The Oriental Insurance Co. Ltd vs Prativa Sinha And 5 Ors
2022 Latest Caselaw 842 Gua

                                                              Page No.# 1/3

GAHC010037442022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                I.A.(Civil)/601/2022

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         1956
         REPRESENTED BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI 7


          VERSUS

         PRATIVA SINHA AND 5 ORS.
         W/O LATE SUNIL SINHA
         RESIDENT OF VILLAGE BHUNESWAR NAGAR SEUTI PART III
         PO BHUBANESWAR NAGAR
         PS KATIGORAH
         DIST CACHAR
         ASSAM
         788817

         2:SURAJ SINHA
         S/O LATE SUNIL SINHA

         RESIDENT OF VILLAGE BHUNESWAR NAGAR SEUTI PART III
         PO BHUBANESWAR NAGAR
         PS KATIGORAH
         DIST CACHAR
         ASSAM
         788817
         3:SRI SARUP SINHA
         S/O LATE SUNIL SINHA

         RESIDENT OF VILLAGE BHUNESWAR NAGAR SEUTI PART III
                                                         Page No.# 2/3

PO BHUBANESWAR NAGAR
PS KATIGORAH
DIST CACHAR
ASSAM
788817
4:SUJIT SINHA
S/O LATE SUNIL SINHA

RESIDENT OF VILLAGE BHUNESWAR NAGAR SEUTI PART III
PO BHUBANESWAR NAGAR
PS KATIGORAH
DIST CACHAR
ASSAM
788817
5:SRI DILIP SINHA
S/O DOLAMOHAN SINHA

RESIDENT OF VILLAGE BHUNESWAR NAGAR PO BHUBANESWAR NAGAR
PS KATIGORAH
DIST CACHAR
ASSAM
788817
OWNER OF THE OFFENDING BIKE AS-11-N-7143
6:SRI SIBANANDA SINGHA
S/O SRI KRISHNAGOPAL SINGHA

RESIDENT OF UDAYNAGAR
KHANAPARA
PS BAISHISTHA
DIST KAMRUP
GUWAHATI 28
DRIVER OF THE OFFENDING BIKE AS-11-N-7143
------------
Advocate for : MR. S K GOSWAMI
Advocate for : appearing for PRATIVA SINHA AND 5 ORS.
                                                                                  Page No.# 3/3




                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

09.03.2022

Heard Mr. S. K. Goswami, learned counsel representing the applicant.

Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 25.11.2021 passed by the Member, MACT, Cachar at Silchar in MAC Case No. 189/2019 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court in next 6 (six) weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant