Bhimlal Sarmah vs The State Of Assam And Anr
2022 Latest Caselaw 936 Gua

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GAHC010049972022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./107/2022

              BHIMLAL SARMAH
              S/O. LT. PASHUPATI SARMA, R/O. VILL. NIZ BORBHOGIA, P.S. JAMUGURI,
              DIST. SONITPUR, P.S. JAMUGURIHAT, PIN-784180, ASSAM.



              VERSUS

              THE STATE OF ASSAM AND ANR
              REP. BY PP, ASSAM.

              2:LOKNATH SARMA
               S/O. LT. AGNIDHAR SARMA
               BISWANATH CHARIALI
               P.S. BISWANATH CHARIALI
               DIST. SONITPUR
              ASSAM
               PIN-784176

Advocate for the Petitioner   : MR. A CHAUDHURY

Advocate for the Respondent : PP, ASSAM




                                     BEFORE
                    HON'BLE MRS. JUSTICE RUMI KUMARI PHUKAN


                                          ORDER

16.03.2022.

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By way of this petition under Sections 397/401 of the CrPC, the petitioner challenges the judgment and order dated 17.02.2022, passed by the learned Sessions Judge, Sonitpur, in Criminal Appeal No.8(S-4)/2020, affirming the conviction and sentence of R.I. for 6 months and to pay fine of Rs.5,000/-, in default to undergo S.I. for one month, passed by the learned Addl. CJM, Sonitpur, on 13.03.2020, in G.R. Case No.1980/2011, under Section 471 of the IPC.

Heard the learned counsel for the petitioner as well as the learned P.P., Assam, appearing for the State respondent and perused the record.

The revision is admitted for hearing.

Issue notice to the respondent No.2 by Regd. Post with A/D as well as by usual process, returnable in four weeks. As the State/respondent No.1 has already entered appearance through the learned Addl. P.P., Assam, notice need not be issued but necessary extra copy of the petition be furnished.

Call for the LCRs from both the forums, as mentioned above.

JUDGE

Comparing Assistant