Citation : 2022 Latest Caselaw 892 Gua
Judgement Date : 14 March, 2022
Page No.# 1/4
GAHC010040092022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/82/2022
BISWAJIT SARMA
S/O LATE DUGDHA NATH SARMAH, R/O RAJAMAIDAM, P.S. AND P.O.
JORHAT, DIST. JORHAT, ASSAM, PIN 785001
VERSUS
THE GAUHATI UNIVERSITY AND 3 ORS.
REPRESENTED BY THE VICE CHANCELLOR, GOPINATH BORDOLOI
NAGAR, JALUKBARI, GUWAHATI 781014
2:THE REGISTRAR
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
3:THE EXECUTIVE COUNCIL
GAUHATI UNIVERSITY
REPRESENTED BY THE VICE CHANCELLOR AND CHAIRMAN EXECUTIVE
COUNCIL
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
4:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY.
EDUCATION (HIGHER) DEPTT.
DISPUR
GUWAHATI 0
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : SC, G U
Page No.# 2/4
Linked Case : I.A.(Civil)/559/2022
BISWAJIT SARMA
S/O LATE DUGDHA NATH SARMAH
R/O RAJAMAIDAM
P.S. AND P.O. JORHAT
DIST. JORHAT
ASSAM
PIN 785001
VERSUS
THE GAUHATI UNIVERSITY AND 3 ORS.
REPRESENTED BY THE VICE CHANCELLOR
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
2:THE REGISTRAR
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
3:THE EXECUTIVE COUNCIL
GAUHATI UNIVERSITY
REPRESENTED BY THE VICE CHANCELLOR AND CHAIRMAN EXECUTIVE
COUNCIL
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
4:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY.
EDUCATION (HIGHER) DEPTT.
DISPUR
GUWAHATI 06
------------
Advocate for : MR. U K NAIR
Advocate for : SC
G U appearing for THE GAUHATI UNIVERSITY AND 3 ORS.
Page No.# 3/4
Linked Case : I.A.(Civil)/560/2022
BISWAJIT SARMA
S/O LATE DUGDHA NATH SARMAH
R/O RAJAMAIDAM
P.S. AND P.O. JORHAT
DIST. JORHAT
ASSAM
PIN 785001
VERSUS
THE GAUHATI UNIVERSITY AND 3 ORS.
REPRESENTED BY THE VICE CHANCELLOR
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
2:THE REGISTRAR
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
3:THE EXECUTIVE COUNCIL
GAUHATI UNIVERSITY
REPRESENTED BY THE VICE CHANCELLOR AND CHAIRMAN EXECUTIVE
COUNCIL
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI 781014
4:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY.
EDUCATION (HIGHER) DEPTT.
DISPUR
GUWAHATI 06
------------
Advocate for : MR. U K NAIR
Advocate for : SC
G U appearing for THE GAUHATI UNIVERSITY AND 3 ORS.
Page No.# 4/4
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
HON'BLE MR. JUSTICE NANI TAGIA
:: O R D E R ::
14.03.2022 [N. Kotiswar Singh, J]
Heard Mr. U.K. Nair, learned senior counsel assisted by Mr. P. Saikia and Ms. M. Das, learned counsel for the appellant. Also heard Mr. K.N. Choudhury, learned senior counsel assisted by Mr. P.J. Phukan, learned counsel for the respondent Nos.1-3 and Mr. K. Gogoi, learned Standing Counsel, Education (Higher) Department for the proforma respondent No.4.
Hearing concluded.
Judgment reserved.
JUDGE JUDGE Comparing Assistant
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