILL-UMPANI
            PO- UMPANI
            PS- BAITHALANGSU
            DIST- KARBI ANGLONG
            ASSAM
            PIN- 782450
            4:MD. JAHED ALI
            S/O- MD. SOMSER ALI
            R/O VILL- HEDYAT NAGAR AMINPATTY
            PO- NAGAON SADAR
            DSIT- NAGAON(ASSAM)
            PIN-782001
            5:NABA SANGMA
            S/O- JUNI SANGMA
            VILL- P.W.D.COLONY (HAMREN)
            PS- HAMREN
            DIST- KARBI ANGLONG
            ASSAM
            PIN- 782486
            ------------
            Advocate for : MS R GANGAWAT
            Advocate for : appearing for MANJU CHETRY AND 4 ORS.

                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 21.03.2022.

Heard Mr. K.K. Bhatra, learned counsel appearing for the appellant. Since the connected appeal has been admitted for hearing, the impugned judgment and award dated 21.08.2021 passed by the learned MACT, Morigaon in MAC case No. 37/2015, shall remain stayed till disposal of the appeal.

The I/A stands disposed of accordingly.

JUDGE Comparing Assistant